IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
CON.CASE(C) NO. 673 OF 2022
PETITIONER/PETITONER IN WPC:
SUNIL T.N
AGED 56 YEARS
S/O.NARAYANAN,
THOTTUPURATH HOUSE, KUMARAMANGALAM P.O,
THODUPUZHA, IDUKKI DISTRICT, PIN - 685608
BY ADVS.
ARJUN RAGHAVAN
T.R.HARIKUMAR
RESPONDENT/2ND RESPONDENT IN WPC:
SHERLY JOHN
AGED 52 YEARS, W/O.JAIRAJ,
SECRETARY, KUMARAMANGALAM GRAMA PANCHAYAT,
KUMARAMANGALAM P.O, IDUKKI, PIN - 685605
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
CON.CASE(C) NO. 673 OF 2022
2
T.R. RAVI, J.
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Contempt of Court Case (C). No. 673 of 2022
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Dated this the 9th day of June, 2022
JUDGMENT
It is submitted that on the basis of the interim order dated 08.04.2022, the available granite has already been removed.
In view of the above submission, this Contempt of Court Case is closed.
Sd/-
T.R. RAVI JUDGE Pn CON.CASE(C) NO. 673 OF 2022 3 APPENDIX OF CON.CASE(C) 673/2022 PETITIONERS' ANNEXURES Annexure-I A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18-08-2021 ISSUED BY THE RESPONDENT ALONG WITH THE APPROVED PLAN Annexure-II A TRUE COPY OF THE BUILDING PERMIT DATED 08-09-2021 ISSUED BY THE RESPONDENT ALONG WITH THE APPROVED PLAN Annexure-III A TRUE COPY OF THE ORDER NO.66/2021-
22/GBS/DOI/1506/M/2021 DATED 10-11-2021 ISSUED BY THE GEOLOGIST Annexure-IV A TRUE COPY OF STOP MEMO NO.A22883/21 DATED 12-11-2021 ISSUED BY THE RESPONDENT Annexure-V A TRUE COPY OF THE ORDER NO.DOI/1506/M/21 DATED 16-11-2021 ISSUED BY THE GEOLOGIST Annexure-VI A TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENT IN WP(C) NO.26412 OF 2021 DATED 22-02-2022 Annexure-VII A TRUE COPY OF THE STATEMENT FILED BY THE 3RD RESPONDENT IN WP(C) NO.26412 OF 2021 DATED 24-02-2022 Annexure-VIII CERTIFIED COPY OF THE JUDGMENT DATED 04-03-2022 IN WP(C) NO.26412 OF 2021 Annexure-IX A TRUE COPY OF THE ORDER NO.189/2021-
22/GBS/DOI/1506/M/2021 DATED 21-03-2022 ISSUED BY THE GEOLOGIST, MINING & GEOLOGY DEPARTMENT, IDUKKI DISTRICT Annexure-X A TRUE COPY OF STOP MEMO NO.A2-2883/2021 DATED 23-03-2022 ISSUED BY THE RESPONDENT CON.CASE(C) NO. 673 OF 2022 4 Annexure-XI A TRUE COPY OF ORDER DATED 24-03-2022 ISSUED BY THE GEOLOGIST, MINING & GEOLOGY DEPARTMENT, IDUKKI DISTRICT Annexure-XII A TRUE COPY OF NEWS ITEM APPEARED IN DESABHIMANI DAILY DATED 25-03-2022