IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
TR.P(C) NO. 509 OF 2020
AGAINST OP(GW) 115/2020 OF FAMILY COURT, THODUPUZHA
PETITIONER/S:
ASWATHY PRAKASH
AGED 31 YEARS
D/O.JAYAPRAKASH, KOCHUKALAPURAYIDAM HOUSE, BALAGRAM P.O.,
PRAKASH GRAM, IDUKKI DISTRICT, PIN - 685 552 NOW RESIDING AT
SOPANAM HOUSE (SOPANAMTHZHATHUKARA VEEDU),
KUTHIRAKULAM P.O., VEMBAYAM, THIRUVANANTHAPURAM, PIN -
695 615.
BY ADVS.
S.RENJITH
SRI.K.P.JAYACHANDRAN
RESPONDENT/S:
SHYAM KUMAR V.M.
AGED 33 YEARS
S/O.MURALEEDHARAN, VADASSERIYIL HOUSE, S.N.COLLEGE
JUNCTION, MUNIYARA P.O., VELLATHOOVAL, DEVIKULAM, IDUKKI
DISTRICT, PIN - 685 571.
BY ADVS.
SRI.C.S.MANILAL
SRI.S.NIDHEESH
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
TR.P(C) 509/2020
-2-
ORDER
This is a petition to transfer O.P (G&W) No.115 of 2020 pending before the Family Court, Thodupuzha to the Family Court, Thiruvananthapuram.
2. The Registry places a judgment dated 12.11.2021 in O.P (G&W) No.115 of 2020 wherein the Family Court has returned the original petition to the petitioner to present before the Family Court, Kattappana.
3. The counsel for the respondent submits that after the return of the original petition, the same already has been filed before the Family Court, Kattappana.
In view of the above, this transfer petition is closed.
Sd/-
BASANT BALAJI JUDGE JS TR.P(C) 509/2020 -3- APPENDIX OF TR.P(C) 509/2020 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE O.P.(G&W) NO.115 OF 2020 PENDING BEFORE THE FAMILY COURT, THODUPUZHA. ANNEXURE A2 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 09/11/2020.
RESPONDENT EXHIBITS EXHIBIT R1 TRUE COPY OF THE RELEVANT PAGE OF THE VOTER'S LIST OF THE KARUNPURAM GRAMA PANCHAYAT FOR THE YEAR 2020.