WP(C) NO. 21076 OF 2012 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
WP(C) NO. 21076 OF 2012
PETITIONER/S:
P.M.MOHAMMEDALI BABU
AGED 36 YEARS
S/O.P.M.AHAMMEDKUTTY, CHERAMBATH HOUSE, CHELARI,
THENHIPALAM P.O.,-673636,MALAPPURAM DIST
BY ADVS.
SRI.A.JAYASANKAR
SRI.MANU GOVIND
RESPONDENT/S:
1 THENHIPALAM GRAMA PANCHAYATH
REP.BY ITS SECRETARY, THENHIPALAM P.O.,MALAPPURAM
DIST-673636
2 SUB INSPECTOR OF POLICE
THENHIPALAM P.O.,MALAPPURAM DIST-673636
3 DISTRICT COLLECTOR
MALAPPURAM
4 INDIAN OIL CORPORATION BOTTLING PLANT
CHELARI, THENHIPALAM P.O.,MALAPPURAM-673636
BY ADVS.
SRI.P.BENNY THOMAS
SRI.M.GOPIKRISHNAN NAMBIAR,R4
SRI.P.GOPINATH
WP(C) NO. 21076 OF 2012 2
SRI.K.JOHN MATHAI
SRI.MANOJ RAMASWAMY,R1
OTHER PRESENT:
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 21076 OF 2012 3
P.V.KUNHIKRISHNAN, J
--------------------------------------------
W.P.(C) No. 21076 of 2012
--------------------------------------
Dated this the 27th day of July, 2022
JUDGMENT
The counsel appearing for the 4th respondent submitted that the prayers in this writ petition are infructuous.
In the light of the same, this writ petition is closed.
SD/-
P.V.KUNHIKRISHNAN
JUDGE
SKS
WP(C) NO. 21076 OF 2012 4
APPENDIX
PETITIONER'S EXHIBITS :
EXT.P1 TRUE COPY OF THE NOTICE DATED 3.9.2012 ISSUED BY THE
FIRST RESPONDENT TO THE 4TH RESPONDENT EXT.P2 TRUE COPY OF THE LETTER DATED 4.9.2012 FROM THE FIRST RESPONDENT TO THE SECOND RESPONDENT EXT.P3 TRUE COPY OF THE REPRESENTATION DATED 6.9.2012 OF THE FIRST RESPONDENT TO THE SECOND RESPONDENT RESPONDENT'S EXHIBITS :
EXT.R4(A) : TRUE COPY OF THE ORDER OF GOVERNMENT OF KERALA GO (RT) NO. 865/2012/LBR DATED 7.6.2012 GRANTING SITE APPRAISAL CLEARANCE TO AUGMENT THE PLANT CAPACITY INCLUDING THE STORAGE. EXT.R4(B) : TRUE COPY OF THE LETTER NO.CBP:501 DATED 10.9.2012 SUBMITTED TO THE 1ST RESPONDENT PANCHAYATH FOR GRANTING PERMISSION EXT.R4(C) : TRUE COPY OF THE APPROVAL NO.S/HO/KL/03/62 (S4457) DATED 2.2.2011 BY CHIEF CONTROLLER OF EXPLOSIVES, PETROLEUM AND SAFETY ORGANISATION (PESO) NAGPUR.
EXT.R4(D) : TRUE COPY OF THE CONSENT NO.PCB/RO/MLPM/ICE/02/2012 DATED 3.3.2012 GIVEN BY KERALA STATE POLLUTION CONTROL BOARD.
EXT.R1(A) : TRUE COPY OF THE REPLY SUBMITTED TO THE 4TH RESPONDENT VIDE NO.A2-7909/2012 DATED 10.9.2012 ISSUED BY THE 1ST RESPONDENT TO THE 4TH RESPONDENT EXT.R1(B) : TRUE COPY OF THE LETTER VIDE NO.7909/2012 DATED 26.9.2012 ISSUED BY THE 1ST RESPONDENT TO THE 4TH RESPONDENT EXT.R1(C) : TRUE COPY OF THE LETTER NO.CBP/501 DATED 8.10.2012 SENT TO THE 1ST RESPONDENT BY THE 4TH RESPONDENT EXT.R1(D) : TRUE COPY OF THE ORDER NO.S3-8059/2012 DATED 1.12.2012 ISSUED BY THE 1ST RESPONDENT