IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
WP(C) NO. 24059 OF 2018
PETITIONER/S:
R.M.CHANCHAL
AGED 25 YEARS
D/O. R.M SUDARSAN, FINAL YEAR M.B.B.S STDUENT,
KANNUR MEDICAL COLLEGE, ANJARAKANDY, MAMBA P.O,
KANNUR 670 611.
BY ADV SRI.WILSON URMESE
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O, THRISSUR,
PIN 680 596, REPRESENTED BY ITS REGISTRAR.
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MEDICAL COLLEGE P.O, THRISSUR, PIN 680 596.
3 THE PRINCIPAL/PRINCIPAL-IN-CHARGE
KANNUR MEDICAL COLLEGE, ANJARAKKANDY,
MAMBA P.O, KANNUR 670 611.
BY ADVS.
SRI.P.SREEKUMAR,SC
SRI.K.R.AVINASH KUNNATH
SRI.ABDUL RAOOF PALLIPATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 24059 OF 2018 2
JUDGMENT
The instant writ petition is filed seeking a direction to the respondents to register the name of the petitioner for the final year MBBS examination which is scheduled to be held on 02.08.2018 and for incidental reliefs.
2. By an order dated 18.07.2018, this Court granted interim order as prayed for. It appears that the petitioner had appeared for the exam.
In that view of the matter, nothing further survives in this writ petition. The interim order is made absolute and this writ petition is closed.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE sru WP(C) NO. 24059 OF 2018 3 APPENDIX OF WP(C) 24059/2018 PETITIONERS EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD ISSUED TO THE PETITIONER, BY THE 1ST RESPONDENT UNIVERSITY. EXHIBIT P2 TRUE COPY OF THE UNDERTAKING DATED 14-08-2017 SUBMITTED BY THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE REQUEST DATED 10-07-2018, SUBMITTED TO THE 3RD RESPONDENT BY THE PETITIONER.
RESPONDENTS EXHIBITS : NIL