IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 14118 OF 2022
PETITIONER:
MANIYAN PILLAI
AGED 51 YEARS
S/O BALAKRISHNAN NAIR,NADAYIL PADINJATTATHIL, NORTH
MYNAGAPPALLY, MYNAGAPALLY VILLAGE, KUNNATHUR TALUK,
KOLLAM DISTRICT, PIN-690 519.
BY ADVS.
V.N.SANKARJEE
V.N.MADHUSUDANAN
R.UDAYA JYOTHI
M.M.VINOD
M.SUSEELA
KEERTHI B.CHANDRAN
VIJAYAN PILLAI P.K.
C.PURUSHOTHAMAN NAIR
NITHEESH.M
ANIL KUMAR K.N.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR,
SURVEY & LAND RECORDS, SURVEY BHAVAN, COTTON HILL ROAD,
COTTON HILL, VAZHUTHACAUD, THIRUVANANTHAPURAM-695 014.
3 THE DISTRICT COLLECTOR,
CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM,
PIN-691 013.
4 THE TAHSILDAR,
KUNNATHUR TALUK, GROUND FLOOR, MINI CIVIL STATION,
SASTHAMCOTTA, KOLLAM DISTRICT, PIN- 690 521.
5 THE TALUK SURVEYOR,
KUNNATHUR TALUK, GROUND FLOOR, MINI CIVIL STATION,
SASTHAMCOTTA, KOLLAM DISTRICT, PIN- 690 521.
WP(C) NO. 14118 OF 2022
2
6 THE VILLAGE OFFICER,
MYNAGAPPALLY VILLAGE, PATANAYARKULANGARA
SASTHAMCOTTA ROAD, MYNAGAPALLY, KOLLAM DISTRICT,
PIN-690 519
7 THE MYNAGAPPALLY GRAMA PANCHAYAT,
MYNAGAPPALLY, KOLLAM DISTRICT, PIN-690 519,
REPRESENTED BY ITS SECRETARY.
8 THE SECRETARY,
MYNAGAPPALLY GRAMA PANCHAYAT, MYNAGAPPALLY,
KOLLAM DISTRICT, PIN-690 519.
9 VIJAYAN,
AGED 70 YEARS
S/O R. VIJAYAN, MEENATHERIL, NORTH MYNAGAPPALLY,
MYNAGAPALLY VILLAGE, KUNNATHUR TALUK, KOLLAM
DISTRICT, PIN-690 519.
10 AKASH VIJAYAN,
AGED 35 YEARS
S/O. VIJAYAN, MEENATHERIL, NORTH MYNAGAPPALLY,
MYNAGAPALLY VILLAGE, KUNNATHUR TALUK,
KOLLAM DISTRICT, PIN-690519.
11 AROMAL VIJAYAN,
AGED 32 YEARS
S/O. VIJAYAN, KUNNATHUR TALUK, KOLLAM DISTRICT,
PIN-690519.
BY ADVS.
SASITH PANICKER
S.SREEKUMAR (KOLLAM)
K.P.JABBAR
T.AMBILI
SALMATH A.
A.MOHAMMED ANAS
K.VIJAYAN
PRIYA SHANAVAS
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 14118 OF 2022
3
T.R. RAVI, J.
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W.P.(C)No.14118 of 2022
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Dated this the 23rd day of June, 2022
JUDGMENT
The prayer in this writ petition is for a direction to respondents 2 to 6 to finalise the survey proceedings and measurements pursuant to Exts.P8 and P9 within a time frame.
In view of the limited prayer made, this writ petition is disposed of, directing the respondents 2 to 6 to finalise the survey proceedings and measurements pursuant to Exts.P8 and P9 at the earliest, at any rate, within three months from the date of receipt of a copy of this judgment. After the finalisation of the above process, the petitioner may move before the respondents 7 and 8 for necessary permits for construction of the building and for renewal of the licence to conduct the tea shop.
Sd/-
T.R.RAVI JUDGE mpm WP(C) NO. 14118 OF 2022 4 APPENDIX OF WP(C) 14118/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PARTITION DEED NO.
3304/12 DATED 27.12.2012 OF THE S.R.O., KARUNAGAPPALLY.
Exhibit P2 TRUE COPY OF THE TAX RECEIPT DATED 27.12.2021 ISSUED BY THE 6TH RESPONDENT. Exhibit P3 TRUE COPY OF THE PARTITION DEED NO.
674/1986 DATED 27.2.1986 OF THE S.R.O., KARUNAGAPPALLY.
Exhibit P4 THETRUE COPY OF THE PARTITION DEED NO.
1743/1973 DATED 9.7.1973 OF S.R.O., KARUNAGAPPALLY.
Exhibit P5 TRUE COPY OF THE POSSESSION AND LOCATION CERTIFICATE DATED 31.12.2015. Exhibit P6 TRUE COPY OF THE LICENCE NO. M18-
3349/2020-21-167 DATED 24.6.2020. Exhibit P7 TRUE COPY OF THE BASIC TAX REGISTER IN RESPECT OF THE PROPERTY OF THE PETITIONER. Exhibit P8 TRUE COPY OF THE PETITIONER'S APPLICATION DATED 10.1.2022 TO THE 1ST RESPONDENT WITH ACKNOWLEDGEMENT DATED 20.1.22. Exhibit P9 TRUE COPY OF THE 2ND RESPONDENT'S LETTER DATED 31.1.2022.
Exhibit P10 TRUE COPY OF THE NOTICE NO.M6/8404/2021 DATED 27.11.2021 ISSUED BY THE 7TH RESPONDENT.
Exhibit P11 TRUE COPY OF THE PETITIONER'S APPLICATION DATED 9.12.2021 TO THE 7TH RESPONDENT WITH ACKNOWLEDGEMENT DATED 18.12.21.