Hussain.A.K vs State Of Kerala

Citation : 2022 Latest Caselaw 7976 Ker
Judgement Date : 29 June, 2022

Kerala High Court
Hussain.A.K vs State Of Kerala on 29 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                       WP(C) NO. 27913 OF 2013
PETITIONERS:

    1     HUSSAIN.A.K
          AGED 62 YEARS
          S/O.KUNJAMUNNI,CHERUTHURUTHY,NEDUMPURA P.O,TALAPPILLY
          TALUK,THRISSUR 679 531. [DECEASED]
    2     MARIYAKKUTTY P
          AGED 53 YEARS
          W/O.HUSSAIN A.K., CHERUTHURUTHI, NEDUMPURA PO.,
          TALAPPILLY TALUK, THRISSUR - 679 531.
    3     RAMLATH A H
          AGED 37 YEARS
          D/O.HUSSAIN A.K., CHERUTHURUTHI, NEDUMPURA PO.,
          TALAPPILLY TALUK, THRISSUR - 679 531.
    4     SALEENA A H
          AGED 35 YEARS
          D/O.HUSSAIN A.K., CHERUTHURUTHI, NEDUMPURA PO.,
          TALAPPILLY TALUK, THRISSUR - 679 531.
    5     SAKKEENA A H
          AGED 33 YEARS
          D/O.HUSSAIN A.K., CHERUTHURUTHI, NEDUMPURA PO.,
          TALAPPILLY TALUK, THRISSUR - 679 531.
    6     SAMEENA A H
          AGED 31 YEARS
          D/O.HUSSAIN A.K., CHERUTHURUTHI, NEDUMPURA PO.,
          TALAPPILLY TALUK, THRISSUR - 679 531.
    7     SABLA A H
          AGED 29 YEARS
          D/O.HUSSAIN A.K., CHERUTHURUTHI, NEDUMPURA PO.,
          TALAPPILLY TALUK, THRISSUR - 679 531.
    8     SHAKKEELA A H
          AGED 24 YEARS
          D/O.HUSSAIN A.K., CHERUTHURUTHI, NEDUMPURA PO.,
          TALAPPILLY TALUK, THRISSUR - 679 531.
 WP(C) NO. 27913 OF 2013
                                   2

               (LEGAL HEIRS OF THE DECEASED 1ST PETITIONER'S
               ARE IMPLEADED AS ADDL.P2 TO P8 AS PER ORDER
               DATED 1/12/15 IN IA.17234/15)
               BY ADV SRI.G.SREEKUMAR (CHELUR)


RESPONDENTS:

    1          THE STATE OF KERALA
               REP.BY THE SECRETARY TO THE GOVERNMENT, LOCAL
               SELF GOVERNMENT DEPARTMENT,GOVERNMENT
               SECRETARIAT,THIRUVANANTHAPURAM - 695001
    2          THE SHORNUR MUNICIPALITY
               REP.BY ITS SECRETARY,SHORNUR P.O, PALAKKAD
               DISTRICT - 628 001
               BY ADVS.
               SMT.C.SEENA
               SRI.P.P.THAJUDEEN


               SMT.VIDYA KURIAKOSE, GP



        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON   29.06.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 27913 OF 2013
                             3




                P.V.KUNHIKRISHNAN, J.
               ------------------------------
              W.P.(C).No. 27913 of 2013
       ----------------------------------------------
        Dated this the 29th day of June, 2022


                     JUDGMENT

When this writ petition came up for consideration, the learned counsel appearing for the petitioners submitted that the writ petition is not pressed.

Therefore, this writ petition is dismissed as not pressed.

Sd/-

                                  P.V.KUNHIKRISHNAN
DM                                       JUDGE