IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
RP NO. 206 OF 2022
AGAINST THE JUDGMENT IN WA 1967/2018 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT NO.1/ PETITIONER:
DEVASSIA P.J.,
S/O. JOSEPH,
PAIMBILLIL HOUSE, MUKKOM P O,
KOZHIKODE, PIN CODE 673602 .
BY ADVS.
I.YOHANNAN
MANJU ANTONEY
RESPONDENTS/APPELLANTS 1 & 2 AND RESPONDENTS 2 TO 5 /
RESPONDENTS 1 TO 6:
1 MUKKAM SERVICE CO OPERATIVE BANK LTD NO.F 1241
KOZHIKODE 673 602,
REPRESENTED BY ITS SECRETARY.
2 THE MANAGING COMMITTEE OF THE
MUKKOM SERVICE CO-OPERATIVE BANK LTD.
NO.F 1241, KOZHIKODE-673602
REPRESENTED BY ITS PRESIDENT.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(G), KOZHIKODE, OFFICE OF THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES,
PUTHIYARA, KOZHIKODE-673305
4 THE CO-OPERATIVE ARBITRATION COURT,
KOZHIKODE, NORTH WING, 5TH FLOOR,
KERALA STATE CO-OPERATIVE HOUSING FEDERATION
BUILDING, ERANJIPALAM, KOZHIKODE-673306.
5 THE KERALA CO-OPERATIVE TRIBUNAL,
NANDANAM, TC 14/20157, WANROSE JUNCTION,
SANSKRIT COLLEGE LANE, UNIVERSITY P.O.,
RP No.206 of 2022 in WA No.1967 of 2018
2
THIRUVANANTHAPURAM-695034 .
6 PREMARAJAN P., (CHIEF ACCOUNTANT,
MUKKOM CO-OPERATIVE BANK RETD) VADAKKAYIL HOUSE,
KANJIRAMUZHI, KALLURUTTY P.O.,
KOZHIKODE 673 582.
OTHER PRESENT:
GP: B UNNIKRISHNA KAIMAL
BY ADV.C.D.SOUMYA
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
RP No.206 of 2022 in WA No.1967 of 2018
3
A.K.JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
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RP No.206 of 2022 in WA No.1967 of 2018
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Dated this the 9th day of June, 2022
JUDGMENT
A.K.Jayasankaran Nambiar,,J.
Learned counsel for the petitioner seeks permission to withdraw the review petition. Permission is granted. The review petition is dismissed as withdrawn.
Sd/-
A.K.JAYASANKARAN NAMBIAR, JUDGE Sd/-
MOHAMMED NIAS C.P., JUDGE dlk 9.6.22 RP No.206 of 2022 in WA No.1967 of 2018 4 APPENDIX OF RP 206/2022 PETITIONER'S ANNEXURES Annexure 1 CERTIFIED COPY OF JUDGMENT IN WRIT APPEAL 1967/2018 DTD. 30.01.2019. Annexure 2 TRUE COPY OF GOVT LETTER COOPERATION (C) DEPT G.O.(RT), NO. 37/2004/CO-OP DATED 13/01/2004.
Annexure 3 TRUE COPY F RULE 198 OF CO-OPERATIVE SOCIETIES RULES.