IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 1ST DAY OF JUNE 2022 / 11TH JYAISHTA, 1944
WP(C) NO. 14965 OF 2017
PETITIONER:
1 MUHAMMED KUNJU
AGED 62, S/O. LATE IBRAHIMKUTTY, NAINARATH HOUSE, ERUVA
MURI,PATHIYOOR VILLAGE, KAYAMKULAM PO., PIN-690502
2 SUKKAINATH
AGED 46, W/O. MUHAMMED KUNJU,NAINARATH HOUSE, ERUVA
MURI, PATHIYOOR VILLAGE, KAYAMKULAM PO., PIN-690502
3 SHAHANA
AGED 31, D/O. MUHAMMED KUNJU,NAINARATH HOUSE, ERUVA
MURI, PATHIYOOR VILLAGE, KAYAMKULAM PO., PIN-690502
4 MUBEENA
AGED 22, D/O. MUHAMMED KUNJU,NAINARATH HOUSE, ERUVA
MURI, PATHIYOOR VILLAGE, KAYAMKULAM PO., PIN-690502
5 RAHANA
AGED 26, D/O. MUHAMMED KUNJU,NAINARATH HOUSE, ERUVA
MURI, PATHIYOOR VILLAGE, KAYAMKULAM PO., PIN-690502
BY ADVS.
SRI.DINESH R.SHENOY
SRI.EBIN MATHEW
SMT.K.K.JYOTHILAKSHMY
RESPONDENTS:
1 SUBAIDA @ SUBAIDA BEEVI
KANYAKONIL HOUSE, VADARATH ROAD,THAMMANAM PO.-
682032
2 FATHIMA BEEVI
MUKKOLAYIL VEEDU, MENAMPALLY MURI,PATHIYOOR PO.,
PIN-690508
3 HASSANKUNJU
W/O LATE HALIMA, THAYYIL HOUSE, KEERIKKAD SOUTH,
KEERIKKAD VILLAGE,KAYAMKULAM, PIN-690502
WP(C) NO. 14965 OF 2017
2
4 NOUFAL
S/O. LATE HALIMA, THAYYIL HOUSE, KEERIKKAD SOUTH,
KEERIKKAD VILLAGE, KAYAMKULAM, PIN-690502
5 NIYAS
S/O. LATE HALIMA, THAYYIL HOUSE, KEERIKKAD SOUTH,
KEERIKKAD VILLAGE, KAYAMKULAM, REPRESENTED BY POWER
OF ATTORNEY HOLDER, NOUFAL, THAYYIL HOUSE,
KEERIKKAD SOUTH, KEERIKKAD VILLAGE, KAYAMKULAM,
PIN-690502
6 NASIYA
D/O. HALIMA, THAYYIL HOUSE, KEERIKKAD SOUTH,
KEERIKKAD VILLAGE, KAYAMKULAM,REPRESENTED BY POWER
OF ATTORNEY HOLDER, NOUFAL,THAYYIL HOUSE, KEERIKKAD
SOUTH, KEERIKKAD VILLAGE, KAYAMKULAM, PIN-690502
7 THE DISTRICT COLLECTOR
CIVIL STATION, ALAPPUZHA, PIN-688524
8 THE REVENUE DIVISIONAL OFFICER
OFFICE OF REVENUE DIVISIONAL OFFICER,CHENGANNUR
PIN-689121
9 THE ADDITIONAL TAHSILDAR
KARTHIKAPILLY TALUK, TALUK OFFICE, KARTHIKAPILLY
PIN-690514
BY ADV SRI.K.K.SATHISH
SMT. DEEPA. V. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 14965 OF 2017
3
JUDGMENT
The learned counsel for the petitioners submits that this writ petition is not pressed.
Accordingly, this writ petition is dismissed as not pressed.
Sd/-
T.R.RAVI JUDGE mpm WP(C) NO. 14965 OF 2017 4 APPENDIX OF WP(C) 14965/2017 PETITIONERS' EXHIBITS EXHIBIT P1: TRUE PHOTOCOPY OF LEGAL OPINION DATED 17.5.2016 ISSUED BY G.ASOK KUMAR, GOVERNMENT ADVOCATE, KAYAMKULAM EXHIBIT P2: TRUE PHOTOCOPY OF ORDER DATED 22.7.2016 PASSED BY THE ADDITIONAL TAHSILDAR, KARTHIKAPPILLY EXHIBIT P3: TRUE PHOTOCOPY OF APPEAL DATED 12.8.2016 FILED BEFORE THE RDO, CHENGANNUR EXHIBIT P4: TRUE PHOTOCOPY OF THE ORDER NO.G3694/16/K-
DIS DATED 18.8.2016 PASSED BY THE RDO, CHENGANNUR EXHIBIT P5: TRUE COPY OF THE REVISION PETITION FIELD BY THE PETITIONERS BEFORE THE DISTRICT COLLECTOR, ALAPPUZHA EXHIBIT P6: TRUE PHOTOCOPY OF THE REVISION PETITION DATED 17.3.2017 FILED BY THE RESPONDENTS 1 TO 6 NO. C12/46507/16 EXHIBIT P7: TRUE COPY OF OBJECTON DATED 21.3.2017 FILED BY THE PETITIONERS IN REVISION PETITION C12/46507/16 EXHIBIT P8: TRUE PHOTOCPY OF ORDER DATED 22.3.2017 PASSED IN C.12/46507/16 ISSUED BY THE DEPUTY COLLECTOR (LR) IN THE NAME OF THE DISTRICT COLLECTOR, ALAPPUZHA EXHIBIT P9: TRUE COPY OF THE CERTIFICATE DATED 25.4.2017 ISSUED BY FR. GOPALAKRISHNA BHAT, CHIEF INERVENTIONAL CARDIOLOGIST, VALIYATH INSTITUTE OFMEDICAL SCIENCE KOLLAM