Pushpakumari Sreekumar vs Nedumangad Municipality

WP(C) NO. 22424 OF 2021                   1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                                WP(C) NO. 22424 OF 2021
PETITIONER/S:

               PUSHPAKUMARI SREEKUMAR
               AGED 59 YEARS
               C/O KASAVANKUTTY, NAYYAPPALLY, MUKKOLAKKAL,
               NEDUMANGAD TRIVANDRUM-695 044.

               BY ADV M.R.SARIN



RESPONDENT/S:

      1        NEDUMANGAD MUNICIPALITY
               REPRESENTED BY ITS SECRETARY NEDUMANGAD,
               THIRUVANANTHAPURAM-695 541.

      2        THE SECRETARY
               NEDUMANGAD MUNICIPALITY, NEDUMANGADU P.O,
               TRIVANDRUM-695 541.

      3        THE ASSISTANT ENGINEER
               NEDUMANGAD MUNICIPALITY, NEDUMANGADU P.O,
               TRIVANDRUM-695 541.

               BY ADV R.B.RAJESH,SC




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   09.06.2022,          THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 22424 OF 2021               2




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No. 22424 of 2021
                      --------------------------------------
                  Dated this the 9th day of June, 2022


                                 JUDGMENT

The counsel for the petitioner submitted that he want to withdraw this writ petition.

Therefore, this writ petition is dismissed as withdrawn.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS