Kerala High Court
Indus Towers Limited vs The Secretary on 27 July, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
OP(CRL.) NO. 354 OF 2017
ST 995/17, 997/17, 998/17, 999/17, 1001/17 & 1004/2017 OF JUDICIAL
MAGISTRATE OF FIRST CLASS ,TALIPARAMBA
PETITIONER:
INDUS TOWERS LIMITED
VANKARATH TOWER,
8TH FLOOR, N.H., BYEPASS
PALARIVATTOM, KOCHI - 24
REPRESENTED BY ITS DULY AUTHORIZED REPRESENTATIVE
HEAD LEGAL, PREMAKRISHNAN NAIR M.N.
BY ADV SRI.P.SATHISAN
RESPONDENTS:
SECRETARY,
THALIPARAMBA GRAMA PANCHAYATH
THALIPARAMBU 67041
DELETED AND SUBSTITUED AS
THE SECRETARY
PARIYAROM GRAMA PANCHAYATH,
PARIYAROM
AS PER ORDER DTAED 10/7/17 IN I.A.NO.1217/17 IN OP(CRL)
354/17
BY ADVS.
SRI.K.N.ABHILASH
SRI.SUNIL NAIR PALAKKAT
ADV SEENA C & ADV VIPIN NARAYAN-PP
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
27.07.2022, ALONG WITH OP(Crl.).494/2018, 495/2018, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
OP(CRL.) NO. 354 OF 2017,
OP(CRL.) NO. 494 OF 2018 &
OP(CRL.) NO. 495 OF 2018
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
OP(CRL.) NO. 494 OF 2018
ST 180/2017 OF JUDICIAL MAGISTRATE OF FIRST CLASS -
I,HOSDRUG
PETITIONER:
INDUS TOWERS LIMITED,
VANKARATH TOWERS, 8TH FLOOR, N.H. BYEPASS,
PALARIVATTOM, KOCHI - 24,
REP. BY ITS DULY AUTHORIZED REPRESENTATIVE,
HEAD LEGAL, PERMAKRISHNAN NAIR M.N.
BY ADV P.SATHISAN
RESPONDENTS:
1 THE SECRETARY
CHERUVATHUR GRAMA PANCHAYATH, KASARGOD - 671
313
2 STATE OF KERALA
REP. BY ITS PRINCIPAL SECRETARY,
DEPARTMENT OF LOCAL ADMINISTRATION,
TRIVANDRUM - 695 001.
3 PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM - 682 031.
BY ADV
ADV SRI.M.SASINDRAN
ADV C.S.HRITHWIK - SR.PUBLIC PROSECUTOR
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
27.07.2022, ALONG WITH OP(Crl.).354/2017 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(CRL.) NO. 354 OF 2017,
OP(CRL.) NO. 494 OF 2018 &
OP(CRL.) NO. 495 OF 2018
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
OP(CRL.) NO. 495 OF 2018
ST 181/2017 OF JUDICIAL MAGISTRATE OF FIRST CLASS -
I,HOSDRUG
PETITIONER:
INDUS TOWERS LIMITED
VANKARATH TOWER, 8TH FLOOR, N.H BYEPASS,
PALARIVATTOM, KOCHI-24,
REP. BY ITS DULY AUTHORIZED REPRESENTATIVE,
HEAD LEGAL, PREMAKRISHNAN NAIR M.N
BY ADV P.SATHISAN
RESPONDENTS:
1 THE SECRETARY
CHERUVATHUR GRAMA PANCHAYATH, KASARGOD 671313
2 STATE OF KERALA
REP. BY ITS PRINCIPAL SECRETARY,
DEPARTMENT OF LOCAL ADMINISTRATION,
TRIVANDRUM - 695 001.
3 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, ERNAKULAM - 682 031.
BY ADV
ADV SRI.M.SASINDRAN
ADV SEENA C - PUBLIC PROSECUTOR
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
27.07.2022, ALONG WITH OP(Crl.).354/2017 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(CRL.) NO. 354 OF 2017,
OP(CRL.) NO. 494 OF 2018 &
OP(CRL.) NO. 495 OF 2018
4
JUDGMENT
[OP(Crl.) Nos.354/2017, 494/2018, 495/2018] The learned counsel for the petitioner in these original petitions seeks permission to withdraw all these original petitions.
Accordingly, these original petitions are dismissed as withdrawn.
Sd/-
ZIYAD RAHMAN A.A.
JUDGE scs