WP(C) NO. 12023 OF 2022 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
WP(C) NO. 12023 OF 2022
PETITIONER:
AKHILESH ANTONY S.N.,
AGED 21 YEARS
S/O.SAJAN ANTONY, RESIDING AT NADUVILAVEEDU,
ANDIKKADAVU POST OFFICE, KANDAKKADAVU KOCHI,
PINCODE-682 008.
BY ADVS.
E.ADITHYAN
MEERA RAMESH
RAJAN E.
K.INDIRA
BHAIRAVI S.N
RESPONDENTS:
1 UNION OF INDIA,
THROUGH ITS DIRECTOR, NATIONAL INSTITUTE OF OPEN
SCHOOLING, MINISTRY OF HUMAN RIGHTS DEVELOPMENT,
GOVERNMENT OF INDIA, A-24/25, INSTITUTIONAL AREA,
NH SECTOR 62, NOIDA-201 309.
2 THE SECRETARY OF NIOS,
MINISTRY OF HUMAN RIGHTS DEVELOPMENT, GOVERNMENT OF
INDIA, A-24/25, INSTITUTIONAL AREA, NH SECTOR 62,
NOIDA-201 309.
3 NATIONAL INSTITUTE OF OPEN SHCOOLING,
REPRESENTED BY ITS CHAIRMAN, YMCA COMPLEX (RTI),
SECTOR 11-C, CHANDIGARH-160 011.
WP(C) NO. 12023 OF 2022 2
4 THE REGIONAL DIRECTOR,
NATIONAL INSTITUTE OF OPEN SCHOOLING, REGIONAL
CENTRE, 6TH FLOOR, KERALA STATE HOUSING BOARD
BUILDING, ERNAKULAM, KOCHI, PINCODE-682 036.
BY ADV T.K.VENUGOPALAN
SRI MANU S, ASG
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 12023 OF 2022 3
JUDGMENT
When this matter was taken up, Sri.Adithyan Ezhapilly, the learned counsel appearing for the petitioner submits that the relief sought for has become infructuous.
The said submission is recorded and this writ petition is closed.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE IAP WP(C) NO. 12023 OF 2022 4 APPENDIX OF WP(C) 12023/2022 PETITIONER'S EXHIBITS:
Exhibit P1 TRUE PHOTOCOPY OF THE HALL TICKET ISSUED IN THE NAME OF THE PETITIONER WITH ENROLLMENT NUMBER 930619350004.
RESPONDENTS' EXHIBITS:
ANNEXURE 1 TRUE COPY OF ACADEMIC EXAMINATION RESULT OF THE PETITIONER PUBLISHED BY THE 4TH RESPONDENT.
ANNEXURE 2 TRUE COPY OF LETTER DATED 04.01.2022 OF DEPUTY DIRECTOR (EVALUATION) OF NIOS ANNEXURE 3 TRUE COPY OF JUDGMENT DATED 7/1/2022 IN W.P.(C) NO.27353/2021 ANNEXURE 4 TRUE COPY OF APPLICATION FORM SUBMITTED BY THE PETITIONER BEFORE NIOS ANNEXURE 5 TRUE COPY OF RELEVANT PAGES OF THE PROSPECTUS AND NORMS FOR EXAMINATION PUBLISHED BY NIOS.