Rugmini vs Special Tahsildar (L.R)

Citation : 2022 Latest Caselaw 8073 Ker
Judgement Date : 29 June, 2022

Kerala High Court
Rugmini vs Special Tahsildar (L.R) on 29 June, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                      WP(C) NO. 21136 OF 2022


PETITIONER:

          RUGMINI
          AGED 76 YEARS
          W/O. LATE KRISHNAN,
          PAZHATHARA, CHERAMANGALAM,
          MELARCODE VILLAGE, ALATHUR,
          PALAKKAD - 678703.

          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)



RESPONDENT:

          SPECIAL TAHSILDAR (L.R)
          OFFICE OF THE SPECIAL TAHSILDAR (L.R),
          MINI CIVIL STATION, OTTAPALAM,
          PATTAMBI, PALAKKAD - 679104.

          SRI. BIMAL K. NATH, SR.GOVT. PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21136 OF 2022
                                   2




                             T.R. RAVI, J.
              --------------------------------------------
                     W. P. (C). No. 21136 of 2022
               --------------------------------------------
                Dated this the 29th day of June, 2022

                             JUDGMENT

The prayer made in the writ petition is for an early disposal of S.M.No.536/2022 pending before the respondent.

In view of the directions which have already been issued by this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022, this writ petition is disposed of directing the respondent to take up S.M.No.536/2022 and dispose of the same within 6 months from the date of receipt of a copy of this judgment.

Sd/-

T.R. RAVI JUDGE Pn WP(C) NO. 21136 OF 2022 3 APPENDIX OF WP(C) 21136/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT ISSUED IN S.M.

NO. 536/2022 BY THE RESPONDENT DATED 05.04.2022.

Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO. 5239 6122 7446 OF THE PETITIONER.