A.Navas vs The Chief Conservator Of Forests

Citation : 2022 Latest Caselaw 8955 Ker
Judgement Date : 7 July, 2022

Kerala High Court
A.Navas vs The Chief Conservator Of Forests on 7 July, 2022
WP(C) NO. 17276 OF 2012            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                          WP(C) NO. 17276 OF 2012
PETITIONER/S:

               A.NAVAS
               AGED 37 YEARS
               S/O.ABUBACKERKUTTY, ALTHAT SAW MILL, NJARAKKAL,
               THRIKKARUVA, PERINAD, KOLLAM, RESIDING AT
               PADAYALAYIL PUTHEN VEEDU, VADAKKUMTHALA P.O.,
               KARUNAGAPPALLY, KOLLAM DISTRICT

               BY ADV SRI.B.MOHANLAL



RESPONDENT/S:

      1        THE CHIEF CONSERVATOR OF FORESTS
               (SPECIAL FORESTATION & NODEL OFFICER), OFFICE OF THE
               CHIEF CONSERVATOR OF FOREST, VAZHUTHACAUD,
               THIRUVANANTHAPURAM.

      2        THE DIVISIONAL FOREST OFFICER
               PUNALUR P.O., KOLLAM DISTRICT

      3        THE ENVIRONMENTAL ENGINEER
               KERALA STATE POLLUTION CONTROL BOARD, DISTRICT
               OFFICE, USHUS BUILDING, HOSPITAL ROAD, KOLLAM-691001

      4        THE DISTRICT MEDICAL OFFICER
               COLLECTORATE, CUTCHERY P.O., KOLLAM-691013.

      5        THE THRIKKARUVA GRAMA PANCHAYATH
               REPRESENTED BY ITS SECRETARY, KANJAVELI P.O.,
               ANCHALUMMOODU, KOLLAM DISTRICT

              BY ADVS.
              GOVERNMENT PLEADER
 WP(C) NO. 17276 OF 2012                 2


              GOVERNMENT PLEADER
              SRI.V.V.RAJA
              SRI.M.T.SURESHKUMAR
              SRI.M.R.ARUNKUMAR, SC, POLLUTION CONTROL BOARD



OTHER PRESENT:

               SRI.SANGEETH.C.U, SPL.GP(FOREST)




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   07.07.2022,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 17276 OF 2012               3




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No. 17276 of 2012
                      --------------------------------------
                  Dated this the 7th day of July, 2022


                                JUDGMENT

The counsel for the petitioner submitted that the prayers in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS