IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
OP(C) NO. 1593 OF 2018
AGAINST THE ORDER/JUDGMENT IN OS 64/2015 OF III ADDITIONAL SUB
COURT, ERNAKULAM
PETITIONERS:
1 N.SRIKUMAR
AGED 47, S/O. LATE NARAYANASWAMY PERMANENT RESIDENT OF
39/6074,'SIVAPRASADAM', ALAPATT EXTENSION
ROAD,RAVIPURAM, ERNAKULAM PRESENTLY RESIDING AT PO-
716, PC - 130, MUSCUT, REP. BY THE POWER OF ATTORNEY
HOLDER, N. SRIDHAR, AGED 42, S/O.LATE NARAYANASWAMY.
2 N. SRIDHAR
AGED 42, S/O. LATE NARAYANASWAMY PERMANENT RESIDENT OF
39/6074,'SIVAPRASADAM', ALAPATT EXTENSION
ROAD,RAVIPURAM, ERNAKULAM PRESENTLY RESIDING AT F5,
MISTY HEIGHTS ELOOKKARA ROAD, U.C COLLEGE P.O, ALUVA,
ERNAKULAM.
BY ADVS.
SRI.P.MARTIN JOSE
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
RESPONDENTS:
1 N.SREEDEVI
AGED 34 YEARS
D/O. NARAYANASWAMI, NO.39/6074, SIVAPRASADAM, ALAPPAT EXTENSION ROAD, PERUMANOOR, ERNAKULAM, NOW RESIDING AT NO.504, KANAKADHARA APARTMENTS, KAVADIGUDA, HYDERABAD - 500 080.
2 MS. INSULMECH MARINE AND MECHANICAL ENGINEERING MANTHURATHAL BUILDING, AMBALLOOR P.O, O.P(C) NOs. 1017 & 1593 of 2018 2 MULANTHURUTHY,ERNAKULAM, REPRESENTED BY ARUN THOMAS.
BY ADVS.
SRI P R AJITH KUMAR SRI.K.MANOJ CHANDRAN THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 01.06.2022, ALONG WITH OP(C).1017/2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: O.P(C) NOs. 1017 & 1593 of 2018 3 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE C.S.DIAS WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944 OP(C) NO. 1017 OF 2018 AGAINST THE ORDER/JUDGMENT IN OS 64/2015 OF III ADDITIONAL SUB COURT, ERNAKULAM PETITIONER:
N.SREEDEVI D/O.LATE SRI.NARAYANASWAMI, AGED 34,HOUSE NO.39/6074 SIVAPRASADAM,ALAPPAT EXTENSION ROAD,PERUMANOOR, ERNAKULAM NOW RESIDING AT NO.504, KANAKADHARA APARTMENTS,KAVADIGUDA, HYDERABAD - 500
080. BY ADVS.
SRI.P.R.AJITHKUMAR SRI.K.MANOJ CHANDRAN RESPONDENTS:
1 N.SREEKUMAR S/O.LATE NARAYANASWAMY, AGED 47,RESIDING AT A-13, KABIR,BARC, MUMBAI - 400 011.
2 N.SRIDHAR S/O.LATE NARAYANASWAMY, AGED 42 YEARS,RESIDING AT F-5, MISTY HEIGHTS,ELOOKKARA ROAD,U.C.COLLEGE P.O., ALUVA - 683 101.
3 SUBIN P.S. ADMINISTRATIVE MANAGER, 'OPPO',CORPORATE OFFICE, SKYLINE ORBIT BUILDING,E.R.G.JUNCTION, BANERJI ROAD,ERNAKULAM - 682 031. O.P(C) NOs. 1017 & 1593 of 2018 4 BY ADVS.
SRI.P.MARTIN JOSE SRI.ABDUL JALEEL.A SRI.P.PRIJITH SRI.S.SREEKUMAR SR.
SMT.M.A.SULFIA SRI.THOMAS P.KURUVILLA THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 01.06.2022, ALONG WITH OP(C).1593/2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: O.P(C) NOs. 1017 & 1593 of 2018 5 Dated this the 1st day of June, 2022 COMMON JUDGMENT The learned counsel appearing for the petitioners submits that the original petitions may be dismissed as not pressed. The said submission is recorded and the original petitions are dismissed as not pressed.
SD/-
C.S.DIAS, JUDGE rmm01/06/2022