IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE C.S. SUDHA
WEDNESDAY, THE 8TH DAY OF JUNE 2022 / 18TH JYAISHTA, 1944
WA NO. 692 OF 2022
AGAINST THE JUDGMENT IN WP(C) 21240/2020 DATED 30.11.2021
OF HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 1 TO 4 IN W.P.(C):
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT ,
GENERAL EDUCATION DEPARTMENT ,GOVERNMENT
SECRETARIAT ,
THIRUVANANTHAPURAM - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
DIRECTORATE OF GENERAL EDUCATION,JAGATHY ,
THIRUVANANTHAPURAM , PIN - 695001
3 THE DEPUTY DIRECTOR OF EDUCATION
OFFICE OF THE DDE ,KANNUR - 670001
4 THE ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE AEO, CHOKLI ,KANNUR DISTRICT -
670691
BY ADV V.VINITA, SR.GP
RESPONDENTS/PETITIONERS IN W.P.(C):
1 USHAVATHY CHERUVANAPALLY
AGED 60 YEARS,W/O BHUPANANDAN ,USHUS ,P.O
VADAKKUMPAD ,
THALASSERRY - 670105
(RETIRED NEEDLE WORK TEACHER,ALAVIL NORTH LP
SCHOOL)
2 KRISHNAKUMARI K
AGED 59 YEARS, W/O VIJAYAN,NANIYOOR NAMBRAM .P O
,MULLAKKODI - 670563(RETIRED CRAFT
TEACHER,MULLAKODI AUP SCHOOL
Writ Appeal No.692 of 2022 2
3 DHARMAJA.K
AGED 60 YEARS, D/O O.RAGHAVAN ,AKSHAYA ,
PANNENPARA ROAD, CHALAD ,KANNUR -14
(RETIRED CRAFT TEACHER ,EDACHOVVA UP SCHOOL
,CHOVVA NORTH,KANNUR -06)
4 M.P VENUGOPALAN
AGED 62 YEARS,S/O N P GOPALAN NAIR ,
SREEPADAM .P.O ,KADIRUR ,KANNUR-670642
(RETIRED DRAWING TEACHER ,ERANHOLI WEST UP
SCHOOL ,ERANHOLI ,THALASSERI)
5 OMANA K
AGED 59 YEARS, W/O SASIDHARAN , PUTHACHERY
HOUSE,
PALERI, MAMBA.P O, KANNUR DISTRICT - 670611
(RETIRED NEEDLE WORK TEACHER,KOONHANCODE UP
SCHOOL, ODATHILPEEDIKA .P.O MAMBA)
BY ADVS.
T.T.MUHAMOOD
A.RENJITH
V.E.ABDUL GAFOOR
A.MOHAMMED SAVAD
C.Y.VINOD KUMAR
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
08.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Writ Appeal No.692 of 2022 3
P.B.SURESH KUMAR & C.S.SUDHA, JJ.
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Writ Appeal No.692 of 2022
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Dated this the 8th day of June, 2022.
JUDGMENT
It is seen that the issue raised in the appeal is covered by the judgment of this court in W.A.No.211 of 2022 rendered on identical facts.
In the light of the judgment in W.A.No.211 of 2022, this writ appeal is dismissed.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Sd/-
C.S.SUDHA, JUDGE.
Mn Writ Appeal No.692 of 2022 4 APPENDIX OF WA 692/2022 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGEMENT IN WPC 34186/2006 DATED 10.11.2008 OF THE HIGH COURT OF KERALA Annexure A2 TRUE COPY OF GOR(T) 2102/09/GEDN DATED 29.05.2009 OF THE GENERAL EDUCATION (K) DEPARTMENT Annexure A3 THE TRUE COPY OF THE JUDGEMENT IN WPC 11953/2011 DATED 29.02.2016 OF THE HIGH COURT OF KERALA Annexure A4 THE TRUE COPY OF THE JUDGEMENT IN WA 1854/2013 DATED 26.09.2017OF THE HIGH COURT OF KERALA