Kerala High Court
Mundayattu Veettil Manoharan vs Eramam - Kuttoor Grama Panchayat on 9 June, 2022
WP(C) NO. 10912 OF 2019 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
WP(C) NO. 10912 OF 2019
PETITIONER/S:
MUNDAYATTU VEETTIL MANOHARAN,
AGED 54 YEARS
S/O.KUNHIRAMAN, RESIDING AT ERAMAM AMSOM,
MATHAMANGALAM DESOM, TALIPARAMBA, KANNUR DISTRICT.
BY ADV M.V.AMARESAN
RESPONDENT/S:
1 ERAMAM - KUTTOOR GRAMA PANCHAYAT,
REPRESENTED BY ITS SECRETARY, P.O.MATHAMANGALAM
BAZAR, KANNUR DISTRICT, PIN-670306.
2 SECRETARY,
ERAMAM - KUTTOOR GRAMA PANCHAYAT, P.O. MATHAMANGALAM
BAZAR, KANNUR DISTRICT, PIN-670306.
3 ADDL.R3.SHRI.KRISHNA PODUVAL,
ARAYULLA VEETTIL, RETD. TEACHER, H.NO.EKP XIV-931,
NEAR TRIPPANIKKUNNU MAHADEVA KSHETHRAM,
MATHAMANGALAM BAZAR KANNUR DISTRICT, PIN-670 306.
IS IMPLEADED AS ADDL.R3 AS PER ORDER DATED
04.06.2019 IN IA.NO.1/2019.
BY ADVS.
SRI.M.SASINDRAN
SRI.MAHESH V RAMAKRISHNAN
SRI.K.PRAMOD
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 10912 OF 2019 2
P.V.KUNHIKRISHNAN, J
--------------------------------------------
W.P.(C.) No. 10912 of 2019
--------------------------------------
Dated this the 9th day of June, 2022
JUDGMENT
The counsel for the petitioner submitted that the prayers in the writ petition are infructuous.
Therefore, this writ petition is dismissed as infructuous.
SD/-
P.V.KUNHIKRISHNAN JUDGE SKS