IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
WP(C) NO. 20555 OF 2022
PETITIONER:
SUMA ARIKKATH
AGED 59 YEARS
W/O. VELLOORE RAMACHANDRAN,
KANJINGATTU VALIYAVEETTIL,
KAILIYAD POST, CHALAVARA,
OTTAPALAM TALUK PIN: 679 122
BY ADV R.SREEHARI
RESPONDENTS:
1 DEPUTY COLLECTOR (LAND REFORMS)
OFFICE OF THE DEPUTY COLLECTOR (LR),
COLLECTORATE, CIVIL STATION,
PALAKKAD PIN: 678 001
2 THE VILLAGE OFFICER,
CHALAVARA VILLAGE, CHALAVARA POST,
OTTAPALAM TALUK PIN: 679 505
SMT. C. S. SHEEJA, SR.GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 20555 OF 2022
2
T.R. RAVI, J.
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W. P. (C). No. 20555 of 2022
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Dated this the 24th day of June, 2022
JUDGMENT
The prayer made in the writ petition is for an early disposal of S.M. No. 252/2022 pending before the 1st respondent.
In view of the directions which have already been issued by this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022, this writ petition is disposed of directing the 1 st respondent to take up S.M. No. 252/2022 and dispose of the same within 18 months from the date of receipt of a copy of this judgment.
Sd/-
T.R. RAVI JUDGE Pn WP(C) NO. 20555 OF 2022 3 APPENDIX OF WP(C) 20555/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE CERTIFICATE DATED 16-03-2022 OF THE SECOND RESPONDENT Exhibit P2 TRUE COPY OF THE LETTER DATED 21-03-2022 OF THE FIRST RESPONDENT Exhibit P3 TRUE COPY OF JUDGMENT IN WP (C) NO.
28398/2017 AND CONNECTED CASES DATED 14-03-2018 Exhibit P4 TRUE COPY OF JUDGMENT IN WP (C) NO.
25649/2021 DATED 18-11-2021.