Vinodhini Jayachandran vs The Authorised Officer/Regional ...

Citation : 2022 Latest Caselaw 6664 Ker
Judgement Date : 9 June, 2022

Kerala High Court
Vinodhini Jayachandran vs The Authorised Officer/Regional ... on 9 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                   THE HONOURABLE MR. JUSTICE GOPINATH P.
      THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                          WP(C) NO. 14652 OF 2022
PETITIONER:

            VINODHINI JAYACHANDRAN
            AGED 43 YEARS, W/O.JAYACHANDRAN,
            VAIGA NOCHIMA, NAD PO ALUVA,
            ERNAKULAM DISTRICT - 68353.

            BY ADV M.R.SARIN



RESPONDENTS:

     1      THE AUTHORISED OFFICER/REGIONAL MANAGER
            SUNDARAM BNP PARIBAS HOME FINANCE LIMITED 111RD FLOOR,
            ELIZABETH ALEXANDER, MEMORIAL BUILDING OPPOSITE RAINBOW
            BRIDGE, MARINE DRIVE, KOCHIN - 682 031 REGISTERED
            OFFICE 21, PATTUL OS ROAD CHENNAI - 600 002.

     2      REGIONAL MANAGER
            SUNDRAM BNP PARIBAS HOME FINANCE LIMITED 111RD FLOOR,
            ELIZABETH ALEXANDER MEMORIAL BUILDING OPPOSITE RAINBOW
            BRIDGE, MARINE DRIVE, KOCHIN - 682 031.



OTHER PRESENT:

            SRI. VARGHESE C KURIAKOSE (SC)




     THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.14652/2022             2




                        JUDGMENT

When this matter is taken up for consideration today, learned counsel appearing for the petitioner seeks permission to withdraw the Writ Petition.

Accordingly, the Writ Petition will stand dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE ats W.P (C) No.14652/2022 3 APPENDIX OF WP(C) 14652/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE JUDGMENT IN WP(NO) 27049/2016 OF THIS HON'LE HIGH COURT. Exhibit P2 THE TRUE COPY OF THE JUDGMENT IN WP(C) NO.16424/2016 OF THIS HONBLE HIGH COURT. Exhibit P3 THE TRUE COPY OF NOTICE ISSUED BY THE ADVOCATE COMMISSIONER PAUL VARGHESE IN MC NO.659/2018 PENDING BEFORE THE CJM ERNAKULAM.

Exhibit P4 THE TRUE COPY OF THE JUDGMENT IN WP(C) NO.4305/2019 OF THIS HONBLE HIGH COURT. Exhibit P5 THE TRUE COPY OF THE JUDGMENT IN WA NO.1995/2019 OF THIS HONBLE HIGH COURT. Exhibit P6 THE TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT ON 23/4/2022.