IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
WP(C) NO. 14056 OF 2020
PETITIONER:
M/S.INDUS TOWERS LIMITED
8TH FLOOR, VANKARATH TOWERS, NH BYPASS, PALARIVATTOM,
COCHIN 682 024, KERALA, INDIA, REPRESENTED BY ITS
AUTHORIZED SIGNATORY, MR. RAJKUMAR PAVOTHIL HEAD LEGAL,
KERALA CIRCLE COMPRISING OF STATE OF KERALA.
BY ADVS.
SANTHOSH MATHEW
SRI.ARUN THOMAS
SRI.JENNIS STEPHEN
SRI.VIJAY V. PAUL
SMT.KARTHIKA MARIA
SRI.ANIL SEBASTIAN PULICKEL
SMT.DIVYA SARA GEORGE
SMT.JAISY ELZA JOE
SHRI.ABI BENNY AREECKAL
SMT.LEAH RACHEL NINAN
RESPONDENTS:
1 THE DISTRICT TELECOM COMMITTEE
CIVIL STATION BUILDING, CIVIL STATION ROAD,
THIRUVANANTHAPURAM , KERALA 695 043, REPRESENTED BY ITS
CHAIRMAN DISTRICT COLLECTOR.
2 THE DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF, UNIVERSITY OF
KERALA SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM
, KERALA 695 033.
3 THE STATION HOUSE OFFICER,
MALAYINKEEZHU POLICE STATION, THIRUVANANTHAPURAM
DISTRICT, KERALA 695 571.
4 VILAVOORKKAL GRAMA PANCHAYATH,
POTTAYIL, POTTAYIL PIDARAM RAID, REPRESENTED BY ITS
SECRETARY, 695 573.
5 RAJ DAS,
PRESIDENT, K.V. NAGAR RESIDENCE ASSASSINATION, PERUKAVU
P.O. VALIYATTUKONAM, 695 573.
6 VINAYAN,
PANCHAYATH MEMBER, VILAVOORKKAL GRAMA PANCHAYATH,
PERUKAVU P.O. 695 573.
7 RENJUKUMAR,
W.P.(C)No.14056 OF 2020
2
PANCHAYATH MEMBER, VILAVOORKKAL GRAMA PANCHAYATH,
PERUKAVU P.O. 695 573.
BY ADV SRI.S.ANEESH
BY SRI.T.K.SHAJAHAN-SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.14056 OF 2020
3
JUDGMENT
Dated this the 17th day of June, 2022 It is submitted by the learned counsel for the petitioner that the construction of the tower is now complete.
Nothing survives for consideration in the writ petition and the writ petition is closed.
Sd/-
ANU SIVARAMAN JUDGE SSK/17/06 W.P.(C)No.14056 OF 2020 4 APPENDIX PETITIONER'S EXHIBITS:
TRUE COPY OF THE COMMUNICATION DATED 24.03.2020 SENT BY THE CHAIRMAN, KERALA STATE TELECOM EXHIBIT P1 DISASTER COORDINATION COMMITTE TO ALL DISTRICT COLLECTORATES, ETC.
TRUE COPY OF THE RECEIPT ISSUED BY THE EXHIBIT P2 RESPONDENT PANCHAYATH ON 24.12.2018 FOR REMITTANCE OF APPLICATION FEE. TRUE COPY OF THE APPLICATION SUBMITTED BEFORE EXHIBIT P3 THE PANCHAYATH COUNCIL DATED 13.3.2019. TRUE COPY OF THE CIRCULAR ISSUED BY THE EXHIBIT P4 GOVERNMENT DATED 23.7.2018. TRUE COPY OF THE PROCEEDINGS ISSUED BY THE EXHIBIT P5 DISTRICT TELECOM COMMITTEE DATED 29.2.2020. TRUE COPY OF THE REPRESENTATION SUBMITTED BY EXHIBIT P6 THE PETITIONER DATED 12.5.2020 BEFORE POLICE AUTHORITY.
TRUE COPY OF THE REPRESENTATION SUBMITTED BY EXHIBIT P7 THE PETITIONER DATED 22.6.2020 BEFORE THE 3RD RESPONDENT.
SSK //TRUE COPY// PA TO JUDGE