IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE BONOURABLE MR. SUSTICE SATHISH NINAW eRURSDAY, vee 7°. pay oF JULY 2022 / 16TH ASRANDWA, 1944 MAGA NO. 2910 OF 2014 AGAINST YER JUDGMENT AND AWARD DATED 26-03-2014 IN OPMY 47/2012 OF MOTOR ACCIDENT CLAIMS TRIBUNAL, OTTAPPALAM.
APPELIANS (PETITIONER THEANRAMNA, D/O. CHANT AND W/O. PARAN, AGED 69 YEARS, NUARAPRADATE ROUSE, BALAPREURAN POST, OYTAPALAM TALUE, PALARRAD DISTRICT - 878 103.
BY AOVS. , SRI .O.B. NANRDARUMAR SRI .¥ AR. ATAT ROUMAR S RRRARUZHTY IL HOUSE, ADYASSERT , SREERRISENAPURAM, OSTEAPALAN TAUR .
PALAREAD DISTRICT - §79 S13. 2 JITHIN THOMAS, S/O. TROMAS PUNNGSE , AGED ABOUT 25 YEARS, TRYPARAMEIT HOUSE , RATTOOR, MANTADI FOST, TRXRUVALLA ~ 888 105. 3 THE UNTITLED INSURANCE COMPANY LIMITED, REPRESENTED BY ITS MANAGER. BABAPPURATH TOWERS, MAIN ROAD ROAD, OPYASALAN ~ S79 LO1.
RS BY ADY SHI... JARAPRADREP .
TRIS MOTOR ACCIRENT CLAINS APPEAL SAVING OOF UP FOR ROMTSSTON ON OF OF 2022, TEE COURT OS THE SAME DAY DRLIVERED TRS PORLGWEING :
MLA.C.A NO. 2918 OF 28914 PIO IOOD PEDO IIE DON DOK DONTIIOD ON GOO 2000 HGH DOGO TODD WN GOOD MDOT DOKL NNN MN GONE NAD HON SNE WEY DE AAD AN BEI NATE ZANAERAAA RRR ADO BORA BERD BOR DORK DOES RIOD DOE TROD OR ODOT D000 NK DONG NOI PON ION IIH OH IO MINK CODE NOI HAIN OOO MELE OO MOALCA No. 2510 OF 2014 DOD DO DO NOOK DORE TAH ODOT WA VOUT OE DOD OS KIO.
Dated this the 7" day of July, 2022 Pending the appeal, parties have settled the disputes amicably. They have filed a joint memo of settlement to the said effect. The terms of settlement have been stated therein. A mocified award is passed in terms thereof. The joint memo of settlement will form part of the judgment.
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Sathish Ninan, Judge amk A-2023-G03938 } 7 OLE IC & Ne2ehge + vf RAL foint Meme IN S022 -EN5 G38 > a FACA Naw2e yaoi (Cay oy oe Toing Mama 2 2 ED-12 v > h SO VERIF