IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
WP(C) NO. 8077 OF 2021
PETITIONER:
LUQMAN M.
AGED 55 YEARS
S/O. MUHAMMED KUNJU, DEPUTY CHIEF ENGINEER (SEWERAGE,
PPD AND WASCON), KERALA WATER AUTHORITY, JALABHAVAN,
VELLAYAMBALAM, THIRUVANANTHAPURAM - 695033,
RESIDING AT - HILL VIEW, KARIVATTAM P. O.,
THIRUVANANTHAPURAM - 695 033.
BY ADV VARUN C.VIJAY
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF WATER RESOURCES, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, JALABHAVAN,
VELLAYAMBALAM, THIRUVANANTHAPURAM - 695 033.
3 MANAGING DIRECTOR
KERALA WATER AUTHORITY, JALABHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM - 695 033.
4 DEPARTMENTAL PROMOTION COMMITTEE (HIGHER) FOR PROMOTION
TO THE POST OF CHIEF ENGINEER
REPRESENTED BY ITS CONVENOR, MANAGING DIRECTOR,
KERALA WATER AUTHORITY, JALABHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM - 695 033.
BY ADV SMT.MARY BENJEMIN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 8077 OF 2021
2
JUDGMENT
Dated this the 9th day of June, 2022 The learned counsel for the petitioner submits that the reliefs sought for in the writ petition has been granted. Therefore, nothing survives for consideration in the matter.
This writ petition is accordingly closed, leaving open the contentions of the petitioner with regard to the date of entitlement.
Sd/-
ANU SIVARAMAN JUDGE NP WP(C) NO. 8077 OF 2021 3 APPENDIX OF WP(C) 8077/2021 PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER NO.12937/E9/2020/KWA DATED 06.11.2020 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE APPENDIX II LIST OF HEADS OF DEPARTMENTS REFERRED TO IN RULE 12(13) OF PART I KSR.
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 24.12.2020 SUBMITTED BY PETITIONER BEFORE THE 3RD RESPONDENT.
EXHIBIT P4 TRUE APPROXIMATE COPY OF THE REPRESENTATION DATED 13.01.2021 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT EXHIBIT P5 TRUE COPY OF GO(RT) NO.357/2020/WRD DATED 03.06.2020 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P6 TRUE COPY OF THE B.O.(FID) NO.152/2021 (ESH III/T AND P/CE(ELE) 2018) DATED 19.02.2021. RESPONDENTS' EXHIBITS: NIL