Kerala High Court
P.Sobhana vs Valiyakattil Aboobacker on 23 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE M.R.ANITHA
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
RSA NO. 339 OF 2021
AGAINST THE ORDER/JUDGMENT IN AS 29/2015 OF SUB COURT, SULTHANBATHERY
OS 275/2009 OF MUNSIFF COURT, KALPETTA
APPELLANTS/RESPONDENTS 1 TO 5/PLAINTIFFS 1 & 3 TO 6:
1 P.SOBHANA
AGED 65 YEARS
W/O LATE NARAYANANKUTTY NAIR, HOUSE WIFE, PADMALAYAM,
SULTHANBATHERY AMSOM DESOM, SULTHAN BATHERY TALUK,
WAYANAD-673 592.
2 P. NIVESH,
AGED 41 YEARS
S/O LATE NARAYANANKUTTY NAIR, PADMALAYAM, SULTHANBATHERY AMSOM
DESOM, SULTHAN BATHERY TALUK, WAYANAD-673 592.
3 P.SWAPNA,
AGED 39 YEARS
D/O LATE NARAYANANKUTTY NAIR, PADMALAYAM, SULTHANBATHERY AMSOM
DESOM, SULTHAN BATHERY TALUK, WAYANAD-673 592.
4 SAJITHA,
AGED 41 YEARS
W/O LATE JAYESH, PADMALAYAM, SULTHAN BATHERY AMSOM DESOM, SULTHAN
BATHERY TALUK, WAYANAD-673 592.
5 ABAY SHANKAR, (MINOR)
AGED 14 YEARS
S/O LATE JAYESH, PADMALAYAM, SULTHAN BATHERY AMSOM DESOM, REP BY
MOTHER AND GUARDIAN, SAJITHA, W/O LATE JAYESH,PADMALAYAM, SULTHAN
BATHERY AMSOM DESOM, SULTHAN BATHERY TALUK, WAYANAD-673 592.
BY ADVS.
M.P.ASHOK KUMAR
SMT.BINDU SREEDHAR
SHRI.ASIF N
RESPONDENTS/APPELLANTS/RESPONDENTS 6 -13, 15-17 & 19/DEFENDANT NO.15 & 16, 1-8,
10--12 & 14:
1 VALIYAKATTIL ABOOBACKER
AGED 70 YEARS
S/O MAMMU HAJI, RAROTH AMSOM, NEZHUPURIL DESOM, KOZHIKODE-673 574.
2 VALIYAKATTIL KUNJABDULLA,
AGED 68 YEARS
S/O MAMMU HAJI, PANOOR, ELAMKODE POST, KOZHIKODE-670692.
3 NEDUMBRATH BASHEER,
AGED 59 YEARS
S/O POKKER HAJI, NEDUMBRATH VEEDU, NADAPURAM POST, VELLOOR AMSOM,
CHALPPURAM DESOM, VADAKARA, TALUK, KOZHIKODE-673 574.
4 NEDUMBRATH AHAMMAD HAJI,
AGED 59 YEARS
S/O POKKER HAJI, NEDUMBRATH VEEDU, NADAPURAM POST, VELLOOR AMSOM,
CHALPPURAM DESOM, VADAKARA, TALUK, KOZHIKODE-673 574.
R.S.A.No.339 OF 2021
2
5 THERUKANDIYIL ACHANI KUNJABDULLA HAJI,
AGED 64 YEARS
S/O AHAMMED, THERUKANDIYIL, PARAKKADAV POST, CHEKYAD AMSOM
DESOM, VADAKARA TALUK, KOZHIKODE-673 574.
6 CHEENAMBEEDAN KHADEEJA,
AGED 60 YEARS
W/O ANDRU HAJI, CHERUVALATH, NADAPURAM P.O.VELLOOR AMSOM,
CHALPPURAM DESOM, VADAKARA TALUK, KOZHIKODE-673 574.
7 ONAPARAMBATH ABDULLA,
AGED 65 YEARS
S/O SAIDUKUTTY, VALAYAM AMSOM, CHERUMOTH DESOM, CHERUMATH POST,
VADAKARA TALUK, KOZHIKODE-673 574.
8 ONAPARAMBATH RABIA,
AGED 52 YEARS
D/O SOOPY MASTER, VALAYAM AMSOM , CHERUMOTH DESOM, VADAKARA
TALUK, KOZHIKODE-673 574.
9 KORAMAN PURATHIL ASHRAF,
AGED 50 YEARS
S/O SOOPY MASTER, VANIMEL AMSOM, KODIYURU DESOM, VANIMEL POST,
VADAKARA TALUK, KOZHIKODE-673 574.
10 B.M. ABDUL LATHEEF,
B.M. ESTATE, AGED NOT KNOWN, VELLARAMKUNNU, NEAR KINFRA, CHUNDEL
POST, WAYANAD-673 576.
11 MOIDU HAJI,
S/O KUNJABDULLA HAJI, AGED NOT KNOWN, KUNDANCHERIYIL HOUSE,
VELLUR AMSOM DESOM, VADAKARA, KOZHIKODE-673 574.
12 NASAR,
S/O MAMMU HAJI, KODAMKOTT HOUSE, AGED NOT KNOWN, VELLUR AMSOM
DESOM, VADAKARA TALUK, KOZHIKODE-673 574.
13 CHIRAKKARA PEEDIKAYIL BASHEER,
AGED NOT KNOWN, S/O ABDULLA, VELLOOR AMSOM, CHALAPPURAM,
VADAKARA TALUK, KOZHIKODE-673 574.
14 EDAKKATTUPARAMBIL KUNHIKAMMU HAJI,
AGED NOT KNOWN, S/O KUNHIMOIDEEN KUTTY HAJI, KUNNAMANGALAM
AMSOM, KARANTHOOR DESOM, KOZHIKODE-673 571.
BY ADV P.R.VENKATESH
THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION ON 23.06.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.S.A.No.339 OF 2021
3
JUDGMENT
The learned counsel for the appellants filed memo dated 15.06.2022 to the effect that he has been instructed by the parties not to proceed with the matter, since matter has been settled between the parties.
Heard. Memo recorded. Regular Second Appeal dismissed as not pressed. No cost.
Sd/-
M.R.ANITHA
SHG JUDGE