IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
CON.CASE(C) NO. 933 OF 2022
AGAINST THE ORDER/JUDGMENT IN WP(C) 17942/2021 OF HIGH COURT OF
KERALA
PETITIONER/3RD RESPONDENT IN WPC:
SHAJI
AGED 42 YEARS, S/O SAROJINI,
CHACKACHERY HOUSE, UDAYANAPURAM P.O,
ITHIPUZHA BHAGAM,
VADAKKEMURI VILLAGE,
BY ADV K.N.CHANDRABABU
RESPONDENT/1ST RESPONDENT IN WPC:
ASARANI
AGED 53 YEARS
D/O W.S THANKAPPAN,
RESIDING AT SOUPARNIKA,
VADAVATHOOR.P.O, KOTTAYAM, PIN 686610
PRESENTLY WORKING AS THE SECRETERY,
UDAYANAPURAM GRAMA PANCHAYAT,
UDAYANAPURAM P.O, KOTTAYAM DISTRICRT,
PIN - 686146
SRI. S. RAJMOHAN,SC.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
CON.CASE(C) NO. 933 OF 2022
2
T.R. RAVI, J.
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Contempt of Court Case (C). No. 933 of 2022
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Dated this the 9th day of June, 2022
JUDGMENT
When the case is taken up today, the counsel for the petitioner submits that the directions issued in the judgment have been complied with.
The Contempt of Court Case is hence closed.
Sd/-
T.R. RAVI JUDGE Pn CON.CASE(C) NO. 933 OF 2022 3 APPENDIX OF CON.CASE(C) 933/2022 PETITIONER'S ANNEXURES Annexure A1 CERTIFIED COPY OF THE ORDER IN WP(C) NO.
17942/2021 OF THE HON'BLE HIGH COURT DATED 7/3/2022 Annexure2 TRUE COPY OF THE IA NO. 2/2022 IN WP(C) NO. 17942/2021 Annexure A3 CERTIFIED COPY OF THE ORDER DATED 07.04.2022 Annexure A4 A TRUE COPY OF THE REPRESENTATION DATED 23.04.2022