Kerala High Court
Joseph S.V.Alias Jose vs State Of Kerala on 23 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 6507 OF 2015
PETITIONER:
JOSEPH S.V.ALIAS JOSE
AGED 51 YEARS, S/O.VINCENT,
SEEVELY HOUSE, CHATHANAD,
EZHIKKARA PO 683513,
ERNAKULAM DISTRICT
REPRESENTED BY HIS POWER OF ATTORNEY HOLDER AND BROTHER
JOHNSON S.V.,
AGED 44 YEARS, S/O.VINCENT,
SEEVELY HOUSE, CHATHANAD,
EZHIKKARA PO 683513,
ERNAKULAM DISTRICT.
BY ADVS.
SRI.V.B.NARAYANAN
SRI.M.P.HARIKUMARAN PILLAI
SRI.C.SIVADAS
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY,
MINISTRY OF REVENUE,
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM.
2 GOSHREE ISLANDS DEVELOPMENT AUTHORITY
PACHALAM, KOCHI-682 012,
REPRESENTED BY DISTRICT COLLECTOR & SECRETARY.
3 GREATER COCHN DEVELOPMENT AUTHORITY
KADAVANTHARA,
KOCHI-682 020,
REPRESENTED BY SECRETARY.
4 SPECIAL TAHSILDAR L.A.(G.C.D.A.)
KADAVANTHARA,
KOCHIN - 682 020.
WP(C) NO. 6507 OF 2015
2
5 EZHIKKARA GRAMA PANCHAYATH
EZHIKKARA-683 513
ERNAKULAM DISTRICT,
REPRESENTED BY ITS SECRETARY.
BY ADVS.
SRI.M.SASINDRAN
SRI.ARUN ANTONY, SC, GCDA
SRI.VARGHESE K.PAUL
SMT.DEEPA V., GOVT.PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 6507 OF 2015
3
T.R. RAVI, J.
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W. P. (C). No. 6507 of 2015
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Dated this the 23rd day of June, 2022
JUDGMENT
The learned counsel for the petitioner seeks permission to withdraw the writ petition.
Permission is granted. The writ petition is hence dismissed as withdrawn.
Sd/-
T.R. RAVI JUDGE Pn