Kerala High Court
Jomy Joseph vs Prof (Dr. ) Joby.K.Jose on 1 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
Wednesday, the 1st day of June 2022 / 11th Jyaishta, 1944
CONTEMPT CASE(C) NO. 958 OF 2022(S) IN WP(C)8126/2020
PETITIONER/PETITIONER:
1. JOMY JOSEPH, AGED 34 YEARS S/O JOSEPH VADASSERY, SENIOR ASSISTANT,
KANNUR UNIVERSITY FINANCE DEPARTMENT, THAVAKKARA, KANNUR. RESIDING
AT VADASSERY HOUSE KANICHAR P.O., KELAKAM (VIA) KANNUR DISTRICT, PIN
- 670674
2. SHYJU V, AGED 35 YEARS, S/O RAJAN A, SENIOR ASSISTANT, KANNUR
UNIVERSITY THAVAKKARA CAMPUS,KANNUR. RESIDING AT VADAKKEYIL VEEDU,
PATIAM OTTACHIMUOOR, POOKODU( P.O.) - 670691
3. NISHAD MADATHIL, AGED 32 YEARS, S/O AMMAD. SENIOR ASSISTANT,
ACADEMIC BRANCH, KANNUR UNIVERSITY THAVAKKARA CAMPUS,KANNUR.
RESIDING AT MADATHIL HOUSE, VILATHAPURAM, KUNINGAD P.O - 673503
BY ADV SHAMEENA SALAHUDHEEN
RESPONDENT/3RD RESPONDENT:
PROF (DR.) JOBY.K.JOSE, THE REGISTRAR, KANNUR UNIVERSITY,THAVAKKARA,
KANNUR,KERALA, PIN - 670002
This Contempt of court case (civil) having come up for orders on
01.06.2022, the court on the same day passed the following:
P.T.O
RAJA VIJAYARAGHAVAN V, J.
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Cont. Case (C) No.958 of 2022
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Dated this the 1st day of June, 2022
ORDER
Sri. I.V. Pramod, the learned Standing Counsel shall get instructions and submit before this Court as to whether the directions in the judgment dated 17.03.2022 in W.P.(C) No. 8126 of 2020 have been complied with in its letter and spirit.
Post on 10.06.2022.
Sd/-
RAJA VIJAYARAGHAVAN V, JUDGE avs 01-06-2022 /True Copy/ Assistant Registrar