IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 3923 OF 2011
PETITIONER:
SUJATHA.C.T.
D/O.C.T.THAMI, CHIMBATH PARAMBIL HOUSE,, KOTTAPADI P.O.,
THRISSUR.
BY ADV SRI.P.P.JACOB
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, CO-OPERATIVE DEPARTMENT,,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM - 695 001.
3 THE KERALA STATE CO-OPERATIVE CONSUMER
FEDERATION LTD., GANDHI NAGAR, ERNAKULAM, REPRESENTED BY ITS
MANAGING DIRECTOR - 682 020.
BY ADV SRI.M.SASINDRAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 6260 OF 2011
PETITIONERS:
1 JOSE VARGHESE, T.C.34/132,RAJEEV NAGAR,
BEACH.P.O,THIRUVANANTHAPURAM.
2 SANDHYA RANI.P.V,SREE VIHAR,T.C.25/2900
VANCHIYOOR.P.O,THIRUVANANTHAPURAM.
3 SABITHA VARGHESE,T.C.34/132,RAJEEV NAGAR
BEACH.P.O,THIRUVANANTHAPURAM.
BY ADV SRI.P.P.JACOB
RESPONDENTS:
1 STATE OF KERALA
SECRETARY,DEPARTMENT OF CO-OPERATION,,
SECRETARIAT,THIRUVANANTHAPURAM.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM.
3 THE KERALA STATE CO-OPERATIVE CONSUMER
FEDERATION LTD.,GANDHI NAGAR,ERNAKULAM,, REPRESENTED BY ITS
MANAGING DIRECTOR-682020.
BY ADVS.
SRI.M.SASINDRAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 7291 OF 2011
PETITIONERS:
1 JOSE VARGHESE, T.C.34/132, RAJEEV NAGAR,
BEACH PO,THIRUVANANTHAPURAM.
2 SANDHYA RANI.P.V,SREE VIHAR
TC 25/2900,VANCHIYOOR PO,, THIRUVANANTHAPURAM.
3 SABITHA VARGHESE, T.C 34/132
RAJEEV NAGAR,BEACH PO,THIRUVANANTHAPURAM.
BY ADV SRI.P.P.JACOB
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE REGISTRAR OF CO-OPERATIVE
SOCIETIES,THIRUVANANTHAPURAM 695 001.
3 THE KERALA STATE CO-OPERATIVE CONSUMER
FEDERATION LTD., GANDHI NAGAR,ERNAKULAM,, REP.BY ITS
MANAGING DIRECTOR 682 020.
*4 GANESH,GANESH BHAVAN, VATTAPARA
VANCODE PO, THIRUVANANTHAPURAM, SALES HELPER,TRIVENI
SUPERMARKET, PEROORKADA 695 032.
*5 SANIL.R, CHANDRA NILAYAM,THIRUMALA PO
THIRUVANANTHAPURAM,SALES HELPER, TRIVENI,
SUPERMARKET,VELLAYAMBALAM, 695 027.
*(R4 AND R5 ARE IMPLEADED IN A REPRESENTATIVE CAPACITY
REPRESENTING THE AFFECTED PATIES AS PER ORDER DATED 15.03.11
WP(C) NO. 3923 OF 2011 & connt. Cases
4
IN IA.4647/2011)
**ADDL R6 REJU VIJAYAN, AGED 28 YEARS, S/O.V.VIJAYAN, MANAGER IN
CHARGE, NOTE BOOK UNIT, KERALA STATE CO-OPERATIVE CONSUMER
FEDERATION, KUNNAMKULAM, THRISSUR DISTRICT.
**ADDL R7 KALESH C.K, AGED 23 YEARS, S/O.P.N.KAVIRAJAN, OFFICE
ASSISTANT, KERALA STATE CO-OPERATIVE CONSUMER FEDERATION,
HEAD OFFICE, GANDHI NAGAR, ERNAKULAM.
**ADDL R8 K AJITH KUMAR, AGED 37 YEARS,S/O.KUTTYKRISHNA MENON,
OFFICER ON SPECIAL DUTY, KERALA STATE CO-OPERATIVE CONSUMER
FEDERATION, HEAD OFFICE, GANDHI NAGAR, ERNAKULAM.
**(ADDL R6 TO R8 ARE IMPLEADED AS PER ORDER DATED 14.11.2011
IN IA.NO.17688/2011)
BY ADVS.
SRI.V.A.MUHAMMED
SRI.V.RAJASEKHARAN NAIR
SRI.M.SASINDRAN,
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 4892 OF 2016
PETITIONER:
VISAKH RATNA P.
AGED 21 YEARS
PARAYANKUZHI HOUSE, FEROKE P.O., KOZHIKODE.
BY ADV SRI.P.P.JACOB
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM-695001.
2 THE STATE CO-OPERATIVE CONSUMER FEDERATION
PANAMPILLY NAGAR, ERNAKULAM, COCHIN-682020, REPRESENTED BY
ITS MANAGING DIRECTOR.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM-695001.
4 THE KERALA PUBLIC SERVICE COMMISSION
PATTAM, THIRUVANANTHAPURAM-695004, REPRESENTED BY ITS
SECRETARY.
BY ADVS.
SRI.RAJU JOSEPH SR.
SRI.K.T.PAULOSE, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 7164 OF 2014
PETITIONER:
SARATH KRISHNA P.
PARAYAN KAZHI, FEROKE P.O., KOZHIKODE 673631.
BY ADV SRI.P.P.JACOB
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CO-OPERATION,
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM-695001.
3 THE KERALA STATE CO-OPERATIVE CONSUMER FEDERATION LTD.
GANDHI NAGAR, ERNAKULAM, REPRESENTED BY ITS MANAGING
DIRECTOR 682020.
4 GANESH
GANESH BHAVAN, VATTAPARA, VANCODE P.O., THIRUVANANTHAPURAM,
PIN-695028, SALES HELPER, TRIVENI SUPERMARKET, PEROORKADA.
5 SANIL R.
CHANDRA NILAYAM, THIRUMALA P.O., PIN 695027,
THIRUVANANTHAPURAM, SALES HELPER, TRIVENI SUPERMARKET,
VELLAYAMBALAM.
*ADDL R6 K.AJITH KUMAR
AGED 40 YEARS
S/O.N.KUTTY KRISHNA MENON, SALES HELPER, CONSUMERFED HEAD
OFFICE, ERNAKULAM.
*ADDL R7 PRAJEESHA.P.P.
WP(C) NO. 3923 OF 2011 & connt. Cases
7
SALES HELPER, CONSUMERFED HEAD OFFICE, ERNAKULAM.
*ADDL R8 SMITHA.M.P.
SALES HELPER, CONSUMERFED HEAD OFFICE, ERNAKULAM.
*ADDL R9 KALESH.C.K.
SALES HELPER, CONSUMERFED HEAD OFFICE, ERNAKULAM.
*ADDL R10 REJO VIJAYAN
SALES HELPER, CONSUMERFED HEAD OFFICE, ERNAKULAM.
*(ADDL.R6-R10 IMPLEADED VIDE ORDER DATED 20.06.2014 IN IA
7935/14.)
BY ADVS.
SRI.V.A.MUHAMMED
SRI.V.RAJASEKHARAN NAIR
SRI.M.SASINDRAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 29235 OF 2016
PETITIONERS:
1 RINJESH K
AGED 30 YEARS, S/O.MOHANAN,KARIYATTUMAL, PARANNOOR
PO,NARIKUNI (VIA), KOZHIKODE.
2 BIYESH B.
AGED 36 YEARS, S/O.BHASKARAN NAIR,SURABHI, THIRUVODE PO,
NADUVANNUR VIA, KOZHIKODE.
3 SANJAY A.P.
AGED 39 YEARS, S/O.JANARDHANAN,JEENA VIHAR, KUZHIVAYAL
NILAM,WEST HILL PO, KOZHIKODE.
4 MANSOOR N.K.
AGED 25 YEARS, S/O.AHAMMED KUTTY,NALAMKANDATHIL HOUSE,
KANNIPARAMBA PO,MAVOOR, KOZHIKODE.
5 NIKHIL RAJ N.
AGED 28 YEARS, S/O.RAJAN N.,NADUKANDIYIL HOUSE, PAYAMBRA
PO,KUNNAMANGALAM (VIA), KOZHIKODE.
6 RINESH KUMAR C.M.
AGED 41 YEARS, S/O.VELAYUDHAN,CHAKKIKAVUMALAYIL HOUSE,
VELIMANNA PO,THAMARASSERY (VIA), KOZHIKODE.
7 SHEENA M.
AGED 39 YEARS, W/O.SUNI T.T.,THYTHOTTATHIL HOUSE,
THAMARASSERY PO,KOZHIKODE.
8 THANKAMMA MATHEW
W/O.BIJU JOHN, OTHICKAL HOUSE,MEEMUTTY PO, KODENCHERY
(VIA),KOZHIKODE.
9 VIPINA P.K.
AGED 29 YEARS, W/O.SUBHASH A.K.,KANIYAMKANDIYIL HOUSE,
WP(C) NO. 3923 OF 2011 & connt. Cases
9
KIZHAKKOTH PO,KODUVALLY (VIA), KOZHIKODE.
10 NASEERA K.P.
AGED 29 YEARS, KUTTIYAPARAMBIL HOUSE,KIZHAKKOTH PO,
KODUVALLY (VIA), KOZHIKODE.
11 HASEENA K.P.
AGED 28 YEARS, D/O.HAMZA E.,EDAKKILOTH HOUSE, MATTANCHERY
PO,NARIKKUNI (VIA), KOZHIKODE.
12 SONA MOL V.P.
AGED 36 YEARS, W/O.SUNILKUMAR M., MALAYIL HOUSE, PUTHOOR PO,
OMASSERY (VIA), KOZHIKODE.
13 BIJU M.
AGED 38 YEARS, S/O.LATE GOVINDA MARAR,MOORIKUNNUMAL HOUSE,
THANDORAPARA PO,KAYANNA (VIA), KOZHIKODE.
14 RAHUL M.K.
AGED 27 YERAS, S/O.UNNIKRISHNAN,KEEZHALATH HOUSE, EDAKKAD
PO, KOZHIKODE.
15 AVINASH M.BALAN
AGED 23 YEARS, S/O.BALAN,MUKKALLIL MEETHAL HOUSE, KAYANNA
PO,PERAMBRA (VIA), KOZHIKODE.
16 SAJITH E.
AGED 31 YEARS, S/O.KRISHNANUNNI,DAVEKRISHNA HOUSE, EDOLLI
PARAMBA,EDAKKAD PO, KOZHIKODE.
17 VAISHAK
AGED 28 YEARS, S/O.SUKUMARAN,PUTHIYEDATH HOUSE, MUTTANCHERY
PO,NRIKUNNI (VIA), KOZHIKODE.
18 FASEELA M.
AGED 39 YEARS, D/O.MOIDEEN KOYA,MUNDAYOTTU HOUSE,
KUMARANELLOOR PO,MUKKOM VIA, KOZHIKODE.
19 RAJESH K.P.
AGED 40 YEARS, S/O.APPUKUTTY,KAZHUGOLI PARAMBA, MADATTU
MEETHAL HOUSE,PANTHEERANKAVU PO, KOZHIKODE.
20 SANISH E.T
AGED 30 YEARS, S/O.CHATHUKUTTY E.T.,EDATHUMTHAZHE HOUSE,
KAYANNA BAZAR PO,PERAMBRA (VIA), KOZHIKODE.
WP(C) NO. 3923 OF 2011 & connt. Cases
10
21 SREEJITH P.M.
AGED 33 YEARS, S/O.SREEDHARAN C.K.,SREE NILAYAM, MUTTANCHERY
PO, NARIKUNI (VIA),KOZHIKODE.
22 ASWIN E.
AGED 30 YEARS, S/O.VENUGOPAL,EDAVALATH HOUSE, KANNANKARA
PO,CHELANNUR (VIA), KOZHIKODE.
23 NIKHIL K.P.
AGED 23 YEARS, S/O.PURUSHOTHAMAN,KOOTTUMOCHI PARAMBIL HOUSE,
PAYAMBRA PO,KUNNAMANGALAM (VIA), KOZHIKODE.
24 MUSHINA K.V.
AGED 34 YEARS, D/O.MOOSAKUTTY K.V.,KATTIL VEETTIL HOUSE,
KULANGARA,PANNICODE PO, MUKKOM (VIA), KOZHIKODE.
25 VINEESH D.M.
S/O.MOHANAN, BENGLAVIL HOUSE, EDAKKULAM PO, KOYILANDY
(VIA),KOZHIKODE.
26 NASEERA P.P.
AGED 30 YEARS, W/O.MUHAMMED BASHEER,KOZHIMANNIL HOUSE,
KOOLIMADU, MAVOOR (VIA),KOZHIKODE.
27 SUBEENA MUHAMMED
AGED 30 YEARS, W/O.NAJEEB M.M.,MAYYUNNIYIL HOUSE,
KOODARANCHI PO,KOZHIKODE.
28 JASEELA K.V
AGED 28 YEARS, D/O.POKKUTTY,KAPPUVEETIL, EDALAMPATTU HOUSE,
KUMARANELLOOR PO, MUKKOM, KOZHIKODE.
29 BABU N.
AGED 39 YEARS, S/O.KRISHNAN,PATTER CHOLAYIL, KARASSERY PO,
MUKKOM, KOZHIKODE.
30 ANOOSHA P.
AGED 24 YEARS, W/O.ABIJITH C.M.,ANUGRAHA, THEKKAYIL PARAMBA,
PAROPPADY,MALAPARAMBA PO, KOZHIKODE.
31 BINDU VIJAYAN
AGED 42 YEARS, SREYAS, KIZHAKKE KOYAMBRATH HOUSE, IRINGATH
PO,PAYYOLI (VIA), KOZHIKODE.
32 DHANYA K.
AGED 32 YEARS, KOYAMBRATH HOUSE,IRINGATH PO, PAYYOLI (VIA),
WP(C) NO. 3923 OF 2011 & connt. Cases
11
KOZHIKODE.
33 SHALI T.E.
THARAVATTATH HOUSE, MEPPAYUR PO,KUTTOTH (VIA), AVALLA,
KOZHIKODE.
34 SUJITHA K.
AGED 33 YEARS, RAJEEVJI NIVAS,THATTARAKKAL PARAMBA,
NADAKKAVU PO, KOZHIKODE.
35 SHIBIN K.P.
AGED 28 YEARS, S/O.BALAN K.P.,KOLLANTE PURAYIL HOUSE,
PUNNASSERY PO,NARIKKUNI (VIA), KOZHIKODE.
36 SANTHOSH K.K.
AGED 44 YEARS, S/O.CHEKKOTTY K.K.,KANDOTHKANDY HOUSE,
KAYANNA BAZAR PO,PERAMBRA (VIA), KOZHIKODE.
37 MANOJ K.K.
AGED 40 YEARS, S/O.GOVINDAN K.K.,KOTTAKKUNNUMMAL HOUSE,
PUNNASSERY PO,NARIKKUNI (VIA), KOZHIKODE.
38 DEEPAK P.V.
AGED 35 YEARS
AGED 35 YEARS, S/O.BHASKARAN,KARIPPALA HOUSE, NANMINDA,
KOZHIKODE.
39 DIVYA C
AGED 33 YEARS, W/O.K.C.DANIAL,NAMBIKULANGARA HOUSE,
KOLATHARA PO,KUNDAYITHODE, KOZHIKODE.
40 PRAVEEN T.K.
AGED 35 YEARS, S/O.RAVEENDRAN T.K.,THEKKEKARUTHEDATH HOUSE,
MUTTANCHERY PO,NARIKUNI (VIA), KOZHIKODE.
41 PRAVEEN C.
AGED 31 YEARS, PANATHEDATH HOUSE,KAKKUR PO, NANMINDA (VIA),
KOZHIKODE.
42 VALSAMMA ANIL
AGED 43 YEARS, W/O.ANIL GEORGE,KAZHUKANOLIKKAL HOUSE, CHAMAL
PO,THAMARASSERY, KOZHIKODE.
43 FAHAD K.
AGED 34 YEARS, S/O.MUHAMMED A.P.,PULAKUTH KOSORAKANDY,
PAZHOOR PO,MAVOOR, KOZHIKODE.
WP(C) NO. 3923 OF 2011 & connt. Cases
12
44 ROJA P.
AGED 41 YEARS, W/O.BALAKRISHNAN,CHEMPAKKOTTU MEETHAL,
KUNNATHARA PO,KOYILANDY (VIA), KOZHIKODE.
45 JYOTHISH KUMAR O.
AGED 42 YEARS, JYOTHIS,OTTANGADATH, KAKKUR PO,NANMINDA
(VIA), KOZHIKODE.
46 BABU K
AGED 43 YEARS, S/O.KRISHNAN K.,KALARIKAL , PANNIKOTTUR PO,
KODUVALLY,KOZHIKODE.
47 RAGESH P.G.
AGED 37 YEARS, S/O.GANGADHARAN NAIR,PROCHOLI (RAJITHALAYAM),
KAKKOOR PO,NANMINDA, KOZHIKODE.
48 RAGESH V.K.
AGED 35 YEARS, S/O.GANGADHARAN NAIR,SREE RAGAM, VADAKKE
KOLAKKADATH HOUSE,VELLIPARAMBA PO, KUTTINATTOOR, KOZHIKODE.
49 SHOJITH KUMAR P.
AGED 28 YEARS, S/O.PADMANABHAN A.,PANCHAMI, PERUMVATTOOR PO,
KOYILANDY (VIA),KOZHIKODE.
50 DIVYA V.
AGED 31 YEARS, W/O.SREENATH K.,KANDATH HOUSE, MANIYAR PO,
PAYYOLI (VIA),KOZHIKODE.
51 SAGILA P.K.
AGED 36 YEARS, W/O.MANOJ KUMAR,MEETHALE PANNIYANTEKANDY
HOUSE, MUDUVANA PO, PAYYOLI (VIA), KOZHIKODE.
52 REJIL P.M.
AGED 28 YEARS, S/O.HARIDASAN,PALATT MEETHAL HOUSE,
KUTTIKKATTOOR PO,KOZHIKODE.
53 ANNESH P.M.
AGED 38 YEARS, S/O.KANNAN,PERINGATTU MATHATH HOUSE, IRINGAL
PO,VATAKARA (VIA), KOZHIKODE.
54 DIVYA K.R.
AGED 26 YEARS, KAKKUKUZHIYIL,KAKKOOR PO, NANMINDA (VIA),
KOZHIKODE.
55 ANEESH P.K.
POOKKOTTUKANIMMEL HOUSE, AYANIKAD PO,KOZHIKODE.
WP(C) NO. 3923 OF 2011 & connt. Cases
13
BY ADVS.
SRI.V.G.ARUN
SRI.ARJUN RAGHAVAN
SRI.ADITHYA RAJEEV
SRI.T.R.HARIKUMAR
RESPONDENTS:
1 THE KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD
(CONSUMERFED), REPRESENTED BY ITS MANAGING DIRECTOR,GANDHI
NAGAR, ERNAKULAM, KOCHI-682020.
2 THE ADMINISTRATIVE COMMITTEE OF THE KERALA STATE CO-
OPERATIVE CONSUMERS FEDERATION LTD
(CONSUMERFED), REPRESENTED BY ITS CONVENOR,GANDHI NAGAR,
ERNAKULAM, KOCHI-682020.
3 THE MANAGING DIRECTOR
KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD.,
(CONSUMERFED), GANDHI NAGAR,ERNAKULAM, KOCHI-682020.
4 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM-695 001.
5 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,CO-OPERATION (C)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
BY ADV SRI.M.SASINDRAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 30235 OF 2016
PETITIONER:
1 NOUSHAD
AGED 39 YEARS, S/O USMANKUTTY,KANJIRATHIL HOUSE, CANAL
WARD,ALAPPUZHA.
2 ROSE MARY
AGED 32 YEARS, W/O ANTONY,PUTHENPURAKKAL, PUNNAPRA
PO,ALAPPUZHA.
3 KURIAKOSE J.
AGED 27 YEARS, S/O JOSEPH HITLOR,VATTATHIL HOUSE,VADAKKAL,
KALARCODE,ALAPPUZHA.;
4 RINIMOL T.J.
AGED 39 YEARS, W/O JOHNY K.O,KOCHUCHIRAYIL,MANNACHERI
PO,ALAPPUZHA.
5 HARRY. M.M.
S/O M.M.SHERIF, MOOSA MANZIL,ERANAKADU, MULLOTH
VALAPPU,ALAPPUZHA.
6 PRIYA C.V.
W/O BINEESH, THALIYADIYIL HOUSE,MUHAMMA PO, PIN-688525.
7 RENJITHKUMAR A.
S/O APPUKUTTAN NAIR, KIZHAKKECHERAYIL,MONALADY, RAMMANKARRY
PO, ALAPPUZHA.
8 JAYASREE
PUTHIZHAM HOUSE, CHEPPAD.
9 JIJIMOL V. KOCHITHA
AMAYIDA, AMBALAPPUZHA.
10 ANITHAKUMARI L
W/O SATHEESHKUMAR K.ANITHALAYAM, NORTH ARYAD
WP(C) NO. 3923 OF 2011 & connt. Cases
15
PO,ALAPPUZHA.688542.
11 REJI K.C.
VAZHAPPANADA, MANNANCHERRY PO,ALAPPUZHA-688538.
12 SMITHA VINOD
W/O VINOD V., NAICKAPARAMBIL, NORTH ARYAD PO,ALAPPUZHA.
13 SUJITHA K.
W/O S.T.REJI, SRAMPICKAL, MUHAMMA P.O.
14 BEENA S.
W/O SUNILKUMAR T, NALUTHAIKKAL, PUNNAPRA PO,ALAPPUZHA.
15 SUNI.S
VIRUTHIPARAMBU, MAPILASSERY KADAVU,PMOMANA, AMBALAPPUZHA-
688561
16 KUNJUMOL M.
PUTHENVEEDU, KAKKAZHOM,VANDANAM, ALAPPUZHA.
BY ADV SMT.A.P.LALY @ LALY VINCENT
RESPONDENTS:
1 THE KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LIMITED
(CONSUMERFED)
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE BOARD OF DIRECTORS ADMINISTRATIVE COMMITTEE
THE KERALA STATE CO-OPERATIVE COUNSERMS FEDERATION LIMITED
(CONSUMERFED), REPRESENTED BY ITS CONVENOR.
3 MANAGING DIRECTOR
KERALA STATE CO-OPERATIVE CONSUMERS'FEDERATION LIMITED
(CONSUMERFED).
4 THE REGISTRAR
CO-OPERATIVE SOCIETIES, STATE OF KERALA.
5 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY,DEPARTMENT OF CO-OPERATIVE
SOCIETY,THIRUVANANTHAPURAM.
WP(C) NO. 3923 OF 2011 & connt. Cases
16
BY ADV SRI.M.SASINDRAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 30509 OF 2016
PETITIONERS:
1 AJU.M.A
SALES ASSISTANT, NDC, HARIPPAD, ALAPPUZHA, CONSUMERFED
ALAPPUZHA REGION, MUZHANGODIL PANACHOOR, CHINGOLI P.O.,
HARIPPAD - 690 532.
2 SHEMI S.R.
SALES ASSISTANT, NDC, HARIPPAD, ALAPPUZHA, CONSUMERFED
ALAPPUZHA REGION, KUCHUVEETTIL, CHINGOLI P.O., PIN - 690
532.
3 SHAHANAS S.
SALES ASSISTANT, TRIVENI MART, MUTTOM, HARIPPAD, CONSUMERFED
ALAPPUZHA REGION, MULLASSERIL HOUSE, MUTTOM P.O., HARIPPAD -
690 511.
4 REMA MANI D.
SALES ASSISTANT, TRIVENI MART, MUTTOM, HARIPPAD, CONSUMERFED
ALAPPUZHA REGION, KORANDIPPALLIL VADAKATHIL, MUTTOM P.O.,
HARIPPAD, ALAPPUZHA - 690 511.
5 SINI M.
SALES ASSISTANT, TRIVENI MART, PALLIPPAD, HARIPPAD,
CONSUMERFED ALAPPUZHA REGION, NADAYIL KIZHAKKATHIL, PALLIPAD
P.O., HARIPPAD, ALAPPUZHA - 690 512.
6 PRADEEP P.
SALES ASSISTANT, TRIVENI MART, PALLIPPAD, HARIPPAD,
CONSUMERFED ALAPPUZHA REGION, KUNNEL VADAKATHIL, MANNARSALA
P.O., HARIPPD, HARIPAD, ALAPPUZHA.
7 SHYMOL KOSHY
SALES ASSISTANT, TRIVENI MART, PALLIPPAD, HARIPPAD,
CONSUMERFED ALAPPUZHA REGION, PANAYARA HOUSE, PALLIPAD P.O.,
HARIPPAD, HARIPPAD, ALAPPUZHA.
8 BINDU N.G.
WP(C) NO. 3923 OF 2011 & connt. Cases
18
SALES ASSISTANT, NDC, HARIPPAD, ALAPPUZHA, CONSUMERFED
ALAPPUZHA REGION, PUTHUVELIL HOUSE, THIRUMALA WARD, IRON
BRIDGE P.O., ALAPPUZHA, P.O.HARIPPAD.
9 SEENA RAJ O.
SALES ASSISTANT, NDC, HARIPPAD, ALAPPUZHA, CONSUMERFED
ALAPPUZHA REGION, MAMOOTTIL HOUSE, KARUVATTA P.O.
10 BENCY S.
SALES ASSISTANT, KUMARAPURAM NANMA STORE, 1839 (K.V.JETTY),
SNEHALAYAM, THAMALLAKKAL NORTH, KATTIL MARKET P.O.,
KUMARAPURAM.
11 PRASANNA KUMARI
SALES ASSISTANT, CHOOLATHERUVE NANMA STORE 2775,
GOWRISANKARAM, CHINGOLI P.O., PIN - 690 532.
12 RENJI S.
SALES ASSISTANT, NANMA STORE, KUMARAPURAM, ALAPPUZHA, 1596,
KARANATHARA KIZHAKKATHIL, THAMALLAKKAL SOUTH P.O.
13 RENJI GOPALAKRISHNAN
SALES ASSISTANT, MANNARSALA NANMA STORE (1856), HARIPPAD,
ALAPPUZHA, MALIYECKAL THUNDIL, PALLIPPAD, P.O.HARIPPAD - 690
512.
14 REEJA RAVI
SALES ASSISTANT, MANNARSALA NANMA STORE, HARIPPAD,
ALAPPUZHA, THUNDUPARAMBIL, MANNARSALA P.O., HARIPPAD.
15 JASMINE S.
SALES ASSISTANT, NDC, HARIPPAD, ALAPPUZHA, CONSUMERFED
ALAPPUZHA REGION, KOYAMOOS, ZACHARIA WARD, ALAPPUZHA - 688
012.
16 SUJATHA I.
SALES ASSISTANT, NDC, HARIPPAD, ALAPPUZHA, CONSUMERFED
ALAPPUZHA REGION, V.P.HOUSE, ZILLA COURT WARD, THATHAMPALLY
P.O., ALAPPUZHA - 688 013.
17 BINDU S.RAJ
SALES ASSISTANT, NDC, HARIPPAD, ALAPPUZHA, CONSUMERFED
ALAPPUZHA REGION, LAKSHMI VIHAR, KUMARAPURAM P.O., HARIPPAD,
ALAPPUZHA - 688 013.
18 RADHAMANI K.
SALES ASSISTANT, RAMAPURAM NANMA STORE NO.2667, CONSUMERFED
WP(C) NO. 3923 OF 2011 & connt. Cases
19
ALAPPUZHA REGION, KAVINTEKIZHAKKATHIL, RAMAPURAM, KEERIKKAD
P.O., PIN - 690 508.
19 JISHA P.
SALES ASSISTANT, KAPPILMEKKU NANMA STORE NO.2666,
CONSUMERFED ALAPPUZHA REGION, CHAITHRAM, VARAVILA P.O.,
VAVVAKKAVU, KARUNAGAPPALLY, KOLLAM.
20 MAYADEVI
SALES ASSISTANT, TRIVENI COSMETIC GODOWN, KARTHIKAPPALLY,
HARIPPAD, ALAPPUZHA, CONSUMERFED ALAPPUZHA REGION,
THERASERIL VADAKATHIL, MUTTOM P.O., HARIPPAD, ALAPPUZHA -
690 511.
21 BINU RAJ R.
SALES ASSISTANT, TRIVENI GROCERY GODOWN, PALLIPPAD,
HARIPPAD, ALAPPUZHA, CONSUMERFED ALAPPUZHA REGION,
RAJASADANAM, CHINGOLI P.O., PIN - 690 532.
22 JESNA WAHAB
SALES ASSISTANT, NDC, HARIPPAD, ALAPPUZHA, CONSUMERFED
ALAPPUZHA REGION, ANEEZ MANIL, PATHIYANKARA, TRIKKUNNAPUZHA
P.O., ALAPPUZHA.
23 NAZEEMA K.
SALES ASSISTANT, NDC, HARIPPAD, ALAPPUZHA, CONSUMERFED
ALAPPUZHA REGION, BISMI MANZIL, PATHIYANKARA, TRIKKUNNAPUZHA
P.O.
24 DIVYA S. BABU
SALES ASSISTANT, NDC, HARIPPAD, ALAPPUZHA, CONSUMERFED
ALAPPUZHA REGION, SREESAILAM, THOTTAPPALLY P.O.
25 SUJEESH KUMAR K.
SALES ASSISTANT, TRIVENI SUPER MARKET, CHENGANNUR, ALAPPUZHA
- 689 121, KANNANGATTU KIZHAKKATHIL, MUNDANCAVU, CHENGANNUR
P.O., ALAPPUZHA, PIN - 689 121.
26 ARUN B.
SALES ASSISTANT, TRIVENI SUPER MARKET, CHENGANNUR,
ALAPPUZHA, ARUN NIWVS, KOTTARKAVU, MAVELIKKARA, ALAPPUZHA -
690 101.
27 RATHEESH G.
SALES ASSISTANT, TRIVENI SUPER MARKET, CHENGANNUR, RATHEESH
BHAVANAM, ORUPARAM CHENNITHALA, MAVELIKKARA,
ALAPPUZHA - 690 105.
WP(C) NO. 3923 OF 2011 & connt. Cases
20
28 SUNITHA R KURUP
SALES ASSISTANT, TRIVENI SUPER MARKET, CHENGANNUR,
ALAPPUZHA, RESIDING AT SURESH BHAVAN, PONAKAM P.O.,
MAVELIKKARA, ALAPPUZHA - 691 101.
29 VEENA VIJAYAN
SALES ASSISTANT, TRIVENI MART, MUTTOM, HARIPPAD,
CONSUMERFED, ALAPPUZHA REGION, KOTTAL KANNIMEL,
KANICHANALLOOR, MUTTOM P.O., HARIPPAD - 690 511.
BY ADV SRI.P.P.JACOB
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM - 695 001.
2 THE STATE CO-OPERATIVE CONSUMER FEDERATION
PANAMPILLY NAGAR, ERNAKULAM, COCHIN - 682 020, REPRESENTED
BY ITS MANAGING DIRECTOR.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM - 695 001.
4 THE KERALA PUBLIC SERVICE COMMISSION
PATTAM, THIRUVANANTHAPURAM - 695 004, REPRESENTED BY THE
SECRETARY.
BY ADVS.
SRI.M.SASINDRAN, SC
SRI.P.C.SASIDHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 30719 OF 2016
PETITIONERS:
1 SANTHOSH KUMAR.T.B.
AGED 39, S/O.BALACHANDRAN T.N, THEKKEMEPPULLI HOUSE,
K.P.ROAD, MULANKUNNATHUKAVU PO, THRISSUR, PIN 680 581.
2 RAJESH K.R
AGED 37, S/O.RADHAKRISHNAN C.R., KAZHUNGI HOUSE,
WADAKKANCHERY PO, THALAPPILLY TALUK, THRISSR, PIN 680 582.
3 SUBASH K.R
AGED 33, S/O.RAMAKRISHNAN .K, KIZHAKKETHIL HOUSE, MANGALAM
DESOM, WADAKANCHERY VILLAGE, THALAPPILLY TALUK, THRISSUR,
PIN 680 623.
BY ADVS.
SRI.P.B.KRISHNAN
SRI.JOSEPH FREEMAN
SRI.P.M.NEELAKANDAN
SRI.S.NITHIN ANCHAL
SRI.SABU GEORGE
SRI.P.B.SUBRAMANYAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENED BY THE SECRETARY TO GOVERNMENT, CO-OPERATION (C)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD
(CONSUMERFED) REPRESENTD BY ITS MANAGING DIRECTOR, GANDHI
NAGAR, ERNAKULAM,PIN 682 020.
3 THE ADMINISTRIATIVE COMMITTEE OF THE KERALA STATE CO-
OPERATIVE CONSUMERS FEDERATION LTD( CONSUMERFED)
REPRESENTED BY ITS CONVENOR, GANDHI NAGAR,
WP(C) NO. 3923 OF 2011 & connt. Cases
22
ERNAKULAM, PIN 682 020.
4 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM 695 001.
BY ADV SRI.M.SASINDRAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 31467 OF 2016
PETITIONERS:
1 PRIYA VARGHESE
AGED 41 YEARS, W/O.MATHEW,MANGANASSERRY, VETTICKAL PO,
CHERTHALA.
2 RAFEEK K.B.
AGED 28 YEARS, S/O.BASHEER,KALLUPURACKAL, VETTACKAL
P.O,CHERTHALA.
3 USHA P.P.
AGED 41 YEARS, PADATHUCHIRA, SN PURAM PO,ALAPPUZHA - 688
582.
4 MEETHIMOL
AGED 34 YEARS, W/O.RAJESH,MAMBALAM LAKSHMI
MANDIRAM,MARUTHORVATTOM P.O.
5 SUBHA C.R.
AGED 39 YEARS, W/O.KANISHKUMAR P.S.,PUTHUMANAKKARI, VAYALAR
P.O.,CHERTHALA, ALAPPUZHA.
6 BINDU SANTHAN N.R.
AGED 37 YEARS, W/O.AJITHKUMAR,SIVANANDASANTHAPURAM,
OMANAPUZHA.
7 VALSALA GOPINATH
AGED 55 YEARS, W/O.GOPINATH,KANNATTUKARI HOUSE,
THANNEEMUKKAM PO,CHERTHALA.
8 JIJI V.L.
AGED 42 YEARS, KOLLASSANIYIL,MANNANCHERRY, ALAPPUZHA.
9 LEENA A.S.
AGED 28 YEARS, W/O.JOSEMON,PALLURUTHIYIL HOUSE, KATTOOR
P.O,KALAVOOR.
WP(C) NO. 3923 OF 2011 & connt. Cases
24
10 MAHIN M.
AGED 26 YEARS, S/O.MUHAMMED ASHARAF,SULEKHA MANZIL,
KANIYAMPARAMBU,VELLAKINAR WARD, ALAPPUZHA.
11 REJIMOL R., W/O.MADHUSOODHANAN M.T.
MADACHICKAL, AIKYA BHARATHAM,AVALOOKUNNU P.O., SOUTH
ARYAD,ALAPPUZHA.
12 LATHIKA
AGED 39 YEARS, W/O.RATHEESAN, 12/347,KANALIL VADAKKATHIL,
MUTHUKULAM,MUTHUKULAM P.O, PIN -695 506.
13 THULASI T.S., W/O.MADANAN
ADARSH BHAVANAM, MUTHUKULAM (N),MUTHUKULAM.
14 SMINI V.P.
AGED 35 YEARS, W/O.SANTHOSH,THAITHIRA HOUSE, PARAYAKKAD
P.O,THURAVOOR.
15 JAYASREE V.P.
AGED 39 YEARS, W/O.SHIBU G.M.,GANAPATHI KATTUVELI,
KANICHUKULANGARA PO,CHERTHALA.
BY ADV SMT.A.P.LALY @ LALY VINCENT
RESPONDENTS:
1 KERALA STATE CO-OPERATIVE CONSUMDERS' FEDERATION LIMITED
(CONSUMERFED)
REPRESENTED BY ITS MANAGING DIRECTOR 68010.
2 THE BOARD OF DIRECTORS ADMINISTRATIVE COMMITTEE
THE KERALA STATE CO-OPERATIVES CONSUMERS'FEDERATION LIMITED
(CONFUMERFED),REPRESENTED BY ITS CONVENOR. 682 016.
3 MANAGING DIRECTOR
KERALA STATE CO-OPERATIVES CONSUMERS'FEDERATION LIMITED
(CONFUMERFED)-682016.
4 THE REGISTRAR
CO-OPERATIVE SOCIETIES,STATE OF KERALA -695 001.
5 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY,DEPARTMENT OF CO-OPERATIVE
WP(C) NO. 3923 OF 2011 & connt. Cases
25
SOCIETY,THIRUVANANTHAPURAM, PIN-695001.
BY ADV SRI.M.SASINDRAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 32932 OF 2016
PETITIONERS:
1 LINSON V.O.
AGED 45 YEARS
S/O.MP THRESIA, AGED 45 YEARS, MURINGATHERY
HOUSE,ERUMAPPETTY PO, PIN 680584, THRISSUR DISTRICT.
2 LIMA AM
37 YEARS, W/O.SANTHOSH KS, KRISHNA NIVAS,KARUYANNUR DESOM,
PO ERUMAPETTY,PIN 680584, THRISSUR DT.
BY ADV SRI.SHOBY K.FRANCIS
RESPONDENTS:
1 THE KERALA STATE CO-OPERATIVE CONSUMERS' FEDERATION LTD
(CONSUMERFED)
REPRESENTED BY ITS MANAGING DIRECTOR,GANDHI NAGAR, KOCHI-
682020.
2 THE BOARD OF DIRECTORS
(ADMINISTRATIVE COMMITTEE),THE KERALA STATE CO-OPERATIVE
CONSUMER'S FEDERATION LTD., (CONSUMER FED), REPRESENTED BY
ITS CONVENOR,GANDHI NAGAR, KOCHI-682020.
3 MANAGING DIRECTOR
THE KERALA STATE CO-OPERATIVE CONSUMER'S FEDERATION LTD.,
(CONSUMER FED), GANDHI NAGAR, KOCHI-682020.
4 REGIONAL MANAGER
THE KERALA STATE CO-OPERATIVE CONSUMER'S FEDERATION LTD.
(CONSUMER FED), THRISSUR REGIONAL OFFICE,WADAKANCHERY PO,
680582, THRISSUR DT.
5 THE REGISTRAR
WP(C) NO. 3923 OF 2011 & connt. Cases
27
CO-OPERATIVE SOCIETIES,THIRUVANANTHAPURAM-695001.
6 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY,CO-OPERATIVE SOCIETIES,
GOVT.SECRETARIAT,THIRUVANANTHAPURAM-695001.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 32752 OF 2017
PETITIONER:
VYSHAK KRISHNA.P
PARAYANKEEZH HOUSE, FEROKE P.O., KOZHIKODE.
BY ADV SRI.P.P.JACOB
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM-695001.
2 THE STATE CO-OPERATIVE CONSUMER FEDERATION
PANAMPILLY NAGAR, ERNAKULAM, COCHIN-682020, REPRESENTED BY
ITS MANAGING DIRECTOR.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM-695001.
4 THE KERALA PUBLIC SERVICE COMMISSION
PATTAM, THIRUVANANTHAPURAM-695004, REPRESENTED BY THE
SECRETARY.
*ADDL R5 THE CHIEF WELFARE FUND INSPECTOR
KERALA ABKARI WORKERS WELFARE FUND BOARD, ARYASALA,
THIRUVANANTHAPURAM-695036.
*(ADDL R5 IMPLEADED AS PER ORDER DATED 8.11.17 IN
IA.17994/17)
BY ADVS.
SRI.M.SASINDRAN, SC
SRI.S.KRISHNA MOORTHY
WP(C) NO. 3923 OF 2011 & connt. Cases
29
SRI.JOSHY T - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 33544 OF 2016
PETITIONERS:
1 VNIMOL.K.B
AGED 37 YEARS, D/O BHASKARAN, MANALEL, MANNAR, POOZHIKKAL
P.O. KUTHURUTHY
2 AMBILI P.K.
AGED 36 YEARS , W/O VINYKUMAR, S.N.NILAYAM, S.N.PURAM P.O.
CHARUMANGALAM, KANJIKKUZHY, CHERTHALA
3 REMYA.U.
AGED 26 YEARS, RESHMALAYAM, S.L.PURAM. P.O. ALAPPUZHA
4 MOHAMMED NISHAN
AGED 32 YEARS, NISHAN MANZIL,MAMACKAMKUZHY P.O. MAVELIKKARA
BY ADV SMT.A.P.LALY @ LALY VINCENT
RESPONDENTS:
1 THE KERALA STATE CO-OPERATIVES CONSUMERS' FEDERATION LIMITED
(CONSUMERFED)
REP. BY ITS MANAGING DIRECTOR
2 THE BOARD OF DIRECTORS ADMINISTRATIVE COMMITTEE
THE KERALA STATE CO-OPERATIVE CONSUMER'S FEDERTION LIMITED
(CONSUMERFED) REP. BY IT CONVENER
3 MANAGING DIRECTOR
KERALA STATE CO-OPERATIVE CONSUMER'S FEDERATION LIMITED
(CONSUMERFED)
4 THE REGISTRAR
CO-OPERATIVE SOCIETIES, STATE OF KERALA
5 THE STATE OF KERALA
WP(C) NO. 3923 OF 2011 & connt. Cases
31
REP. BY IT SECRETARY, DEPT. OF CO-OPERATIVE SOCIETY,
THIRUVANANTHAPURAM - 695 001
BY ADV SRI.M.SASINDRAN, SC
SRI.JOSHY T - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 33593 OF 2016
PETITIONERS:
1 SHIBU KURUVILA
S/O.KURUVILA,THAKIDIYIL HOUSE,6 KURIANNOORPADI,MEENADAM
PANCHAYATH,PIN-686516.
2 SINDHU ANEESH,AGED 34 YEARS
W/O.ANEESH,KIZHAKKEPARAMBIL,VELLOOR.PO,PAMPADY,AREEPARAMBU,
KOTTAYAM-686501.
3 ABHILASH, AGED 32 YEARS
S/O.JOSEPH,PANANTHANATHU HOUSE,VAALA.P.O,KOTTAYAM-686587.
4 MOLLY MATHEW, W/O.MATHEW
AGED 40 YEARS,THALACKAL HOUSE,S.PAMPADY.P.O,KOTTAYAM.
5 SMITHA.V.S,AGED 36 YEARS
W/O BAIJU,POOVAMNILKKUNNATHIL,VAYALA,ELACKAD,
KOTTAYAM-686587.
BY ADV SMT.A.P.LALY @ LALY VINCENT
RESPONDENTS:
1 THE KERALA STATE CO-OPERATIVES CONSUMERS' FEDERATION LIMITED
(CONSUMERFED)
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE BOARD OF DIRECTORS (ADMINISTRATIVE COMMITTEE)
THE KERALA STATE CO-OPERATIES CONSUMER'S FEDERATION
LIMITED(CONSUMERFED),REPRESENTED BY ITS CONVENOR.
3 MANAGING DIRECTOR
KERALA STATE CO-OPERATIVE CONSUMERS' FEDERATION
LIMITED(CONSUMERFED).
WP(C) NO. 3923 OF 2011 & connt. Cases
33
4 THE REGISTRAR
CO-OPERATIVE SOCIETIES,STATE OF KERALA,THIRUVANANTHAPURAM.
5 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY,DEPARTMENT OF CO-OPERATIVE
SOCIETY,THIRUVANANTHAPURAM.
BY ADV SRI.M.SASINDRAN, SC
BY SRI.JOSHY T - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 14TH DAY OF JULY 2022 / 23RD ASHADHA, 1944
WP(C) NO. 38277 OF 2016
PETITIONERS:
1 SHIBI B
AGED 35 YEARS
S/O BADHARUDEEN, AGED 35 YEARS, WORKING AS SALES HELPER,
CONSUMERFED, THRIVENI SUPER MARKET, MANACAUD,
THIRUVANANTHAPURAM -695521.
2 BINU B
S/O BHASKARAN, AGED 28 YEARS, WORKING AS SALESHELPER,
CONSUMER FED, THRIVENI SUPER MARKET,NEYYATTINKARA PO,
THIRUVANANTHAPURAM.695121.
3 REGHUNADAHAN NAIR D
S/O DHAMODHARAN PILLAI, AGED 46 YEARS,WORKING AS SALES
HELPER, FOREIGN LIQUOR SHOP,CONSUMERFED, VENJARAMOODU,
THIRUVANANTHAPURAM,AND RESIDING AT MELEVILA VEEDU, KOLIACODE
PO,VENJARAMOODU, THIRUVANANTHAPURAM.695607.
4 JAYARAJ N.
S/O NATARAJAN, AGED 39 YEARS, WORKING AS DRIVER,NEETHI
WAREHOUSE, PALAYAM, CONSUMERFED AND RESIDING AT THAZHAMVILA
VEEDU, KUDUMBODE, VATTAVILA PO,THIRUVANANTHAPURAM.695132.
5 AMBILIKUTTAN K
AGED 44 YEARS, S/O KOCHUKRISHNA PILLAI,WORKING AS SALES
HELPER, CONSUMERFED,MOBILE THIRVENI STORE, NEYYATTINKARA AND
RESIDING AT THIRUPATHI NILAYAM,SIVANCOVIL ROAD,
BALARAMAPURAM PO,THIRUVANANTHAPRUAM.695501.
6 DEEPU D.G.
S/O G. DIVAKARAN, AGED 31 YEARS, WORKING ASSALES HELPER,
GODOWN 2, CONSUMERFED, KESAVADASAPURAM, AND RESIDING AT
DEEPALAYAM,EDAVACODE, SREEKARIAM PO,
THIRUVANANTHAPURAM.695017.
7 SUBHEESH V.S.
S/O VISWAMBARAN NAIR, AGED 38 YEARS,WORKING AS SALES HELPER,
WP(C) NO. 3923 OF 2011 & connt. Cases
35
CONSUMERFED,GODOWN, PIRAPPANCODE AND RESIDING AT
CHANNELILVEEDU, VAYYETLE, VENJARAMOODU PO,
THIRUVANANTHAPURAM.695607.
8 PRADEEP V.
S/O VENU, AGED 35 YEARS, WORKING AS SALES HELPER,GODOWN
NO.2, CONSUMERFED, KESAVADASAPURAM,THIRUVANANTHAPRUAM AND
RESIDING AT THOTTUVARAMBIL VEEDU, TC-12/82, KUNNUKUZHY PO,
THIRUVANANTHAPURAM-695035.
9 RETNARAJ R
S/O K. RAJU, AGED 34 YEARS, WORKING AS SALES HELPER, GODOWN
NO.2, CONSUMERFED,KESAVADASAPURAM, THIRUVANANTHAPURAM
ANDRESIDING AT TC 25/2538/1, PANAYIL VEEDU,THEKKUMMOODU,
VANCHIYOOR PO, THIRUVANANTHAPRUAM-695035.
10 SURESH S
S/O J.SELVAN, AGED 32 YEARS, SALES HELPER/LOADING AND
UNLOADING, GODOWN NO.3, CONSUMERFED,
PALAYAM,THIRUVANANTHAPURAM AND RESIDING AT TC-25/2354,
PANAYIL VEEDU, THEKKUMMOODU, VANCHIYOOR
PO,THIRUVANANTHAPURAM-695035.
11 BABY R.
W/O JAYAKUMAR K,AGED 47 YEARS, WORKING ASSALES HELPER,
PERAPPANCODE THRIVENI STORE,CONSUMERFED, THIRUVANANTHAPRUAM
AND RESIDING AT MANNANVILA PUTHEN VEEDU, PALAKONAM
PO,VENJARAMOODU, THIRUVANANTHAPURAM.-695607.
12 SMT. R. RAJITHA
W/O PADMAKUMAR, AGED 33 YEARS, WORKING AS SALES HELPER,
CONSUMERFED, THRIVENI SUPER MARKET,PEROORKADA,
THIRUVANANTHAPURAM AND RESIDING ATTC 50/434, KSRA-G-9 KODEL
HOUSE, KALADAY,KARAMANA PO, THIRUVANANTHAPURAM.
13 SMT. LEENA SS
W/O SUSHEELAN, AGED 37 YEARS, WORKING AS SALES HELPER,
CONSUMERFED, THRIVENI SUPER MARKET,NEYYATTINKARA,
THIRUVANANTHAPURAM AND RESIDING ATTHUNDUTHATTU VARUVILA,
PUTHUVAL PUTHEN VEEDU,ANCHALUMOODU PO,
THIRUVANANTHAPURAM.695123.
14 SMT. AJITHA KUMARI O.M.
W/O RAJU S., AGED 47 YEARS, WORKING AS SALES HELPER,MOBILE
THRIVENI, CONSUMERFED, KOVALAM, THIRUVANANTHAPURAM AND
RESIDING AT SREE MAHAL, MANNOTTUKONAM, PAYATTUVILA PO,
THIRUVANANTHAPURAM-695501.
WP(C) NO. 3923 OF 2011 & connt. Cases
36
15 JAYARAM B
S/O BHUVANACHANDRAN NAIR, AGED 29 YEARS, WORKING AS HELPER
IN FOREIGN LIQUOR SHOP NO.1016, CONSUMERFED, PAZHAVANGADI,
THIRUVANANTHAPURAM AND RESIDING AT TC.10/843/4, SOORYA,
176A, MANNAMMOOLA, PEEROORKADA PO, THIRUVANANTHAPURAM.-
695005.
16 KIRAN KUMAR M.
S/O MANI P, AGED 38 YEARS, WORKING AS SALES HELPER,GODOWN
NO.3, CONSUMERFED, PALAYAM, THIRUVANANTHAPURAM AND RESIDING
AT VARUVILAKATHU VEEDU, LAKSHMI NAGAR D-10, KESAVADASAPURAM,
PATTOM PO, THIRUVANANTHAPURAM-695004.
17 ANULAL G.S.
S/O SOMAN, AGED 31 YEARS, WORKING AS SALES HELPER, GODOWN
NO.1, CONSUMERFED, PALAYAM, THIRUVANANTHAPURAM AND RESIDING
AT ALUKADU VETTIYARIKATHU VEEDU, POONTHURA PO,
THIRUVANANTHAPURAM-695026.
18 STALIN J
S/O JOSEPH, AGED 44 YEARS, WORKING AS SALES HELPER,FOREIGN
LIQUOR SHOP, CONSUMERFED, PAZHAVANGADI,THIRUVANANTHAPURAM
AND RESIDING AT TC 78/3853, RAJEEV NAGAR, BEECH PO,
THIRUVANANTHAPURAM-695007.
19 JOY STEPHEN
S/O STEPHEN PERERA, AGED 43 YEARS,WORKING AS SALES HELPER,
FL SHOP,CONSUMERFED, VENJARAMOOD, THIRUVANANTHAPURAM
ANDRESIDING AT PUTHUVAL PURAYIDAM, PUTHENTHOPPE
PO,THIRUVANANTHAPURAM.695586.
20 RATHEESH N
S/O NATARAJ, AGED 33 YEARS, WORKING AS SALES HELPER, GODOWN
NO.1, CONSUMERFED, PALAYAM,THIRUVANANTHAPURAM AND RESIDING
AT ALKUKODE ATTRIKATHU VEEDU, POONTHURA PO,
THIRUVANANTHAPURAM-695023.
21 VICTOR JAYAN MARSHAL
S/O MARSHAL, AGED 42 YEARS, WORKING AS SALES HELPER,GODOWN
NO.1, CONSUMERFED, PALAYAM, THIRUVANANTHAPURAM AND RESIDING
AT REJANI HOUSE,TC.71/704, WATS ROAD, VALIYATHURA,
VALLAKADAVU PO,THIRUVANANTHAPURAM.695008.
22 SMT MABLE T
D/O JOY, AGED 40 YEARS, WORKING AS SALES HELPER,CONSUMERFED,
THIRIVENI SUPER MARKET, NEYYATTINKARA,THIRUVANANTHAPURAM AND
RESIDING AT PULLIVILAKATH VEEDU, RC STREET, BALARAMAPURAM,
WP(C) NO. 3923 OF 2011 & connt. Cases
37
THIRUVANANTHAPURAM,695501.
23 SMT. NIRMALA J
W/O LATE KRISHNANKUTTY, AGED 38 YEARS,WORKING AS SALES
HELPER, CONSUMERFED, THRIVENISUPER MARKET, NEYYATTINKARA,
THIRUVANANTHAPURAM ANDRESIDING AT S.S.NIVAS, MUZHINGIL,
VADAKARA,MARAREMUTTAM PO, THIRUVANANTHAPURAM-695124.
24 SMT.SHARA V R, W/O.RAJAN, AGED 42 YEARS, WORKIING AS SALES
HELPER, MOBILE TRIVENI, CONSUMERFED, KOVALAM,
THIRUVANTHAPURAM AND RESIDING AT VILASINI BHAVAN,
ATTUVARAMBU, ANAYARA PO, THIRUVANANTHAPURAM.
BY ADVS.
SRI.N.UNNIKRISHNAN
SRI.C.O.JOSE
SRI.PAULACHAN IYPE
SMT.R.PREETHA
SRI.K.U.VIVEK
RESPONDENTS:
1 STATE OF KERALA
REP. BY THE SECRETARY TO THE GOVERNMENT,DEPARTMENT OF CO-
OPERATION, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM.695001.
2 KERALA STATE CO-OPERATIVE CONSUMER FEDERATION LIMITED
(CONSUMERFED), GANDHI NAGAR, KOCHI.682020, REPRESENTED BY
THE MANAGING DIRECTOR.
3 THE MANAGING DIRECTOR
KERALA STATE CO-OPERATIVE CONSUMER FEDERATION LIMITED,
(CONSUMERFED), GANDHI NAGAR, KOCHI.682020
4 THE REGIONAL MANAGER
KERALA STATE CO-OPERATIVE CONSUMER FEDERATION LTD,STATUE,
THIRUVANANTHAPURAM.695010.
BY ADV SRI.M.SASINDRAN, SC
WP(C) NO. 3923 OF 2011 & connt. Cases
38
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2022, ALONG WITH CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 3923 OF 2011 & connt. Cases
39
JUDGMENT
The petitioners in these matters were originally appointed as sales persons in the "Nanma" outlets run by the Kerala State Co-
operative Consumer Federation Limited (CONSUMERFED) after May, 2011. They say that, they were engaged on daily wage basis continuously till the year 2016, but that thereafter, abruptly, the CONSUMERFED began to abolish the "Nanma" stores, without any logic or reason. They say that, this has been done deliberately to remove them from service, though they were entitled to be regularized on account of the long period served by them, as was done with respect to persons who are engaged by the CONSUMERFED on identical circumstances in the year 2011 and earlier. They explain that such regularizations were made based on the Government Order, but that they were denied the same because they were appointed after the cut-off date mentioned therein. They, therefore, pray that competent Authority be directed to either consider regularization in service based on their earlier long term of engagement, or that they be at least considered for being accommodated against future vacancies.
2. Smt.Laly Vincent and Sri.Arjun Raghavan, learned counsel appearing for the various petitioners in these matters, submitted that even though "Nanma" stores were being run profitably, it was shut WP(C) NO. 3923 OF 2011 & connt. Cases 40 down without purpose by the CONSUMERFD. They then added that, presently, the CONSUMERFED is operating various other stores in the names of "Triveni", "Neethi", etc. and are in the requirement of personnel, but that their clients have been unfairly denied engagement, though the security deposit of Rs.10,000/- , which was earlier made by them when they were engaged in May, 2011 and thereafter, has not been returned to some of them.
3. The learned counsel for the petitioners, thereafter, showed me that a meeting was convened by the Government - which included its Additional Chief Secretary, the Managing Director of the CONSUMERFED, the Additional Registrar of Co-operative Societies -
and that a decision was taken therein to rehabilitate persons like the petitioners by accommodating them into future vacancies. They argued that, even though the Government issued the said order - a copy of which is on record as Ext.P2 along with W.P.
(C)No.31467/2016 - no action has been taken in furtherance thereof and that hence their clients have been left high and dry, without any employment and without being returned the security deposit of Rs.10,000/- paid by them in the past. The learned counsel, therefore, prayed that the afore writ petitions be allowed and the Government be directed to consider the rehabilitation of their clients based on the aforementioned order dated 17.05.2016. WP(C) NO. 3923 OF 2011 & connt. Cases 41
4. Sri.M.Sasindran - learned Standing Counsel for the CONSUMERFED, however, submitted that, all the petitioners in these cases had already been terminated as early as in the year 2016 and therefore, that they cannot be now accommodated, at this distance of time. He submitted that termination of the petitioners were necessitated because the Government had taken a policy decision to abolish the "Nanma" stores in phased effaced manner, which has been approved by this Court in W.P(C)No.27748/2016.
5. After saying as afore, Sri.M.Sasindran submitted that, if this Court is, however, inclined only to direct the Government to consider rehabilitation of the petitioners, he would not stand in the way; however, adding that the security deposit of Rs.10,000/- has been repaid to most of the persons and that if any of the petitioners have not yet got it, they are always welcome to approach the competent Authority, which shall then be returned to them, after evaluating that their claims are genuine.
6. When I consider the afore submissions, it is indubitable that the petitioners can get any benefit only if their case is considered by the Government. This is more so because, as rightly argued by Smt.Laly Vincent and Sri.Arjun Raghavan, they have already issued an order dated 17.05.2016 recommending that persons like the petitioners herein be accommodated to future vacancies under the WP(C) NO. 3923 OF 2011 & connt. Cases 42 CONSUMERFED; but any decision in that regard can only be taken by them and not by this Court.
7. I am persuaded to this view because the decisions taken by the Government in the aforementioned order are in its policy realm, into which this Court cannot tread in or issue specific orders.
Resultantly, I order these writ petitions with the following directions:
a) If the petitioners, or whoever among them, have not yet received the security deposit from the CONSUMERFED, they are at liberty to approach its competent Authority with sufficient documentation and evidence to establish the said factum; in which event, said Authority will evaluate whether there is any liability against them, after affording them an opportunity of being heard;
thus, resulting in return of the same, or such other amounts as are found eligible, within a period of two months from the date on which the petitioners make such request.
b) The competent Authority of the Government of Kerala is directed to consider the claims of the petitioners, based on its order dated 17.05.2016 (Ext.P2 in W.P.(C)No.31467/2016) and issue appropriate orders, adverting to the recommendations therein. Due regard shall be kept on paragraph No.17 of the said order, which seems to indicate that it is only after rehabilitation of the petitioners WP(C) NO. 3923 OF 2011 & connt. Cases 43 and persons like them, can the posts be filled under the aegis of the PSC. I however, clarify that this Court has not spoken about this affirmatively but that it is a matter for the Government to decide appropriately during the afore exercise.
Sd/-
DEVAN RAMACHANDRAN JUDGE rp WP(C) NO. 3923 OF 2011 & connt. Cases 44 APPENDIX OF WP(C) 3923/2011 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD ISSUED BY TOWN EMPLOYMENT EXCHANGE, CHAVAKKAD IN FAVOUR OF THE PETITIONER.
EXHIBIT P2 TRUE COPY OF CASH RECEIPT NO.1040 THE DATED 3.11.2010 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P3 TRUE COPY OF THE SECURITY BOND DATED 4.11.2010 IN FAVOUR OF O.MANJU.
WP(C) NO. 3923 OF 2011 & connt. Cases 45 APPENDIX OF WP(C) 6260/2011 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE 1ST PETITIONER DATED 28.06.2002.
EXHIBIT P2 TRUE COPY OF THE IDENTITY CARD OF THE 2ND PETITIOENR DATED 09.08.2001.
EXHIBIT P3 TRUE COPY OF THE IDENTITY CARD OF THE 3RD PETITIONER DATED 17.06.2004 EXHIBIT P3 TRUE COPY OF THE ORDER IN WP(C) NO. 3114/2011 DATED 31.01.2011.
EXHIBIT P4 TRUE COPY OF THE RESOLUTION NO.3 DATED 31.12.2010 OF THE 3RD RESPONDENT EXHIBIT P5 TRUE COPY OF THE ORDER IN WP(C) NO. 3923/2011 DATED 08.02.2011.
EXHIBIT P6 TRUE COPY OF THE CASH RECEIPT NO.1030 DAED 10.2.2011 ISSUED BY THE 3RD RESPONDENT EXHIBIT P7 TRUE COPY OF THE IDEMINITY BOND DATED 10.2.2011 OF THE 3RD RESPONDENT.
RESPONDENT'S EXHIBITS:
EXT.R1(A) CIRCULAR NO.10/05 DATED 13.04.05. EXT.R1(B) PROCEEDINGS NO.AD(2)/SP/04-05 DATED 18.2.06. EXT.R1(C) RESOLUTION NO.4 DATED 2.8.2010. EXT.R1(D) PROCEEDINGS NO.EM(4)46525/05 DATED 13.2.06. EXT.R1(E) GO(P)NO.144/09/CO-OP DATED 19.8.09. EXT.R1(F) PROCEEDINGS NO.CS(1)430/2011 DATED 25.2.11. WP(C) NO. 3923 OF 2011 & connt. Cases 46 APPENDIX OF WP(C) 4892/2016 PETITIONER EXHIBITS EXHIBIT P1: TRUE PHOTOCOPY OF THE NOTIFICATION ISSUED BY THE FIRST RESPONDENT DATED 19.8.2009.
EXHIBIT P2: TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE THIRD RESPONDENT DATED 28.1.2011.
EXHIBIT P3: TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE THIRD RESPONDENT DATED 25.2.2011.
EXHIBIT P4: TRUE PHOTOCOPY OF THE INTERIM ORDER IN WPC 6260/11 DATED 1.3.2011.
EXHIBIT P5: TRUE PHOTOCOPY OF THE ORDER DATED 28.2.2011 ISSUED BY THE SECOND RESPONDENT IN FAVOUR OF ONE P.JAYARAJ, DAILY WAGE EMPLOYEE OF THE SECOND RESPONDENT.
WP(C) NO. 3923 OF 2011 & connt. Cases 47 APPENDIX OF WP(C) 7164/2014 PETITIONER EXHIBITS EXHIBIT P1 : TRUE COPY OF THE IDENTITY CARD NO.6336/07 OF THE PETITIONER DATED 29.06.2007 EXHIBIT P2 : TRUE COPY OF THE ORDER IN WP(C) NO.3114/2011 DATED 31.01.2011 EXHIBIT P3 : TRUE COPY OF THE RESOLUTION NO.3 DATED 31.12.2010 OF THE 3RD RESPONDENT EXHIBIT P4 : TRUE COPY OF THE ORDER IN WP(C) NO.3929/2011 DATED 08.02.2011 EXHIBIT P5 : TRUE COPY OF THE CASH RECEIPT NO.1931 DATED 10.02.2011 ISSUED BY THE 3RD RESPONDENT EXHIBIT P6 : TRUE COPY OF THE IDEMINITY BOND DATED 10.02.2011 OF THE 3RD RESPONDENT EXHIBIT P7 : TRUE COPY OF THE INTERIM ORDER DASTED 01.03.2011 IN WP(C) NO.6260/2011 EXHIBIT P8 : TRUE COPY OF THE PROCEEDINGS NO.AD(2)SP/2005-06/1/ DATED 28.02.2011 OF TE 3RD RESPONDENT EXHIBIT P9 : TRUE COPY OF THE PROCEEDINGS NO.AD(2)SP/2005-06/1 DATED 28.02.2011 OF THE 3RD RESPONDENT EXHIBIT P10 : TRUE COPY OF THE DETAILS OF SOME OF THE PERSONS REGULARIZED EMPLOYEES IN THE 3RD RESPONDENT RESPONDENT'S EXHIBITS:
EXT.R3(A) TRUE COPY OF HTE RECRUITMENT RULES ISSUED BY THE GOVERNMENT DATED 19.08.2009.
WP(C) NO. 3923 OF 2011 & connt. Cases 48 APPENDIX OF WP(C) 29235/2016 PETITIONER EXHIBITS EXHIBIT P1 : A TRUE COPY OF THE RECEIPT DATED 25-9-2012 SHOWING REMITTANCE OF SECURITY DEPOSIT OF RS. 10,000/- MADE BY THE 1ST PETITIONER AT THE TIME OF HIS APPOINTMENT.
EXHIBIT P2 : A TRUE COPY OF THE IDENTITY CARD ISSUED TO THE 1ST PETITIONER.
EXHIBIT P3 : A TRUE COPY OF THE ESI CARD ISSUED TO THE 1ST PETITIONER.
EXHIBIT P4 : A TRUE COPY OF THE RECEIPT DATED 17-3-2014 ISSUED FOR THE AMOUNT PAID TOWARDS STOCK DEFICIT. EXHIBIT P5 : A TRUE COPY OF THE RELEVANT PAGE OF THE MUSTER ROLL MAINTAINED AT THE LITTLE THRIVENI STORE, KOODATHUR. EXHIBIT P6 : A TRUE COPY OF THE GO(P) NO.144/2009/CO-OP DATED 19-8-2009.
EXHIBIT P7 : A TRUE COPY OF THE INTERIM ORDER INN WPC.NO.3929 OF 2011 DATED 8-2-2011.
EXHIBIT P8 : A TRUE COPY OF THE INTERIM ORDER IN WPC.NO.6260 OF 2011 DATED 1-3-2011 EXHIBIT P9 : A TRUE COPY OF THE GO(ORD) NO.298/2016/CO-OP DATED 17-5-2016 EXHIBIT P10 : A TRUE COPY OF THE APPOINTMENT ORDER DATED 11-8-
2016 ISSUED BY THE 3RD RESPONDENT.
WP(C) NO. 3923 OF 2011 & connt. Cases 49 APPENDIX OF WP(C) 30235/2016 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPIES OF THE CASE RECEIPT ISSUED TO THE PETITIONERS DEPOSITED IN THE OFFICE OF THE 1ST RESPONDENT.
RESPONDENT'S EXHIBITS:
EXT.R1(A) A TRUE COPY OF THE LIST OF DAILY WAGE EMPLOYEE APPOINTED AFTER THE RULES.
EXT.R1(B) A TRUE COPY OF THE LIST OF 'CONSOLIDATED'PAY EMPLOYEES, APPOINTED IN THE SERVICE OF THE CONSUMERFED AFTER COMING INTO FORCE OF THE RULES. EXT.R1(C) A TRUE COPY OF THE CONTRACT EMPLOYEES, EMPLOYED AFTER THE RULES SPECIFYING THEIR QUALIFICATION AND WHETHER THEY ARE CONTINUTING OR NOT. WP(C) NO. 3923 OF 2011 & connt. Cases 50 APPENDIX OF WP(C) 30509/2016 PETITIONER EXHIBITS EXHIBIT P1. TRUE PHOTOCOPY OF THE NOTIFICATION DATED 19.08.2009 ISSUED BY THE FIRST RESPONDENT.
EXHIBIT P2. TRUE PHOTOCOPY OF THE JUDGMENT IN W.P.(C) 21971/02 DATED 31.08.2006.
EXHIBIT P3. TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE THIRD RESPONDENT TO THE SECOND RESPONDENT DATED 28.01.2011.
EXHIBIT P4. TRUE PHOTOCOPY OF THE PROCEEDINGS OF THE SECOND RESPONDENT DATED 03.08.2010.
EXHIBIT P5. TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE SECOND RESPONDENT DATED 20.04.2013.
EXHIBIT P6. TRUE PHOTOCOPY OF THE IDENTITY CARD ISSUED BY EMPLOYMENT EXCHANGE, KAYAMKULAM TO MAYA DEVI. EXHIBIT P7. TRUE PHOTOCOPY OF THE IDENTITY CARD ISSUED BY EMPLOYMENT EXCHANGE, ALAPPUZHA TO BINDU M.G. EXHIBIT P8. TRUE PHOTOCOPY OF THE CASH RECEIPT OF SECURITY DEPOSIT ISSUED TO FIRST PETITIONER DATED 07.02.2013.
EXHIBIT P9. TRUE PHOTOCOPY OF THE CASH RECEIPT OF E.S.I RECOVERY ISSUED TO FIRST PETITIONER DATED 03.02.2014.
EXHIBIT P10 TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE GOVERNMENT GRANTING PAY SCALE TO THE EMPLOYEES/WORKERS OF THE CONSUMDER FEDERATION DATED 12.07.2018.
EXHIBIT P11 TRUE PHOTOCOPY OF THE INTERIM ORDER IN WPC.3114/2011 DATED 31.1.2011.
EXHIBIT P12 TRUE PHOTOCOPY OF THE INTERIM ORDER IN WPC.3923/11 DATED 8.2.2011 EXHIBIT P13 TRUE PHOTOCOPY OF THE APPLICATION FILED UNDER RIGHT TO INFORMATION ACT TO THE SECOND RESPONDENT DATED 19.9.20.
RESPONDENT EXHIBITS EXHIBIT R2(a): A TRUE COPY OF THE JUDGMENT DATED 01/09/2016 IN WPC.NO.28481 OF 2016.
EXHIBIT R2(b): A TRUE COPY OF THE JUDGMENT DATED 07/09/2016 IN WPC.NO.29900 OF 2016.
EXHIBIT R2(c): A TRUE COPY OF THE JUDGMENT DATED 22/08/2016 IN WPC.NO.27748 OF 2016.
WP(C) NO. 3923 OF 2011 & connt. Cases 51 APPENDIX OF WP(C) 30719/2016 PETITIONER EXHIBITS EXT.P1 TRUE COPY OF THE RELEVANT PORTION OF THE LIST OF EMPLOYEES WHO PAID SECURITY DEPOSIT FOR APPOINTMENT IN DIFFERENT UNITS UNDER THE THRISSUR REGIONAL OFFICE OF RESPONDENT NO.2 EXT.P2 TRUE COPY OF THE IDENTITY CARD ISSUED TO PETITIONER NO.1 EXT.P3 TRUE COY OF THE IDENTITY CARD ISSUED OT PETITIONER NO.2 EXT.P4 TRUE COPY OF THE RECEIPT DATED 19.2.2013 SHOWING THE REMITTANCE OF SECURITY DEPOSIT OF RS.10000/- BY PETITIONER NO.2 EXT.P5 TRUE COPY OF THE IDENTITY CARD ISSUED TO PETITIONER NO.3 EXT.P6 TRUE COPY OF GO(P) NO.144/2009/CO-OP DATED 19.8.2009 EXT.P7 TRUE COPY OF THE INTERIM ORER DATED 8.2.2011 IN WPC NO.3923 OF 2011 EXT.P8 TRUE COPY OF THE INTERIM ORDER DATED 1.3.2011 IN WPC NO.6260 OF 2011 EXT.P9 TRUE COPY OF GO(ORD) NO.298/2016/CO-OP DATED 17.5.2016 EXT.P10 TRUE COPY OF THE APPOINTMENT ORDER DATED 11.8.2016 WP(C) NO. 3923 OF 2011 & connt. Cases 52 APPENDIX OF WP(C) 31467/2016 PETITIONER EXHIBITS EXHIBIT P1(A) TO (J) TRUE COPIES OF THE CASH RECEIPT ISSUED TO THE PETITIONERS DEPOSITED IN THE OFFICE OF THE 1ST RESPONDENT EXHIBIT P2 TRUE COPY OF THE GOVERNMENT ORDER NO.298/2016/CO-
OP. DATED 17.05.2016 ISSUED WITH REGARD TO THE SALARY AND OTHER MONETARY BENEFITS TO THE EMPLOYEES EXHIBIT P3 (A) TO (I) TRUE COPIES OF THE ATTENDANCE REGISTER OF THE PETITIONERS AS ON THE DATE OF TODAY.
RESPONDENT'S EXHIBITS:
EXHIBIT R1(a) A TRUE COPY OF THE RESOLUTION DATED 11-08-2016 OF THE MANAGING COMMITTEE OF THE FEDERATION. EXHIBIT R1(b) A TRUE COPY OF THE JUDGMENT DATED 22-08-2016 IN WP(C) NO.27748 OF 2016 EXHIBIT R1(c) A TRUE COPY OF THE JUDGEMENT DATED 1-09-2016 IN WP(C) NO.27082 OF 2016 EXHIBIT R1(d) A TRUE COPY OF THE JUDGEMENT DATED 1-09-2016 IN WP(C) NO.28805 OF 2016.
EXHIBIT R1(e) A TRUE COPY OF THE RESOLUTION DATED 11-08-2016 DEFINING NORM FOR DISENGAGING DAILY WAGE EMPLOYEES. EXHIBIT R1(f) A TRUE COPY OF THE DETAILS OF NANMA STORES AND DAILY WAGE STALLS IN THE NANMA STORES. WP(C) NO. 3923 OF 2011 & connt. Cases 53 APPENDIX OF WP(C) 32932/2016 PETITIONER EXHIBITS EXHIBIT-P1: TRUE COPY OF CASH RECEIPT ISSUED TO THE 1ST PETITIONER DATED 30.4.2012 BY THE 4TH RESPONDENT. EXHIBIT-P2: TRUE COPY OF THE CASH RECEIPT ISSUED TO THE 2ND PETITIONER DATED 30.4.2012 BY THE 4TH RESPONDENT. EXHIBIT-P3: TRUE COPY OF THE REGISTRATION CERTIFICATE ISSUED BY THE ESI CORPORATION TO THE 1ST PETITIONER DATED 22.3.2014.
EXHIBIT-P4: TRUE COPY OF REGISTRATION CERTIFICATE ISSUED BY THE ESI CORPORATION TO THE 2ND PETITIONER DATED 22.3.2014.
EXHIBIT-P5: TRUE COPY OF THE IDENTITY CARDS ISSUED TO THE PETITIONERS DATED NIL.
EXHIBIT-P6: TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 1ST PETITIONER TO THE 3RD RESPONDENT. WP(C) NO. 3923 OF 2011 & connt. Cases 54 APPENDIX OF WP(C) 32752/2017 PETITIONER EXHIBITS EXHIBIT P1 TRUE PHOTOCOPY OF THE NOTIFICATION ISSUED BY THE FIRST RESPONDENT DATED 19-8-2009.
EXHIBIT P2 TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE THIRD RESPONDENT DATED 28-1-2011.
EXHIBIT P3 TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE THIRD RESPONDENT DATED 25-2-2011.
EXHIBIT P4 TRUE PHOTOCOPY OF THE INTERIM ORDER IN WP(C)3114/11 DATED 31-1-2011.
EXHIBIT P5 TRUE PHOTOCOPY OF THE ORDER IN WP(C) 3923/2011 DATED 8-02-2011.
EXHIBIT P6 TRUE PHOTOCOPY OF THE INTERIM ORDER IN WP(C)6260/11 DATED 1-3-2011.
EXHIBIT P7 TRUE PHOTOCOPY OF THE ORDER DATED 28-2-2011 ISSUED BY THE SECOND RESPONDENT IN FAVOUR OF ONE P.JAYARAJ, DAILY WAGE EMPLOYEE OF THE SECOND RESPONDENT.
EXHIBIT P8 TRUE PHOTOCOPY OF THE LETTER ISSUED BY THE SECOND RESPONDENT TO THE FIRST RESPONDENT DATED 3-8-2017. EXHIBIT P9 TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE FIRST RESPONDENT DATED 25-9-2017 ALONG WITH TYPED COPY. WP(C) NO. 3923 OF 2011 & connt. Cases 55 APPENDIX OF WP(C) 33544/2016 PETITIONER EXHIBITS EXHIBITP1 TRUE COPIES OF THE CASH RECEIPT ISSUED TO THE PETITIONER DEPOSITED IN THE OFFICE OF THE 1ST RESPONDENT EXHIBITP2 TRUE COPY OF THE GOVERNMENT ORDER NO.298/2016/CO-OP DATED 17-05-2016 ISSUED WITH REGRD TO THE SALARY AND OTHER MONETARY BENEFITS TO THE EMPLOYEES EXHIBITP3 TRUE COPIES OF THE ATTENDANCE REGISTER OF THE PETITIONERS AS ON THE DATE OF TODAY WP(C) NO. 3923 OF 2011 & connt. Cases 56 APPENDIX OF WP(C) 33593/2016 PETITIONER EXHIBITS EXHIBIT P1 TO P1(B) TRUE COPIES OF THE CASH RECEIPT ISSUED TO THE PETITIONERS DEPOSITED IN THE OFFICE OF THE 1ST RESPONDENT EXHIBIT P2 TRUE COPY OF THE GOVERNMENT ORDER NO.298/2016/CO-
OP.DATED 17.05.2016 ISSUED WITH REGARD TO THE SALARY AND OTHER MONETARY BENEFITS TO THE EMPLOYEES.
WP(C) NO. 3923 OF 2011 & connt. Cases 57 APPENDIX OF WP(C) 38277/2016 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE CASH RECEIPT NO.1405 DATED 3.10.2012 ISSUED TO THE FIRST PETITIONER. EXHIBIT P2 A TRUE COPY OF THE CASH RECEIPT NO.2594 DATED 9.7.2013 ISSUED TO THE SECOND PETITIONER. EXHIBIT P3 A TRUE COPY OF CASH RECEIPT NO.1381 DATED 3.10.2012 ISSUED TO THE THIRD PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE CASH RECEIPT NO.1407 DATED 3.10.2012 ISSUED TO THE FOURTH PETITIONER. EXHIBIT P5 A TRUE COPY OF THE CASH RECEIPT NO.1399 DATED 3.10.2012 ISSUED TO THE SIXTH PETITIONER. EXHIBIT P6 A TRUE COPY OF CASH RECEIPT NO.1356 DATED 3.10.2012 ISSUED TO THE SEVENTH PETITIONER.
EXHIBIT P7 A TRUE COPY OF THE RECEIPT NO.1433 DATED 5.10.2012 ISSUED TO THE EIGHTH PETITIONER.
EXHIBIT P8 A TRUE COPY OF CASH RECEIPT NO.1398 DATED 3.10.2012 ISSUED TO THE NITH PETITIONER.
EXHIBIT P9 A TRUE COPY OF THE CASH RECEIPT NO.1354 DATED 3.10.2012 ISSUED TO THE TENTH PETITIONER. EXHIBIT P10 A TRUE COPY OF CASH RECEIPT NO.1303 DATED 01.10.2012 ISSUED TO THE ELEVENTH PETITIONER. EXHIBIT P11 A TRUE COPY OF CASH RECEIPT NO.1440 DATED 4.10.2012 ISSUED TO THE TWELFTH PETITIONER.
EXHIBIT P12 A TRUE COPY OF CASH RECEIPT NO.1400 DATED 3.10.2012 ISSUED TO THE THIRTEENTH PETITIONER. EXHIBIT P13 A TRUE COPY OF CASH RECEIPT NO.1359 DATED 3.10.2012 ISSUED TO THE FOURTEENTH PETITIONER. EXHIBIT P14 A TRUE COPY OF CASH RECEIPT NO.1351 DATED 3.10.2012 ISSUED TO THE FIFTEENTH PETITIONER. EXHIBIT P15 A TRUE COPY OF CASH RECEIPT NO.1320 DATED 3.10.2012 ISSUED TO THE SIXTEENTH PETITIONER. EXHIBIT P16 A TRUE COPY OF THE CASH RECEIPT NO.1347 DATED 3.10.2012 ISSUED TO THE SEVENTEENTH PETITIONER. EXHIBIT P17 A TRUE COPY OF THE CASH RECEIPT NO.1291 DATED 1.10.2012 ISSUED TO THE EIGHTEENTH PETITIONER. EXHIBIT P18 A TRUE COPY OF CASH RECEIPT NO.1402 DATED 3.10.2012 ISSUED TO THE NINETEENTH PETITIONER. EXHIBIT P19 A TRUE COPY OF THE CASH RECEIPT NO.1348 DATED 3.10.2012 ISSUED TO THE TWENTIETH PETITIONER. EXHIBIT P20 A TRUE COPY OF THE CASH RECEIPT NO.1389 DATED WP(C) NO. 3923 OF 2011 & connt. Cases 58 3.10.2012 ISSUED TO THE TWENTY-FIRST PETITIONER. EXHIBIT P21 A TRUE COPY OF THE CASH RECEIPT NO.1369 DATED 3.10.2012 ISSUED TO THE TWENTY -SECOND PETITIONER. EXHIBIT P22 A TRUE COPY OF RECEIPT NO.1333 DATED 3.10.2012 ISSUED TO THE TWENTY-THIRD PETITIONER. EXHIBIT P23 A TRUE COPY OF CASH RECEIPT NO.1362 DATED 3.10.2012 TWENTY-FOURTH PETITIONER.
EXHIBIT P24 A TRUE COPY OF THE G.O.(GEN) NO.298/2016/ CO.OP.DATED 17.5.2016.
EXHIBIT P25 A TRUE COPY OF RESOLUTION NO.3 DATED 31.1.2010. EXHIBIT P26 A TRUE COPY OF THE DIASABILITY CERTIFICATE NO.P3/1496/2011 DATED 26.7.2011 ISSUED BY THE MEDICAL BOARD TO THE SECOND PETITIONER. EXHIBIT P27 A TRUE COPY OF THE MEDICAL CERTIFCIATE NO.P3/2966/2013 DATED 20.12.2013 ISSUED TO MEDICAL BOARD, MEDICAL COLLEGE HOSPITAL THIRUVNANTHAPURAM TO THE FIRST PETITIONER.
EXHIBIT P28 A TRUE COPY OF THE MEMBERS OF TEMPORARY IDENTITY CERTIFICATE INSURANCE NO.4810234831 DATED 1.10.2013 OF THE 2ND PETITIONER.
EXHIBIT P29 A TRUE COPY OF THE GOVERNMENT ORDER NO.CS(1) 430/2011 DATED 25.2.2011.
EXHIBIT P30 A TRUE COPY OF DETAILS OF DAILY WAGE WORKERS IN THIRUVANANTHAPURAM DOWNLOADED FROM THE INTERNET PREPARED BY THE 4TH RESPONDENT.
EXHIBIT P31` A TRUE COPY OF REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 1ST PETITIONER.
EXHIBIT P32 A TRUE COPY OF REPRESENTATIONS DATED 12.10.2016 SUBMITTED BY THE 2ND PETITIONER.
EXHIBIT P33 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 3RD PETITIONER.
EXHIBIT P34 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 4TH PETITIONER.
EXHIBIT P35 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 5TH PETITIONER.
EXHIBIT P36 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 6TH PETITIONER.
EXHIBIT P37 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 7TH PETITIONER.
EXHIBIT P38 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 8TH PETITIONER.
EXHIBIT P39 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 9TH PETITIONER.
EXHIBIT P40 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 WP(C) NO. 3923 OF 2011 & connt. Cases 59 SUBMITTED BY THE 10TH PETITIONER.
EXHIBIT P41 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 11 TH PETTIIONER.
EXHIBIT P42 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 12TH PETITIONER.
EXHIBIT P43 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 13TH PETITIONER.
EXHIBIT P44 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 14TH PETITIONER.
EXHIBIT P45 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 15TH PETITIONER.
EXHIBIT P46 A TRUE COPY OF REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 16TH PETITIONER.
EXHIBIT P47 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 17TH PETITIONER.
EXHIBIT P48 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 18TH PETITIONER.
EXHIBIT P49 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 19TH PETITIONER.
EXHIBIT P50 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 20TH PETITIONER.
EXHIBIT P51 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 21ST PETITIONER.;
EXHIBIT P52 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 22ND PETITIONER.
EXHIBIT P53 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 23RD PETITIONER.
EXHIBIT P54 A TRUE COPY OF REPRESENTATION DATED 12.10.2016 SUBMITTED BY THE 24TH PETITIONER.
EXHIBIT P55 A TRUE COPY OF THE PROCEEDIDNGS NO.AD(2) SP/2005-
06/1 DATED 28.02.2011 OF THE 3RD RESPONDENT. WP(C) NO. 3923 OF 2011 & connt. Cases 60 APPENDIX OF WP(C) 7291/2011 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE IDENTITY CARD OF THE 1ST PETITIONER DATED 28.06.2022.
Exhibit P2 TRUE COPY OF THE IDENTITY CARD OF THE 2ND PETITIONER DATED 9-8-2001.
Exhibit P3 TRUE COPY OF THE IDENTITY CARD OF THE 3RD PETITIONER DATED 17-6-2004.
Exhibit P3 a TRUE COPY OF THE ORDER IN W.P(C)NO. 3114/2011 DATED 31-1-2011.
Exhibit P4 TRUE COPY OF THE RESOLUTION NO.3 DATED 31/12/2010 OF THE 3RD RESPONDENT.
Exhibit P5 TRUE COPY OF THE ORDER IN W.P.(C)NO. 3923/2011 DATED 8-2-2011.
Exhibit P6 TRUE COPY OF THE CASH RECEIPT NO. 1030 DATED 10-2-
2011 ISSUED BY THE 3RD RESPONDENT.
Exhibit P7 TRUE COPY OF THE IDEMINITY BOND DATED 10-22011 OF THE 3RD RESPONDENT.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 2011 IN W.P.
(C)NO. 6260/2011.
Exhibit P9 TRUE COPY OF THE PROCEEDINGS NO. AD(2) SP/2005-
06/1/DATED 28-2-2011 OF THE 3RD RESPONDENT.
Exhibit P10 TRUE COPY OF THE PROCEEDINGS NO. AD(2) SP/2005-
06/1/DATED 28-2-2011 OF THE 3RD RESPONDENT.
Exhibit P11 TRUE COPY OF THE DETAILS OF SOME OF THE PERSONS REGULARIZED EMPLOYEES IN THE 3RD RESPONDENT.