IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
WP(C) NO. 11056 OF 2022
PETITIONER:
KUTTANADU RUBBER CO. LTD.
(INCORPORATED IN 1910),
KELACHANDRA NAGAR,
CHINGAVANAM, KOTTAYAM-686531,REPRESENTED BY ITS
EXECUTIVE DIRECTOR,
MR.JOSEPH THOMAS.
BY ADVS.
P.BENNY THOMAS
D.PREM KAMATH
TOM THOMAS (KAKKUZHIYIL)
ABEL TOM BENNY
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, HOME DEPARTMENT,
SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 CIRCLE INSPECTOR OF POLICE
KANJIRAPPALLY POLICE STATION, KANJIRAPPALLY,
KOTTAYAM-686507.
3 SUPERINTENDENT OF POLICE
OFFICE OF THE SUPERINTENDENT OF POLICE, THIRUNAKKARA
SOUTH ROAD,
KOTTAYAM-686001.
4 HIGHRANGE ESTATE EMPLOYEES ASSOCIATION(CITU),
MUNDAKKAYAM.P.O,KOTTAYAM-686513,REPRESENTED BY ITS
GENERAL SECRETARY SRI.K.RAJESH.
5 KOTTAYAM DISTRICT ESTATE EMPLOYEES FEDERATION (INTUC) ,
MUNDAKKAYAM.P.O, KOTTAYAM-686513,REPRESENTED BY ITS
GENERAL SECRETARY SRI.N.R.SURESH.
6 MALANAD PLANTATION MAZOOR SANGH(BMS)
THEKKUM GOPURAM, KOTTAYAM-686001, REPRESENTED BY ITS
GENERAL SECRETARY SRI.RATHEESH.
7 KTUC SECULAR(KTUC),
POOVARANY, KOTTAYAM-686001,REPRESENTED BY ITS GENERAL
PRESIDENT SRI.UMMACHAN KOOTANAL.
8 THIRU COCHIN THOTTAM THOZHILALI UNION,
WP(C) NO.11056 OF 2022
2
MUNDAKKAYAM.P.O, KOTTAYAM-686513, REPRESENTED BY ITS
GENERAL SECRETARY SRI.K.K.JANARDHANAN.
9 THIRU COCHIN THOTTAM THOZHILALI CONGRESS,
INTUC BHAVAN, KOTTAYAM-686010, REPRESENTED BY ITS
GENERAL SECRETARY.SRI.THOMAS KALLADAN.
10 DISTRICT LABOUR OFFICER,
COLLECTORATE BUILDING, KOTTAYAM-KUMILY ROAD,
KOTTAYAM-686002.
BY SRI.PREMCHAND R NAIR-SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO.11056 OF 2022
3
JUDGMENT
Dated this the 1st day of June, 2022 It is submitted by the learned counsel for the petitioner that interim order had been granted by this Court and that by virtue of the interim order protection had been granted and the matter has now become infructuous. The submission is recorded.
The writ petition is closed as infructuous.
Sd/-
ANU SIVARAMAN JUDGE SSK/01/06 WP(C) NO.11056 OF 2022 4 APPENDIX PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SETTLEMENT DATED 21.06.2010 BETWEEN PETITIONER COMPANY AND UNIONS.
Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 14/03/2022 SUBMITTED BY PETITIONER BEFORE THE 10TH RESPONDENT.
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 28/03/2022 SUBMITTED BY THE PETITIONER COMPANY BEFORE THE 2ND RESPONDENT. Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 28.03.2022 SUBMITTED BY THE PETITIONER COMPANY BEFORE THE 2ND RESPONDENT. RESPONDENTS' EXHIBITS: NIL SSK //TRUE COPY// PA TO JUDGE