Kerala High Court
Ratheesh vs The Additional District ... on 27 July, 2022
WA No.952/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
&
THE HONOURABLE MR.JUSTICE BASANT BALAJI
Wednesday, the 27th day of July 2022 / 5th Sravana, 1944
WA NO. 952 OF 2022
AGAINST JUDGMENT DATED 11.07.2022 IN WP(C) 16675/2022 OF THIS COURT
APPELLANTS/PETITIONERS:
1. RATHEESH,S/O RATHNAKARAN,AGED 39, KAILASAM, MADAN NADA, KADAKKAVOOR,
CHIRAYINKEEEZHU TALUK, THIRUVANANTHAPURAM.
2. SARASAMMA,W/O SUDARSANAN,AGES 67, THITTAYIL HOUSE, MADAN NADA,
KADAKKAVOOR, CHIRAYINKEEEZHU TALUK, THIRUVANANTHAPURAM.
BY ADV.SRI.NIDHEESH S.
RESPONDENTS/RESPONDENTS:
1. THE ADDITIONAL DISTRICT MAGISTRATE, 2ND FLOOR, CIVIL STATION
BUILDING, KUDAPPANAKUNNU, THIRUVANANTHAPURAM-695043.
2. THE EXECUTIVE ENGINEER, KERALA STATE ELECTRICITY BOARD, DIVISIONAL
OFFICE, ATTINGAL, THIRUVANANTHAPURAM-695101.
3. THE ASSISTANT EXECUTIVE ENGINEER, KERALA STATE ELECTRICITY BOARD,
SUB DIVISIONAL OFFICE, KADAKKAVOOR P O, THIRUVANANTHAPURAM-695306.
4. LUCY, W/O SHIBU, AGED 45, VAYALIL HOUSE, KOCHUTHITTA DESOM,
KADAKKAVOOR P.O, CHIRAYINKEEEZHU TALUK, THIRUVANANTHAPURAM-695306.
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to grant an interim stay of all further proceedings pursuant to Ext.P3
order of the 1st respondent, pending disposal of the Writ Appeal.
This Writ Appeal coming on for admission on 27/07/2022 upon perusing
the appeal memorandum, the court on the same day passed the following:
ORDER
Status quo as on date to be maintained for a week.
Post on 29/7/2022.
27/07/2022 Sd/-S.V.BHATTI,JUDGE
Sd/-BASANT BALAJI,JUDGE
WA No.952/2022 2/2
EXT.P3: TRUE COPY OF THE ORDER OF THE 1ST RESPONDENT DATED 14.05.2022 ALONG WIH TRANSLATION.
27-07-2022 /True Copy/ Assistant Registrar