IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
WP(C) NO. 4894 OF 2019
PETITIONER/S:
HASEENA BEEVI, AGED 43 YEARS
W/O NISSAR BABU, THOPPIL HOUSE, PAYIKUZHI,
OCHIRA P.O.KOLLAM DIST, KERALA,
BY ADVS.
GEORGE POONTHOTTAM (SR.)
NISHA GEORGE
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
LOCAL SELF GOVERNMENT GOVT, SECRETARIAT,
THIURVANANTHAPURAM, PIN 695 001.
2 THE KERALA STATE POLLUTION CONTROL BOARD,
REPRESENTED BY ITS CHAIRMAN, PATTOM PALACE
P.O.THIRUVANANTHAPURAM ,PIN 695 004.
3 KERALA STATE SINGLE WINDOW CLEARANCE BOARD,
KOLLAM DISTRICT OFFICE, REPRESENTED BY ITS
CHAIRMAN , DISTRICT COLLECTOR, KOLLAM.
4 THE ENVIRONMENTAL ENGINEER,
THE KERALA STATE POLLUTION, KOLLAM DISTRICT
OFFICE, USHUS BUILDING, BIG BAZAR, KOLLAM 691
001.
5 OCHIRA GRAMA PANCHAYATH,
REPRESENTED BY ITS SECRETARY, OFFICE OF THE
OCHIRA GRAMA PANCHAYATH, OACHIRA P.O.KOLLAM
DIST, PIN 690 526.
6 SECRETARY,
OCHIRA GRAMA PANCHAYATH,OFFICE OF THE OACHIRA
GRAMA PANCHAYATH, KOLLAM DIST PIN 690 526
7 PRESIDENT,
OCHIRA GRAMA PANCHAYATH, OFFICE OF THE OACHIRA
GRAMA PANCHAYATH, KOLLAM DIST, PIN 690 526
-2-
W.P.(C). No. 4894 of 2019
8 ADDL.R8. ABDUL KADER KUNJU
AGED 79 YEARS, S/O.KUNJU AHAMMED KUNJU, ABIDA
MANZIL, PAYIKUZHI, OACHIRA P.O., PIN - 690 526.
(ADDL.R8 IS IMPLEADED AS PER ORDER DATED 29-05-
2019 IN IA 1/2019).
9 ADDL.R9. THE STATION HOUSE OFFICER,
OACHIRA POLICE STATION, KOLLAM DISTRICT, PIN-
690526.
(IS SUO MOTU IMPLEADED AS ADDL.R9 AS PER ORDER
DATED 02-09-2019).
BY ADVS.
K.P.SATHEESAN (SR.)
S.JASMINE
P.MOHANDAS (ERNAKULAM)
K.SUDHINKUMAR
S.K.ADHITHYAN
SABU PULLAN
GOKUL D. SUDHAKARAN
OTHER PRESENT:
SRI. ASHWIN SETHUMADHAVAN, SR. GP
SRI. T. NAVEEN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 17.06.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
-3-
W.P.(C). No. 4894 of 2019
P.V.KUNHIKRISHNAN, J.
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W.P.(C) No. 4894 of 2019
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Dated this the 17th day of June, 2022
JUDGMENT
The learned counsel for the petitioner submitted that the prayers in this writ petition have become infructuous.
Therefore, this writ petition is dismissed as infructuous.
sd/-
P.V.KUNHIKRISHNAN JUDGE das -4- W.P.(C). No. 4894 of 2019 APPENDIX OF WP(C) 4894/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF TAX RECEIPT DATED 6.5.2017 EXHIBIT P2 TRUE COPY OF OWNER SHIP CERTIFICATE DATED 7.6.2017 EXHIBIT P3 TRUE COPY OF POSSESSION CERTIFICATE DATED 5.5.2017 EXHIBIT P4 TRUE COPY OF THE CONSENT TO ESTABLISH ISSUED BY 2ND RESPONDENT DATED 15.11.2017 ALONG WITH THE APPROVED SITE PLAN.
EXHIBIT P5 TRUE COPY OF NON-OBJECTION CERTIFICATE ISSUED BY THE FIR & RESCUE SERVICES DEPARTMENT DATED 31.6.2017 EXHIBIT P6 TRUE COPY OF THE APPLICATION (REMINDER CUM REPLY) FOR CONSENT TO OPERATE FILED BY THE PETITIONER EXHIBIT P7 TRUE COPY OF CHALLAN DATED 16.11.2018 ISSUED FOR ACCEPTANCE OF APPLICATION FOR CONSOLIDATED LICENSE BY THE 3RD RESPONDENT EXHIBIT P8 TRUE COPY OF THE NOTICE DATED 17.12.2018 ISSUED BY THE 6TH RESPONDENT EXHIBIT P9 PETITIONERS REPLY DATED 19.12.2018 GIVEN IN EXHIBIT P-8 EXHIBIT P10 TRUE COPY OF THE NOTICE DATED 30.1.2019 EXHIBIT P11 TRUE COPY OF THE COMPLAINT DATED 4.2.2019 GIVEN TO THE ADALATH INDUSTRIAL MINISTRY OF KERALA EXHIBIT P12 TRUE COPY OF NOTICE DATED 5.2.2019 ISSUED BY THE 6TH RESPONDENT EXHIBIT P13 TRUE COPY OF THE REPLY DATED 5.2.2019 GIVEN IN EXHIBIT P-12 EXHIBIT P14 TRUE COPY OF NOTICE ISSUED BY 6TH RESPONDENT DATED 8.12.2019 -5- W.P.(C). No. 4894 of 2019 EXHIBIT P15 REPLY GIVEN BY THE PETITIONER TO EXHIBIT P14.
EXHIBIT P16 TRUE COPY OF THE RECEIPT CUM COMMUNICATION FROM THE DIRECTORATE OF VIGILANCE FOR THE ACCEPTANCE OF COMPLAINT.
EXHIBIT P17 TRUE COPY OF COMPLAINT FILED BEFORE THE WOMAN COMMISSION DATED EXHIBIT P18 TRUE COPY OF NOTICE ISSUED IN EXHIBIT P-17 EXHIBIT P19 TRUE COPY OF RTI INQUIRY MADE BY THE HUSBAND OF PETITIONER EXHIBIT P19 TRUE COPY OF REPLY BY 6TH RESPONDENT DATED 10.8.2017 IN EXHIBIT P-19 EXHIBIT P19 TRUE COPY OF NOTICE ISSUED BY THE 6TH RESPONDENT REGARDING THE ROOM DATED 9.6.2017 RESPONDENT EXHIBITS EXHIBIT R8A A TRUE COPY OF THE COMMUNICATION SENT BY THE CONVENER OF SINGLE WINDOW CLEARANCE BOARD TO THE PETITIONER. EXHIBIT R8B A TRUE COPY OF THE DETAILS FURNISHED BY PUBLIC INFORMATION OFFICER, ELECTRICAL SECTION, OCHIRA.