IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
WP(C) NO. 18000 OF 2022
PETITIONER:
SULAIMAN
AGED 52 YEARS
S/O. ABDUL REHMN, SELVI NAGAR,
VADAKKANTHARA, ERIMAYUR -II,
VILLAGE ALATHUR, PALAKKAD 678 546.
BY ADV V.A.JOHNSON (VARIKKAPPALLIL)
RESPONDENT:
SPECIAL TAHSILDAR (L.R),
OFFICE OF THE SPECIAL TAHSILDAR (L.R.),
MINI CIVIL STATION, OTTAPALAM,
PATTAMBI, PALAKKAD 679 104.
SRI. BIMAL K. NATH, SR.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18000 OF 2022
2
T.R.RAVI, J.
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WP(C) No.18000 OF 2022
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Dated this the 03rd .day of June, 2022
JUDGMENT
The prayer made in the writ petition is for an early disposal of S.M.No.1062/2020 pending before the respondent.
In view of the directions which have already been issued by this Court in WP(C) No.17012 of 2022, this writ petition is disposed of directing the respondent to take up S.M.No.1062/2020 and dispose of the same within 24 months from the date of receipt of a copy of this judgment.
Sd/-
T.R.RAVI JUDGE sn WP(C) NO. 18000 OF 2022 3 APPENDIX OF WP(C) 18000/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M. NO.
1062/2020 ISSUED BY THE RESPONDENT DATED 22.12.2020.
RESPONDENT'S EXHIBITS : NIL
//TRUE COPY// PA TO JUDGE