IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
OP (DRT) NO. 210 OF 2022
PETITIONERS:
1 BIPIN P SUBRAMANIAN
AGED 40 YEARS
S/O P G SUBRAMANIAN, PUTHUSSERIKUNNEL HOUSE, SOUTH MARADY,
EAST MARADI P O, MUVATTUPUZHA-686673.
2 NIYA BIPIN
W/O BIPIN P SUBRAMANIAN, PUTHUSSERIKUNNEL HOUSE, SOUTH
MARADY, EAST MARADI P O, MUVATTUPUZHA-686673.
3 SUNIL KUMAR P G.
S/O GANGADHARAN, PUTHUSSERIKUNNEL HOUSE, RAMANGALAM,
PALLIKKAVU ROAD, MUVATTUPUZHA.
BY ADVS.
G.HARIHARAN
PRAVEEN.H.
K.S.SMITHA
T.T.SHANIBA
M.V.VIPINDAS
AMAL DEV D
SISIRA M.SHIRINE
RESPONDENTS:
1 THE AUTHORISED OFFICER
(APPOINTED UNDER THE SECURITISATION AND RECONSTRUCTION OF
FINANCIAL ASSETS AND ENFORCEMENT ACT. 2002,) KERALA STATE
CO-OPERATIVE BANK LTD, PERUMBAVOOR MAIN BRANCH, BUILDING
NO,.XXI/97, YATHRI NIVAS SHOPPING COMPLEX, AM ROAD
PERUMBAVOOR, ERNAKULAM-683542.
2 KERALA STATE CO-OPERATIVE BANK LTD
PERUMBAVOOR MAIN BRANCH, BUILDING NO,.XXI/97, YATHRI NIVAS
SHOPPING COMPLEX, AM ROAD PERUMBAVOOR, ERNAKULAM-683542.
REPRESENTED BY ITS AUTHORISED OFFICER, (APPOINTED UNDER THE
SECURITIZATION AND RECONSTRUCTION OF FINANCIAL ASSETS AND
ENFORCEMENT OF SECURITY INTEREST ACT,2002).
BY ADV N.RAGHURAJ
THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION
ON 14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P (DRT) No.210/2022 -2-
JUDGMENT
Since it is reported that the loan has been closed, this original petition will also stand closed.
Sd/-
GOPINATH P.
JUDGE AMG O.P (DRT) No.210/2022 -3- APPENDIX OF OP (DRT) 210/2022 PETITIONER EXHIBITS Exhibit R1 TRUE COPY OF THE MEMORANDUM OF SECURITIZATION APPLICATION HAVING ID REFERENCE NO.1979/2022 PENDING BEFORE DEBTS RECOVERY TRIBUNAL-1, ERNAKULAM. Exhibit P2 TRUE COPY OF THE SECURITIZATION FILED BEFORE THE TRIBUNAL ALONG WITH EXHIBIT P1. Exhibit P3 TRUE COPY OF THE LAWYER NOTICE DATED 23.02.2021. Exhibit P4 TRUE COPY OF THE POSSESSION NOTICE DATED 15.02.2022.