IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 8TH DAY OF JUNE 2022 / 18TH JYAISHTA, 1944
WP(C) NO. 15191 OF 2022
PETITIONERS:
1 ISSAC C J
AGED 68 YEARS, S/O JOSEPH C I,
CHETHIPPUZHA HOUSE, PERUMPANACHY P.O,
CHANGANASSERY, KOTTAYAM- 686 536, PIN - 686536
2 KURIAKOSE C ISSAC
AGED 36 YEARS, S/O ISSAC C J,
CHETHIPPUZHA HOUSE, MADAPALLY,
KOTTAYAM- 686 536, PIN - 686536
BY ADVS.
LAYA MARY JOSEPH
AJAY BEN JOSE
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM- 695 001, PIN - 695001
2 MADAPALLY GRAMA PANCHAYAT
REPRESENTED BY ITS SECRETARY
MAMMOODU P.O, KOTTAYAM- 686 536, PIN - 686536
3 THE SECRETARY
MADAPALLY GRAMA PANCHAYAT
MAMMOODU P.O, KOTTAYAM- 686 536, PIN - 686536
BY ADV SHRI.LAL GEORGE,SC,MADAPPALLY GRAMA PANCHAYATH
SMT.DEEPA NARAYANAN, SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15191 OF 2022
2
JUDGMENT
Learned counsel for the petitioners submits that petitioners may be allowed to withdraw this petition with liberty to approach the civil court and pursue the matter before the civil court. Therefore, this writ petition is dismissed as withdrawn with liberty to approach the civil court. All the contentions are raised in the writ petition are left open.
Sd/-
P.V.KUNHIKRISHNAN JUDGE nak WP(C) NO. 15191 OF 2022 3 APPENDIX OF WP(C) 15191/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED 21.04.2022 SUBMITTED BEFORE THE 3RD RESPONDENT Exhibit P2 TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT DATED 21.04.2022 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER Exhibit P4 TRUE COPY OF THE NOTICE DATED 23.04.2022 ISSUED BY THE 3RD RESPONDENT