IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
WP(C) NO. 7023 OF 2018
PETITIONER/S:
1 AMERJITH K.T
AGED 23 YEARS
S/O.K.T.REMESAN, RESIDING AT KIZHAKKETHAYYIL HOUSE,
NADUVATHUR P.O., KEEZHARIYOOR, KOYILANDI, KOZHIKODE DT,
PIN-673620, REG.NO.140030054.
2 ANJALI A.V.
AGED 23 YEARS
D/O.M.K.VIKRAMAN NAIR, RESIDING AT PKRA-143,
KUNNUMPURATH HOUSE, NEAR KUNNIL CHURCH, PAROTTUKONAM,
THIRUVANANTHAPURAM DT., PIN-695011, REG.NO.140030055.
3 ATHIRA K.
D/O.UNNIKRISHNAN K., AGED 22 YEARS, RESIDING AT
NANDANAM,THANGALPADI, NADUVATH P.O., MALAPPURAM DT.,
PIN-679328, REG.NO.140030070.
4 SETHULAKSHMI K.P.
D/O.PUSHKARAN, AGED 22 YEARS, RESIDING AT KOTTANAYIL HOUSE,
PARAPPURAM P.O., KANJOOR, ERNAKULAM DT., PIN-670018,
REG.NO.140030106.
BY ADV SRI.B.S.SIVAJI
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR, MULANKUNNATHUKAVU,
THRISSUR, PIN-680596.
2 THE PRINCIPAL, GOVERNMENT AYURVEDA MEDICAL COLLEGE
THIRUVANANTHAPURAM-695001.
WP(C) NO. 7023 OF 2018 2
SRI.P.SREEKUMAR, SC
SRI PREMCHAND R NAIR, SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 7023 OF 2018 3
JUDGMENT
When this writ petition was taken up, the learned counsel appearing for the petitioners submitted that the prayers sought for in this writ petition have become infructuous.
The above submission is recorded and this writ petition is closed.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE Sru WP(C) NO. 7023 OF 2018 4 APPENDIX OF WP(C) 7023/2018 PETITIONERS EXHIBITS EXHIBIT P1- A TRUE COPY OF THE RELEVANT PORTIONS OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2- TRUE COPY OF THE GAZETTE OF INDIA NOTIFICATION NO.24-14/2016 (U.G.REGULATION) DATED 07/11/2016.
EXHIBIT P3- TRUE COPY OF THE ORDER NO.17874/ACJ/KUHS/2015 DATED .../07/2017 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P4- TRUE COPY OF THE RELEVANT PAGES OF EXAM NOTIFICATION DATED 29/01/2018.
EXHIBIT P5- TRUE COPY OF THE INTERIM ORDER DT.15/02/2018 IN I.A.NO.2946/2018 IN WP(C)NO.31342/17.
RESPONDENTS EXHIBITS : NIL