Pushpa vs Subrahmanian

RSA No.758/2021                                        1/1

                                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                  PRESENT
                                  THE HONOURABLE MRS.JUSTICE M.R.ANITHA

                           Thursday, the 7th day of July 2022 / 16th Ashadha, 1944
                                     IA.NO.1/2021 IN RSA NO. 758 OF 2021
                            AS 37/2019 OF II ADDITIONAL SUB COURT,THRISSUR
                            OS 87/2011 OF MUNSIFF COURT ,WADAKKANCHERRY
   PETITIONER/APPELLANT:

          PUSHPA, AGED 57 YEARS, W/O.THAZHISERY MANOHARAN, D/O.KURUVAYIL JANAKI,
          VELLATANJUR VILLAGE, THANDILAM DESOM, TALAPPILLY TALUK, THRISSUR DISTRICT-680623.

   RESPONDENTS/RESPONDENTS:

      1. SUBRAMANIAN, AGED 57 YEARS, S/O.VADAKKATH BALAN, VELLATTANJUR VILLAGE,
          THANDILAM DESOM, TALAPPILLY TALUK, THRISSUR DISTRICT-680 623
      2. NARYANAN, AGED 54 YEARS, S/O.VADAKKATH BALAN, VELLATTANJUR VILLAGE, THANDILAM
          DESOM, TALAPPILLY TALUK, THRISSUR DISTRICT-680 623, NOW RESIDING AT FLAT NO.0004,
          BLDG 1227, R 2833, MANAMA/ALSUQUAYYAH 0328-BAHRAIN.

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay the operation of the judgment and decree dated 23.07.2021 in
   AS.No.37/2019 on the file of Sub Judge-II,Thrissur which arose from judgment and decree dated
   27.09.2018 in OS.No.87/2011 of Munsiff Court,Wadakkanchery,pending disposal of the above Regular
   Second Appeal.

          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this court's order dated 04.04.2022 and upon hearing the arguments of
   M/S.ROY THOMAS (MUVATTUPUZHA), RAMEEZ NOOH,RAFTHAS, Advocates for the petitioner, the
   court passed the following:

                                                         ORDER

Interim order already granted is extended for three months.

Sd/-M.R.ANITHA,JUDGE 07-07-2022 /True Copy/ Assistant Registrar