Kerala High Court
Ramachandran vs N.Saraswathy Brahmaniyamma on 9 June, 2022
OP(C) No.901/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
Thursday, the 9th day of June 2022 / 19th Jyaishta, 1944
OP(C) NO. 901 OF 2022
EP 3218/2016 IN O.S 99/2010 OF III ADDITIONAL MUNSIFF COURT, THRISSUR.
CMA 42/2022 OF DISTRICT COURT, THRISSUR
PETITIONERS/ 1ST & 2ND JUDGMENT DEBTORS/ DEFENDANTS 1 & 2:
1. RAMACHANDRAN, AGED 69 YEARS, S/O GANAPATHY, PANOKKI HOUSE,
CHEMMAPILLY, VADAKKUMURI, THRISSUR DISTRICT., PIN - 680570
and another....
RESPONDENTS/ DECREE HOLDRS & 3RD AND 4TH JUDGMENT DEBTORS/ PLAINTIFFS &
DEFENDANTS 3 & 4:
1. N.SARASWATHY BRAHMANIYAMMA, AGED 74 YEARS, W/O.PADINJARE PATTATH
VASIDEVAN NAMBIAR, ANTHIKKAD VILLAGE AND DESOM, THRISSUR TALUK,
THRISSUR DISTRICT., PIN - 680641.
and 4 others...
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
Exhibit P4 order and all further proceedings pursuant to the same, pending
disposal of the Original Petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
06-06-2022 and upon hearing the arguments of M/S LINDONS C.DAVIS,
E.U.DHANYA & SWATHY A.P, Advocates for the petitioners and of Sri. V.M.
KRISHNAKUMAR, Advocate for the respondent 1, the court passed the
following:
O R D E R
Sri. V.M. Krishnakumar enters appearance for the first respondent. He prays for time to file counter affidavit to the original petition.
Interim order dated 31-05-2022 will stand extended by one month.
Sd/- C.S.DIAS, JUDGE 09-06-2022 /True Copy/ Assistant Registrar OP(C) No.901/2022 2/2