Kerala High Court
C K Vijayan vs Commissioner Of Police Kochi City on 24 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
WP(CRL.) NO. 212 OF 2022
PETITIONERS:
1 C K VIJAYAN
AGED 58 YEARS,
FLAT- 6A, VIJAYA GLIMPSES, JAWAHAR NAGAR,
KADAVANTHARA, ELAMKULAM VILLAGE, PIN - 682 020
2 SHALINI VIJAYAN,
AGED 48 YEARS,
FLAT- 6A, VIJAYA GLIMPSES,JAWAHAR NAGAR
KADAVANTHARA,ELAMKULAM VILLAGE,PIN - 682 020
3 SAIRA THAMPI KRISHNA
AGED 32 YEARS,
FLAT- 6A, VIJAYA GLIMPSES,JAWAHAR NAGAR
KADAVANTHARA, ELAMKULAM VILLAGE, PIN - 682020
BY ADV L.RAJESH NARAYAN
RESPONDENTS:
1 COMMISSIONER OF POLICE KOCHI CITY
O/O THE COMMISSIONER OF POLICE,
REVENUE TOWER, OPP.CHILDRENS PARK, KOCHI,
PIN - 682011
2 DEPUTY COMMISSIONER OF POLICE KOCHI CITY,
O/O THE COMMISSIONER OF POLICE
REVENUE TOWER, OPP. CHILDRENS PARK, KOCHI,
PIN - 682011
3 SUB INSPECTOR OF POLICE,
HILL PALACE POLICE STATION TRIPUNITHURA,
PIN - 682301
4 PREETHA RADHAKRISHNAN
KALHARAM KANDOTH, PATTUPURACKAL ROAD,
THEKKUMBHAGOM, TRIPUNITHURA, PIN - 682 301
ADV. C. S. HRITHWIK -SR PP
THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION ON 24.06.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
WP (CRL) 212 OF 2022
2
ZIYAD RAHMAN A.A., J.
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W.P.(CRL) NO.212 OF 2022
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Dated this the 24th day of June, 2022
JUDGMENT
The learned Counsel for the petitioners submits that he is not pressing the writ petition (Criminal).
In the light of the above submission, this Writ Petition (Criminal) is dismissed as not pressed.
Sd/-
ZIYAD RAHMAN A.A.
JUDGE nk