N.K.Raihana vs Pathalayintavida Usman

RCRev. No.451/2019                              1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &

                         THE HONOURABLE MR.JUSTICE P.G.AJITHKUMAR




                Wednesday, the 29th day of June 2022 / 8th Ashadha, 1944


                         IA.NO.1/2019 IN RCREV. NO. 451 OF 2019

RCA No.82/2017 of the RENT CONTROL APPELLATE AUTHORITY/ADDITIONAL DISTRICT COURT
- III, THALASSERY

RCP No.22/2014 of the RENT CONTROL COURT/ MUNSIFF COURT, THALASSERY

   PETITIONERS/REVISION PETITIONERS:

      1. N.K.RAIHANA, AGED 58 YEARS, W/O.MEER MUHAMMED, RAITHAN, S.S.ROAD,
         P.O.CHIRAKKARA, THALASSERY

         And 3 Others.

   RESPONDENT/ RESPONDENT:

          PATHALAYINTAVIDA USMAN, AGED 56 YEARS, S/O.ABDULLA, ONDATH HOUSE,
          KAIVELIKKAL, P.O.PUTHOOR, THALASSERY TALUK, KANNUR DISTRICT-670692


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the Judgment passed by the Rent Control Appellate
   Authority/ Additional District Judge- III, Thalassery in RCA 82/2017
   confirming the order passed by the Rent Control Court, Thalassery in RCP
   22/2014, pending disposal of the Rent Control Revision.


        This application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 13-06-2022 and upon hearing the arguments of M/S B.KRISHNAN &
   R.PARTHASARATHY, Advocates for the petitioners and of Sri. K.P.
   HAREENDRAN, Advocate for the respondent, the court passed the following:

                                       O R D E R

Interim order will stand extended by one month.

Sd/- ANIL.K.NARENDRAN, JUDGE Sd/- P.G.AJITHKUMAR, JUDGE 29-06-2022 /True Copy/ Assistant Registrar