IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 3673 OF 2020
PETITIONERS:
1 MUHAMMAD FAIZAL
AGED 26 YEARS
S/O. SHAMSUDEEN K.M., KEEPURATH HOUSE, ANICADU,
AVOLY VILLAGE, MUVATTUPUZHA-686 661.
2 SHAMSUDEEN K.M.
AGED 55 YEARS
KEEPURATH HOUSE, ANICADU, AVOLY VILLAGE,
MUVATTUPUZHA-686 661.
BY ADVS.
C.K.VIDYASAGAR
SHRI.SACHIN RAMESH
RESPONDENTS:
1 DISTRICT COLLECTOR
DISTRICT COLLECTORATE, IDUKKI-685 601.
2 SUB REGISTRAR
SUB REGISTRAR OFFICE, KARIKODE-682 314.
SMT.V.DEEPA - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, ALONG WITH WP(C).3677/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NOS. 3673 & 3677 OF 2020
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 3677 OF 2020
PETITIONERS:
1 MUHAMMED FAIZAL
AGED 26 YEARS
S/O SHAMSUDEEN,KEEPURATH HOUSE,
ANICADU,AVOLY VILLAGE,MUVATTUPUZHA,
PIN-686661.
2 SHAMSUDEEN.K.M,
AGED 55 YEARS
KEEPURATH HOUSE, ANICADU, AVOLY VILLAGE,
MUVATTUPUZHA,PIN-686661.
BY ADVS.
SACHIN RAMESH
SRI.C.K.VIDYASAGAR
RESPONDENTS:
1 DISTRICT COLLECTOR,
DISTRICT COLLECTORATE,IDUKKI-685601.
2 SUB REGISTRAR,
SUB REGISTRAR OFFICE,
KARIKODE-682314.
SMT.V.DEEPA - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.06.2022, ALONG WITH WP(C).3673/2020, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WP(C) NOS. 3673 & 3677 OF 2020
3
T.R. RAVI, J.
--------------------------------------------
W.P.(C)Nos.3673 & 3677 of 2020
--------------------------------------------
Dated this the 23rd day of June, 2022
JUDGMENT
When the cases were taken, the counsel for the petitioners prayed that the petitioners may be permitted to withdraw these writ petitions with liberty to file a fresh petition, if so advised.
These writ petitions are dismissed as withdrawn with the above liberty.
Sd/-
T.R.RAVI JUDGE mpm WP(C) NOS. 3673 & 3677 OF 2020 4 APPENDIX OF WP(C) 3673/2020 PETITIONERS' EXHIBITS EXHIBIT P1 TRUE COPY OF THE SALE DEED WITH E-STAMP SERIAL NO.ES00082044366431121E EXHIBIT P2 TRUE COPY OF THE MEMO ISSUED BY SUB REGISTRAR KARIKODU, DATED 12.7.2019. EXHIBIT P3 TRUE COPY OF THE ORDER DATED 06.01.2020, ISSUED BY THE COLLECTOR EXHIBIT P4 TRUE COPY OF THE LETTER NO.B1-491/19/K.DIS DATED 2.5.2019 ISSUED BY THE RDO, IDUKKI EXHIBIT P5 TRUE COPY OF THE DRAFT NOTIFICATION VIDE NO.B1-492/19 DATED 12.3.2019 EXHIBIT P6 TRUE COPY OF THE GOVERNMENT ORDER GO(P) NO.43/2018/TD AS PER NOTIFICATION DATED 31.03.2018 RESPONDENTS' EXHIBITS ANNEXURE R2(a) TRUE COPY OF G.O.(P)NO.43/2018/TD(SRO NO.186/2018)DATED 31.03.2018 ANNEXURE R2(b) TRUE COPY OF CLARIFICATION LETTER NO.R.R.9.27495/2014 DATED 06.12.2014 WP(C) NOS. 3673 & 3677 OF 2020 5 APPENDIX OF WP(C) 3677/2020 PETITIONERS' EXHIBITS EXHIBIT P1 TRUE COPY OF THE SALE DEED WITH E-STAMP SERIAL NO.ES00075628266431154E DATED 12.07.2019.
EXHIBIT P2 TRUE COPY OF THE MEMO ISSUED BY SUB REGISTRAR OF KARIKODU, DATED 19.07.2019. EXHIBIT P3 TRUE COPY OF THE ORDER DATED 06.01.2020,ISSUED BY COLLECTOR. Exhibit P4 COPY OF THE LETTER ISSUED BY THE REVENUE DIVISIONAL OFFICER, IDUKKI DATED 02.05.2019 Exhibit P5 DRAFT NOTIFICATION NO.B1-491/19 DATED 12/03/2019 Exhibit P6 COPY OF THE GOVERNMENT ORDER G.O(P) NO.43/2018/TD AS PER NOTIFICATION DATED 31/03/2018 RESPONDENTS' EXHIBITS ANNEXURE R2(a) TRUE COPY OF G.O.(P)NO.43/2018/TD (SRO NO.186/2018)DATED 31.03.2018 ANNEXURE R2(b) TRUE COPY OF CLARIFICATION LETTER NO.R.R.9.27495/2014 DATED 06.12.2014