CON.CASE(C) NO. 1001 OF 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
CON.CASE(C) NO. 1001 OF 2022
AGAINST THE ORDER IN WP(C) 12599/2022 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER
SUDHEEP S.
AGED 32 YEARS
S/O. N. SIVASHANKARAN, AGED 32 YEARS
CHOOLAKOTTIL HOUSE, CHETTUPUZHA P.O.
THRISSUR DISTRICT 680 012.
ASSISTANT ENGINEER (ELE), ELECTRICAL SECTION,
KERALA STATE ELECTRICITY BOARD LTD.,
MULAMKUNNATHUKAVU, KALLEPADY ROAD,
THRISSUR DISTRICT 680 581., PIN - 680581
BY ADVS.
P.M.PAREETH
AISWARYA VENUGOPAL
NAJEEB P.S
RESPONDENT/RESPONDENT NO.3:
RANI GEORGE
SECRETARY TO GOVERNMENT,
SOCIAL JUSTICE DEPARTMENT AND
CHAIRMAN EXPERT COMMITTEE
CONSTITUTED UNDER RIGHTS OF PERSONS WITH
DISABILITIES ACT 2016,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
BY ADV. AMMINIKUTTY K., GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
27.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
CON.CASE(C) NO. 1001 OF 2022
2
JUDGMENT
Dated this the 27th day of July, 2022 In the light of Annexure-A5 Order, nothing survives for consideration and the Contempt of Court Case is closed.
Sd/-
V.G.ARUN JUDGE NB/27-7 CON.CASE(C) NO. 1001 OF 2022 3 APPENDIX OF CON.CASE(C) 1001/2022 PETITIONER;S ANNEXURES ANNEXURE A1 A CERTIFIED COPY OF THE INTERIM ORDER DATED 06-
04-2022 IN W.P.(C) NO. 12599 /2022 ANNEXURE A2 A TRUE PHOTOCOPY OF THE COVERING LETTER DATED 12-04-2022 ISSUED BY THE COUNSEL. ANNEXURE A2(A) A TRUE PHOTOCOPY OF THE POSTAL RECEIPT IN RESPECT OF SPEED POST REGISTERED AS EL212149305IN DATED 13-04-2022. ANNEXURE A3 A TRUE PHOTOCOPY OF THE TRACK RECORD OF SPEED POST CONFIRMING DELIVERY ON 16-04-2022 ANNEXURE A4 A TRUE PHOTOCOPY OF THE GO(RT)NO.156/2022/SJD DATED 09.06.2022 ANNEXURE A 5 A TRUE PHOTOCOPY OF THE GO(P)NO.5/2022/SJD DATED 15.07.2022 RESPONDENTS ANNEXURE: NIL TRUE COPY P.A. TO JUDGE