Ryza Banu vs Shafeek

Citation : 2022 Latest Caselaw 6972 Ker
Judgement Date : 14 June, 2022

Kerala High Court
Ryza Banu vs Shafeek on 14 June, 2022
OP (FC) No.192/2019                            1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
             Tuesday, the 14th day of June 2022 / 24th Jyaishta, 1944
                            OP (FC) NO. 192 OF 2019(R)
                    OP.NO.1336/2018 OF FAMILY COURT, ATTINGAL.
   PETITIONER:

           RYZA BANU, AGED 21, WIFE OF SHAFEEK SHAJAHAN,
           RESIDING AT PANAYIL HOUSE, MADANVILA,
           PERUMATHURA. P.O, TRIVANDRUM-695 303.

           BY ADV. SRI.A.B.MOHANAKUMAR

   RESPONDENTS:

       1. SHAFEEK, S/O.SHAJAHAN, SHAFEELA MANZIL, KULAMUTTAM, KAVALAYOOR. P.O,
          THIRUVANANTHAPURAM, PIN-695 144.
       2. SHAJAHAN, SHAFEELA MANZIL, KULAMUTTAM, KAVALAYOOR. P.O,
          THIRUVANANTHAPURAM, PIN-695 144.
       3. NOORJAHAN, W/O SHAJAHAN, SHAFEELA MANZIL, KULAMUTTAM, KAVALAYOOR.
          P.O, THIRUVANANTHAPURAM, PIN-695 144.
       4. SHYMA, D/O.SHAJAHAN, SHAFEELA MANZIL, KULAMUTTAM, KAVALAYOOR. P.O,
          THIRUVANANTHAPURAM, PIN-695 144.
       5. SHAFEELA, D/O SHAJAHAN, SHAFEELA MANZIL, KULAMUTTAM, KAVALAYOOR.
          P.O, THIRUVANANTHAPURAM, PIN-695 144.
       6. THAHA, B/O.SHAJAHAN, SHAFEELA MANZIL, KULAMUTTAM, KAVALAYOOR. P.O,
          THIRUVANANTHAPURAM, PIN-695 144.

        This Original Petition having come up for orders on 14/06/2022 upon
   perusing the letter dated 27/05/2022 of the Judge, Family court,
   Attingal requesting extension of time for disposal of OP No.1336/2018 of
   that court by a further period of 3 months and this court's judgment
   dated 22/03/2019 in OP (FC) 192/2019, the court on the same day passed the
   following:
                                      ORDER

In the light of the report, we extend the time as requested.

Sd/- A.MUHAMED MUSTAQUE JUDGE Sd/- SOPHY THOMAS JUDGE 14-06-2022 /True Copy/ Assistant Registrar