IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
OP(CRL.) NO. 248 OF 2022
CC 2663/2020 OF JUDICIAL MAGISTRATE OF FIRST CLASS -I,
KOLLAM
Crime No.1358/2020 of Kilikolloor Police Station
PETITIONER/ACCUSED No.1:
RAHUL S
AGED 35 YEARS
S/O SASIDHARAN NAIR, JANAKI MANDIRAM,
MANGAD P.O, KOLLAM, PIN - 691015
BY ADVS.
BASIL CHANDY VAVACHAN
CHARUTHA BHAIJU
GEORGIE SIMON
BASIL SCARIA
FATHIMA SHALU S.
CHANDHANA BHAIJU
RESPONDENT/STATE:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM,
PIN - 682031.
SRI P G MANU-SR PUBLIC PROSECUTOR
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
17.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(Crl.).No.248 of 2022
..2..
JUDGMENT
This O.P.(Crl.) has been filed seeking for expeditious disposal of C.C.No.2663/2020 on the file of the Judicial First Class Magistrate Court-I, Kollam.
2. A report has been called for from the learned Magistrate who reported that the matter could be disposed of within a period of one year.
Hence, this O.P.(Crl.) is disposed of with a direction to the learned Magistrate to dispose of C.C.No.2663/2020 within a period of one year from the date of receipt of a copy of this judgment.
Sd/-
DR.KAUSER EDAPPAGATH, JUDGE skj O.P.(Crl.).No.248 of 2022 ..3..
APPENDIX OF OP(CRL.) 248/2022 PETITIONER'S EXHIBITS Exhibit1 THE TRUE COPY OF THE FIR IN CRIME NO.
1358/2020 OF KILIKOLLOOR POLICE STATION, KOLLAM ALONG WITH FI STATEMENT OF DEFACTO COMPLAINANT Exhibit2 THE TRUE COPY OF THE FINAL REPORT IN CRIME NO. 1358/2020 OF KILIKOLLOOR POLICE STATION, KOLLAM Exhibit-3 THE TRUE COPY OF WRITTEN COMPLAINT FILED BY THE DEFACTO COMPLAINANT BEFORE POLICE Exhibit-4 THE TRUE COPY OF THE APPOINTMENT LETTER OF THE PETITIONER FOR POST "PROBATIONARY SINGLE WINDOW OPERATOR 'A'" IN CANARA BANK Exhibit-5 THE TRUE COPY OF THE MAIL REGARDING THE DOCUMENT VERIFICATION OF POST "JUNIOR ASSOCIATES" IN STATE BANK OF INDIA RECEIVED BY THE PETITIONER