Kerala High Court
C.Raziya vs State Of Kerala on 3 June, 2022
WP(C) NO. 2640, 2613, 28395&28402/2016
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
WP(C) NO. 2640 OF 2016
PETITIONER/S:
1 C.RAZIYA
AGED 50 YEARS
W/O.LATE MUHAMMED KUNHI, PERINGOME P.O.,
TALIPARAMBA, KANNUR DISTRICT-670307.
2 N.K.P.NABESA
D/O.LATE T.P.ABDULLA, MANDOOR P.O., TALIPARAMBA,
KANNUR DISTRICT-670501.
BY ADVS.
SRI.SERGI JOSEPH THOMAS
SRI.K.M.AUGUSTINE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT COLLECTOR
KANNUR-670001.
3 THE SPECIAL TAHSILDAR LA
EZHIMALA NAVAL ACADEMY, PAYYANNUR-670307.
4 THE SPECIAL TAHSILDAR LA GENERAL
THALASSERY, KANNUR DISTRICT-670501.
OTHER PRESENT:
GP ARAVIND
WP(C) NO. 2640, 2613, 28395&28402/2016
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THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.06.2022, ALONG WITH WP(C).2613/2016, 28395/2016 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 2640, 2613, 28395&28402/2016
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
WP(C) NO. 2613 OF 2016
PETITIONER/S:
A.O.P.NASEEMA
AGED 39 YEARS
D/O.M.P.MOOSAN, ETTIKKULAM P.O, THALAIPARAMBA
TALUK, KANNUR DISTRICT-670 308.
BY ADVS.
SRI.SERGI JOSEPH THOMAS
SRI.K.M.AUGUSTINE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT COLLECTOR
KANNUR-670 001.
3 THE SPECIAL TAHASILDAR LA
EZHIMALA NAVAL ACADEMY, PAYYANNUR-670 307.
4 THE SPECIAL TAHSILDAR
(LA GENERAL) THALASSERY, KANNUR DISTRICT-670 501.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.06.2022, ALONG WITH WP(C).2640/2016 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2640, 2613, 28395&28402/2016
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
WP(C) NO. 28395 OF 2016
PETITIONER/S:
CHERUKINIYAN MADHAVI
AGED 60 YEARS
D/O LATE EDACHERIYAN CHOYI, PARUTHIKKADU,
PALAKKODE PO, KANNUR DISTRICT.PIN-670305.
BY ADVS.
SRI.SERGI JOSEPH THOMAS
SRI.K.M.AUGUSTINE
RESPONDENT/S:
1 THE DISTRICT COLLECTOR
KANNUR-670001.
2 THE SPECIAL TAHASILDAR L.A
EZHIMALA NAVAL ACADEMY, PAYYANNUR-670307.
3 THE SPECIAL TAHSILDAR L.A. GENERAL
THALASSERY, KANNUR DISTRICT.-670501.
BY ADV GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.06.2022, ALONG WITH WP(C).2640/2016 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2640, 2613, 28395&28402/2016
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
WP(C) NO. 28402 OF 2016
PETITIONER/S:
CHERUKINIYAN MEENAKSHI
AGED 65 YEARS
D/O LATE VITHAI, PARUTHIKKADU, PALAKKODE PO,
KANNUR DISTRICT- PIN-670305.
BY ADV SRI.SERGI JOSEPH THOMAS
RESPONDENT/S:
1 THE DISTRICT COLLECTOR
KANNUR-670001.
2 THE SPECIAL TAHASILDAR LA
EZHIMALA NAVAL ACADEMY, PAYYANNUR.670307.
3 THE SPECIAL TAHSILDAR LA GENERAL
THALASSERY, KANNUR DISTRICT.670501.
BY ADV GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.06.2022, ALONG WITH WP(C).2640/2016 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2640, 2613, 28395&28402/2016
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JUDGMENT
[WP(C) Nos.2640/2016, 2613/2016, 28395/2016, 28402/2016] Today, when the case is called, the learned counsel for the petitioners in all the cases submits that the matters have become infructuous.
Recording the submission of the learned counsel for the petitioner, these Writ Petitions are dismissed as infructuous.
Sd/- BASANT BALAJI JUDGE JS