IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
OP(C) NO. 918 OF 2022
AGAINST THE ORDER/JUDGMENT IN CMA 7/2022 OF THE SUB
COURT,KOCHI IN OS 160/2020 OF PRINCIPAL MUNSIFF COURT , KOCHI
PETITIONER/S:
1 AJS MARINE
REPRESENTED BY ITS PARTNER C.K.JOSHY, AGED 70
YEARS, S/O.KARTHIKEYAN, CHERUVEETTIL HOUSE,
PALLURUTHY, KOCHI, PIN - 682006
2 C.K.JOSHY
AGED 70 YEARS
S/O KARTHIKEYAN, CHERUVEETTIL HOUSE, PALLURUTHY,
KOCHI, PIN - 682006
BY ADV M.H.HANIS
RESPONDENT/S:
1 FRANCIS C.A
AGED 62 YEARS
S/O ANTHAPPAN, CHOOLACKI HOUSE,
KUMBALANGI P.O, KOCHI
, PIN - 682007
2 KUMBALANGI GRAMA PANCHAYAT
REPRESENTED BY ITS SECRETARY,
KUMBALANGI P.O, KOCHI
, PIN - 682007
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.06.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2
OP(C) No.918 of 2022
C.S DIAS,J.
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OP(C) No.918 of 2022
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Dated this the 3rd day of June, 2022.
JUDGMENT
The learned counsel appearing for the petitioners after arguing for some time submits that the original petition may be dismissed as withdrawn. The said submission is recorded. The original petition is dismissed as withdrawn.
SD/-
Sks/3.6.2022 C.S.DIAS, JUDGE 3 OP(C) No.918 of 2022 APPENDIX OF OP(C) 918/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE STOP MEMO ISSUED BY THE KUMBALANGI GRAMA DATED 06.03.2020 ExhibitP2 TRUE COPY OF THE ORDER DATED 23.06.2020 IN I.A. NO.493/2020 IN APPEAL NO.271/2020 OF THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM ExhibitP3 TRUE COPY OF ORDER DATED 04.11.2020 IN I.A.NO.2/2020 IN O.S.NO.160/2020 ON THE FILE OF PRINCIPAL MUNSIFF'S COURT, KOCHI ExhibitP4 TRUE COPY OF THE ORDER DATED 07.02.2022 IN I.A.NO.12/2022 IN O.S.NO. 160/2020 THE PRINCIPAL MUNSIFF'S COURT, KOCHI ExhibitP5 TRUE COPY OF THE ORDER DATED 24.05.2022 IN I.A.NO. 2/2022 IN C.M.A.NO. 7/2022 OF SUB COURT, KOCHI