Kozjhenchery Charitable ... vs Kgs Aranmula Airport Ltd

OP(C) NO. 1086 OF 2015
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             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
   FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
                         OP(C) NO. 1086 OF 2015
  AGAINST THE ORDER/JUDGMENT IN OS 171/2012 OF SUB COURT ,
                               PATHANAMTHITTA
PETITIONER/S:

            KOZJHENCHERY CHARITABLE EDUCATION SOCIETY
            T.B.JUNCTION, KOZHENCHERY MURI, KOZHENCHERY TALUK,
            PATHANAMTHITTA, REP. BY ITS CHAIRMAN K.J.ABRAHAM

            BY ADVS.
            SRI.N.N.SUGUNAPALAN (SR.)
            SRI.S.JUSTUS
            SRI.S.SUJIN



RESPONDENT/S:

    1        KGS ARANMULA AIRPORT LTD, KGS CORPORATE HOUSE
             NO.43, BESANT AVENUE ROAD, ADAYAR, CHENNAI-600 020,
             REP. BY ITS MANAGING DIRECTOR.

    2        GIGI GEORGE, MANAGING DIRECTOR, KGS ARANMULA
             AIRPORT LTD., KGS CORPORATE HOUSE, NO.43, BESANT
             AVENUE ROAD, ADAYAR, CHENNAI-600 020.

    3        DR.NANDAKUMAR P.T., ROJA MANSION, KP 9/717-A,
             PERURKADA, THIRUVANANTHAPURAM, EXECUTIVE DIRECTOR,
             KGS ARANMULA AIRPORT LTD., KGS CORPORATE HOUSE,
             NO.43, BESANT AVENUE ROAD, ADAYAR, CHENNAI-600 020.

            BY ADVS.
            SRI.P.MARTIN JOSE
            SRI.P.PRIJITH
            SRI.S.SREEKUMAR SR.
            SRI.THOMAS P.KURUVILLA


     THIS     OP    (CIVIL)    HAVING     COME   UP    FOR    ADMISSION   ON
17.06.2022,     THE    COURT     ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 1086 OF 2015
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                         JUDGMENT

The learned counsel appearing for the petitioner submits that the original petition has become infructuous. The said submission is recorded. The original petition is dismissed as infructuous.

Sd/-

C.S.DIAS, JUDGE rkc/17.06.22