Kerala High Court
M.G.Sreedharan vs President, Pavaratti Grama ... on 14 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
WP(C) NO. 3371 OF 2012
PETITIONER:
M.G.SREEDHARAN
AGED 52 YEARS
S/O.GOPALAKRISHNAN, AGED 52 YEARS, RESIDING AT
MADIMUGAR ILLAM, AMALANAGAR POST, THRISSUR-680555,
SECRETARY, PAVARATTY GRAMA PANCHAYAT, PAVARATTY POST,
THRISSUR-609507.
BY ADV SRI. DENIZEN KOMATH
RESPONDENTS:
1 PRESIDENT, PAVARATTI GRAMA PANCHAYAT
PAVARATTY POST, THRISSUR POST, PIN-680507.
2 DIRECTOR OF PANCHAYATS
OFFICE OF THE DIRECTOR OF PANCHAYATHS,
THIRUVANANTHAPURAM-695001.
3 THE DEPUTY DIRECTOR OF PANCHAYAT
THRISSUR-680005.
4 SECRETARY TO GOVERNMENT
LOCAL SELF GOVERNMENT (EPB) DEPARTMENT,
THIRUVANANTHAPURAM-695001.
5 PAVARATTY GRAMA PANCHAYAT
THRISSUR-680 507, REPRESENTED BY SECRETARY.
BY ADVS.
SRI.K.RAVI (PARIYARATH)
SRI.DEEPU THANKAN
SRI.G.SREEKUMAR CHELUR
SMT.VIDYA KURIAKOSE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 3371 OF 2012
2
P.V.KUNHIKRISHNAN, J.
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W.P.(C).No. 3371 of 2012
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Dated this the 14th day of June, 2022
JUDGMENT
When this writ petition came up for consideration, the learned counsel appearing for the petitioner submitted that the matter has become infructuous.
Therefore, this writ petition is dismissed as infructuous.
Sd/-
P.V.KUNHIKRISHNAN DM JUDGE