WP(C) NO. 19916 OF 2012 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 27TH DAY OF JULY 2022 / 5TH SRAVANA, 1944
WP(C) NO. 19916 OF 2012
PETITIONER/S:
BABU.Y
AGED 55 YEARS
S/O.YESODHARAN, T.C.NO.24/1560, VILAYIL
HOUSE,METTUKADAVU, THYCAUD (P.O) THIRUVANANTHAPURAM.
BY ADV SRI.M.R.RAJESH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT, PUBLIC WORKS DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695001.
2 THE THIRUVANANTHAPURAM CORPORATION REPRESENTED BY ITS
SECRETARY, OFFICE OF THE THIRUVANANTHAPURAM
CORPORATION, CORPORATION OFFICE BUILDING, VIKASBHAVAN
(P.O), THIRUVANANTHAPURAM 695 033.
3 THE CORPORATION COUNCIL THIRUVANANTHAPURAM CORPORATION
REPRESENTED BY THE SECRETARY COUNCIL, OFFICE OF THE
THIRUVANANTHAPURAM CORPORATION, CORPORATION OFFICE
BUILDING, VIKAS BHAVAN (P.O), THIRUVANANTHAPURAM695
033.
4 THE SECRETARY THIRUVANANTHAPURAM CORPORATION OFFICE
OF THE THIRUVANANTHAPURAM CORPORATION, CORPORATION
OFFICE BUILDING, VIKAS BHAVAN (P.O),
WP(C) NO. 19916 OF 2012 2
THIRUVANANTHAPURAM 695 033.
5 THE REVENUE OFFICER THIRUVANANTHAPURAM CORPORATION
OFFICE OF THE THIRUVANANTHAPURAM
CORPORATION,CORPORATION OFFICE BUILDING, VIKAS BHAVAN
(P.O)THIRUVANANTHAPURAM 695 033.
BY ADVS.
SRI.P.K.MANOJKUMAR, SC
SRI.N.NANDAKUMARA MENON SR.
OTHER PRESENT:
SMT.DEEPA NARAYANAN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 19916 OF 2012 3
P.V.KUNHIKRISHNAN, J
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W.P.(C) No.19916 of 2012
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Dated this the 27th day of July, 2022
JUDGMENT
When this writ petition came up for consideration, the learned counsel for the petitioner submitted that the petitioner is not conducting the milma booth, but his wife is conducting the milma booth and they are not living together.
Therefore, this writ petition is closed leaving open the contentions in the writ petition.
SD/-
P.V.KUNHIKRISHNAN JUDGE SKS WP(C) NO. 19916 OF 2012 4 APPENDIX EXT.P1 A TRUE PHOTOCOPY OF THE INTIMATION NO.R13/E6/117186/10 DATED 29.8.2011 ISSUED BY THE FIFTH RESPONDENT TO THE PETITIONER.
EXT.P2 A TRUE PHOTOCOPY OF THE CONSENT DEED DATED 13.9.2011 SUBMITTED BY THE PETITIONER TO THE FOURTH RESPONDENT EXT.P3 A TRUE PHOTOCOPY OF THE COMPLAINT DATED 22.8.2011 SUBMITTED BY THE PETITIONER BEFORE THE HONOURABLE OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS.
EXT.P4 A TRUE PHOTOCOPY OF THE ORDER DATED 3.2.2012 OF THE HONOURABLE OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS IN ORIGINAL PETITION NO. 1297/2011 EXT.P5 A TRUE PHOTOCOPY OF THE INTIMATION NO.R13/E6/117186/10 DATED 21.6.2012 ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER.
EXT.P6 A TRUE PHOTOCOPY OF THE LETTER NO. 12164/D3/2002/PWD DATED 19.5.2002 TO THE CHIEF ENGINEER, NATIONAL HIGHWAYS, THIRUVANANTHAPURAM AND THE CHIEF ENEGINNER, ROADS AND BRIDGES, THIRUVANANTHAPURAM RESPONDENT'S EXHIBITS : NIL