Paulson Joy @ Joy Maliyeckal vs State Of Kerala

Citation : 2022 Latest Caselaw 7440 Ker
Judgement Date : 24 June, 2022

Kerala High Court
Paulson Joy @ Joy Maliyeckal vs State Of Kerala on 24 June, 2022
WP(C) No.15366/2021                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                        THE HONOURABLE MR. JUSTICE SATHISH NINAN
               Friday, the 24th day of June 2022 / 3rd Ashadha, 1944
                    IA.NO.1/2022 IN WP(C) NO. 15366 OF 2021 (U)
   PETITIONERS/RESPONDENTS 1 TO 4 IN WP(C):

      1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,
         DEPARTMENT OF CO-OPERATIVE SOCIETIES,SECRETARIAT,
         THIRUVANANTHAPURAM-695 001.
      2. THE REGISTRAR OF CO-OPERATIVE SOCIETIES, JAWAHAR SAHAKARANA BHAVAN,
         DPI JUNCTION, THYCAUD, THIRUVANANTHAPURAM-695 014.
      3. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES , KAKKANAD,
         ERNAKULAM-682 030.
      4. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL),
         MUVATTUPUZHA-686681.

   RESPONDENTS/PETITIONER & RESPONDENT NO.5, 6 & ADDL.RESP.NO.7 IN WP(C):

      1. PAULSON JOY @ JOY MALIYECKAL, AGED 65 YEARS, S/O PAUL, MALIYECKAL
         HOUSE, KADALIKKADU P.O.,VAZHAKULAM, MUVATTUPUZHA .
      2. THE ADMINISTRATOR, THE MUVATTUPUZHA PRIMARY CO-OPERATIVE
         AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD NO 4389,
         MUVATTUPUZHA-686 681.
      3. THE MUVATTUPUZHA PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL
         DEVELOPMENT BANK LTD NO. 4389, REPRESENTED BY ITS SECRETARY,
         MUVATTUPUZHA-686 681.
      4. ADDL.R7: K.U.BABY, AGED 57 YEARS, S/O.KORA ULAHANNAN,
         KIZHAKKECHIRAKKATTU, EAST MARADY, MUVATTUPUZHA, PIN - 686 670,
         ERNAKULAM DISTRICT. [ADDL.R7 IS IMPLEADED AS PER ORDER DATED
         29.10.2021 IN I.A NO:1/2021 IN WP(C) 15366/2021]


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the judgment dated 29.10.2021 in W.P.(C)No.15366/2021
   by a further period of 3 months time from today (28.05.2021).


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 29.10.2021 and upon hearing the arguments of SENIOR GOVERNMENT
   PLEADER for Petitioners in I.A/R1 to R4 in WP(C), M/S.ALEXANDER JOSEPH &
   AKHILASREE BHASKARAN, Advocates for R1 in I.A/Petitioner in WP(C),
   M/S.MUHAMMED YASIL & ROSIN JOSEPH, Advocates for R2 & R3 in I.A/R5 & R6 in
   WP(C) and of SRI.M.SASINDRAN, Advocate for R4 in I.A/Addl.R7 in WP(C), the
   court passed the following:

                                          ORDER

Time extended till 31/07/2022.

Sd/- SATHISH NINAN, JUDGE 24-06-2022 /True Copy/ Assistant Registrar