Kerala High Court
K.P Muhammed Rasheed vs The Director Of Ports on 23 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 7655 OF 2013
PETITIONER:
1 K.P MUHAMMED RASHEED, AGED 47 YEARS,
S/O.ABDUL RAHMAN, KARAKKATTUPUTHIYAPURAYIL HOUSE, AROLY
(P.O.), MANKADAVU, KANNUR DISTRICT.
2 P.M.MUHAMMED KUNHI, S/O.P.C.MAHAMOOD
PEEYAMS NIHAL ENTERPRISES, THURUTHI, PAPPINISSERY P.O.,
KANNUR DISTRICT.
BY ADV SRI.JOBI JOSE KONDODY
RESPONDENTS:
1 THE DIRECTOR OF PORTS, PORTS DEPARTMENT,
VALIYATHURA, VALAKKADAVU P.O.,
THIRUVANANTHAPURAM - 695 008.
2 THE SENIOR PORT CONSERVATOR PORT OFFICE
AZHEEKKAL P.O., KANNUR DISTRICT - 670 009.
3 THE DIRECTOR
DIRECTORATE OF MINING & GEOLOGY, KESAVADASAPURAM,
PATTOM PALACE P.O., THIRUVANANTHAPURAM - 695 004.
4 THE GEOLOGIST
MINING & GEOLOGY DISTRICT OFFICE, CIVIL STATION,
KANNUR, KANNUR DISTRICT - 670 002.
SMT.VIDYA KURIAKOSE, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 7655 OF 2013
2
P.V.KUNHIKRISHNAN, J.
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W.P.(C).No. 7655 of 2013
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Dated this the 23rd day of June, 2022
JUDGMENT
When this writ petition came up for consideration, the learned counsel appearing for the petitioners submitted that the matter has become infructuous.
Therefore, this writ petition is dismissed as infructuous.
Sd/-
P.V.KUNHIKRISHNAN DM JUDGE