Kerala High Court
Union Of India vs B. Bhuvanendran on 29 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
RP NO. 474 OF 2018
JUDGMENT DATED 27.10.2015 IN WA 2249/2015 OF HIGH COURT OF KERALA
REVIEW PETITIONER/APPELLANTS IN W.A. NO. 2249/2015:
1 UNION OF INDIA (UOI)
REPRESENTED BY THE SECRETARY TO GOVT.OF INDIA,MINISTRY OF
LABOUR & DEPARTMENT OF EMPLOYMENT, NEW DELHI - 110 001.
2 REGIONAL PROVIDENT FUND COMMISSIONER
EMPLOYEES PROVIDENT FUND ORGANIZATION(EPFO),BHAVISHANIDHI
BHAVAN, PATTOM PALACE,THIRUVANANTHAPURAM, PIN - 695 004.
3 ASSISTANT PROVIDENT FUND COMMISSIONER
SUB REGIONAL OFFICE, EMPLOYEES PROVIDENT FUND
ORGAINISATION (EPFO), BHAVISHYANIDHI BHAVAN,KALOOR,
COCHIN, PIN - 682 017.
BY ADVS.
SRI.S.SUJIN, SC, EPFO
SRI.N.N.SUGUNAPALAN SR.
RESPONDENTS/RESPONDENTS IN W.A.NO. 2249/2015:
1 B. BHUVANENDRAN
DRIVER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
2 P.J.BURLEIGH
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
3 SABU P THOMAS
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
4 UMAYAMMA.V.K.
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
5 RATHI.N.
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
6 SUDHARMA.M.
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
R.P. No. 474/2018 :2:
7 GEETHA P.J.
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
8 KUSUMAKUMAR.K.K
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
9 HAMSATH BEEVI T.M.
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
10 CHITRA A.
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
11 A.B.KHAYARUNNISA
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
12 KUNJAMMA.K.V.
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
13 DEVARAJAN
WORKER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
14 JOSE V.THOMAS
SENIOR HAND, KERALA STATE HOMEOPATHIC-CO-OPERATIVE
PHARMACY LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA -
688 251.
15 DR.MEERADEVI S.
SHIFT SUPERVISOR, KERALA STATE HOMEOPATHIC-CO-OPERATIVE
PHARMACY LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA -
688 251.
16 DR.SURESH
CHIEF PHARMACY OFFICER, (HOMCO)KERALA STATE HOMEOPATHIC-
CO-OPERATIVE PHARMACY LTD., REG.NO.T-432, PATHIRAPPALLY P.O.,
ALAPPUZHA - 688 251.
17 VASUDEVANACHARY R.
ANALYTICAL CHEMIST, KERALA STATE HOMEOPATHIC-CO-OPERATIVE
PHARMACY LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA -
688 251.
18 SEBASTION P.J.
CLEANER, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY
LTD., REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
19 M.P.MAYAPRIYADERSINI
CLERK, KERALA STATE HOMEOPATHIC-CO-OPERATIVE PHARMACY LTD.,
REG.NO.T-432, PATHIRAPPALLY P.O., ALAPPUZHA - 688 251.
R.P. No. 474/2018 :3:
20 RAJAN M.N.
CERK/CASHIER/A/C IN CHARGE, KERALA STATE HOMEOPATHIC-CO-
OPERATIVE PHARMACY LTD., REG.NO.T-432, PATHIRAPPALLY P.O.,
ALAPPUZHA - 688 251.
21 KANAKAMMA.T.
HEAD CLERK, KERALA STATE HOMEOPATHIC-CO-OPERATIVE
PHARMACY LTD, REG.NO.T-432, PATHIRAPPALLY P.O.,
ALAPPUZHA 688 251.
22 THE KERALA HOMEOPATHIC CO-OPERATIE PHARMACY LTD.
REPRESENTED BY ITS MANAGING DIRECTOR,REG.NO.T-432,
PATHIRAPPALLY P.O., ALAPPUZHA 688 251.
BY ADV SRI.P.N.MOHANAN
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 29.06.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P. No. 474/2018 :4:
S. MANIKUMAR, CJ & SHAJI P. CHALY, J.
---------------------------------------------------------
R.P. No. 474 of 2018
in W.A. No. 2249 of 2015
---------------------------------------------------------
Dated this the 29th day of June, 2022.
ORDER
S. MANIKUMAR,CJ.
This Review Petition is filed seeking to review the judgment dated 27.10.2015 in W.A. No. 2249 of 2015.
2. Earlier, on 21.06.2022, this Court disposed of a review petition i.e., R.P. No. 785 of 2018, arising out of the very same subject matter as in the instant case, by stating that the review petitioners have already filed SLPs before the Hon'ble Supreme Court, which are pending consideration.
3. Operative portion of the said judgment reads thus:
"2. On this day, when the matter came up for consideration, Smt.T.N.Girija, learned counsel for the review petitioner submitted that a batch of writ petitions challenging the amendment to the Employees Pension Scheme, 1995 had already been disposed of by a Division Bench of this court vide judgment dated 12.10.2018 in W.P.(C)No.13120/2015 and connected cases. It is also submitted that the review petitioners R.P. No. 474/2018 :5: have already filed SLPs before the Hon'ble Supreme Court, which are pending consideration. 3. In view of the above, she submitted that the review petition can be disposed of.
Accordingly, review petition is disposed of."
As the facts and circumstances and the pleadings are one and the same, following the judgment dated 21.06.2022 in R.P. No. 785 of 2018, instant Review Petition is also disposed of.
sd/-
S. MANIKUMAR, CHIEF JUSTICE.
sd/-
SHAJI P. CHALY, JUDGE.
Rv