IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
WP(C) NO. 21136 OF 2022
PETITIONER:
RUGMINI
AGED 76 YEARS
W/O. LATE KRISHNAN,
PAZHATHARA, CHERAMANGALAM,
MELARCODE VILLAGE, ALATHUR,
PALAKKAD - 678703.
BY ADV V.A.JOHNSON (VARIKKAPPALLIL)
RESPONDENT:
SPECIAL TAHSILDAR (L.R)
OFFICE OF THE SPECIAL TAHSILDAR (L.R),
MINI CIVIL STATION, OTTAPALAM,
PATTAMBI, PALAKKAD - 679104.
SRI. BIMAL K. NATH, SR.GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 21136 OF 2022
2
T.R. RAVI, J.
--------------------------------------------
W. P. (C). No. 21136 of 2022
--------------------------------------------
Dated this the 29th day of June, 2022
JUDGMENT
The prayer made in the writ petition is for an early disposal of S.M.No.536/2022 pending before the respondent.
In view of the directions which have already been issued by this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022, this writ petition is disposed of directing the respondent to take up S.M.No.536/2022 and dispose of the same within 6 months from the date of receipt of a copy of this judgment.
Sd/-
T.R. RAVI JUDGE Pn WP(C) NO. 21136 OF 2022 3 APPENDIX OF WP(C) 21136/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT ISSUED IN S.M.
NO. 536/2022 BY THE RESPONDENT DATED 05.04.2022.
Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO. 5239 6122 7446 OF THE PETITIONER.