T.R.Mohandas vs Vayalar Grama Panchayath

WP(C) NO. 18092 OF 2013              1



                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
           WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
                             WP(C) NO. 18092 OF 2013
PETITIONER/S:
            T.R.MOHANDAS
            THADATHIL HOUSE, VAYALAR EAST P.O, PATTANAKADU P.O,
            CHERTHALA, ALLEPPEY DISTRICT.

                BY ADVS.
                SRI.R.KRISHNA RAJ
                SMT.E.S.SONI


RESPONDENT/S:
     1      VAYALAR GRAMA PANCHAYATH
            REPRESENTED BY ITS PRESIDENT, VAYALAR P.O, CHERTHALA,
            ALLEPPEY DISTRICT. 688 536.

       2        SECRETARY
                VAYALAR GRAMA PANCHAYATH, VAYALAR P.O, CHERTHALA, ALLEPPEY
                DISTRICT, PIN 688 536.

       3        PRASANNA KUMARI
                THIRUNILATHU VEEDU, VAYALAR EAST, PATTANAKADU P.O,
                CHERTHALA. PIN 688 529.

                BY ADVS.
                SRI.P.BANI
                SRI.C.H.CHANDRABHANU
                SRI.RAJ MOHAN R.PILLAI
                SRI.RAVI KRISHNAN
                SRI.P.SANTHOSH KUMAR TR


OTHER PRESENT:
            SRI.P.SANTHOSH KUMAR, SC, SMT.DEEPA NARAYANAN, GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION            ON
27.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18092 OF 2013              2




                          P.V.KUNHIKRISHNAN, J
                    --------------------------------------------
                        W.P.(C.) No. 18092 of 2013
                       --------------------------------------
                   Dated this the 27th day of July, 2022


                                  JUDGMENT

The counsel for the petitioner submitted that the prayers in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS