Kerala High Court
A.Navas vs The Chief Conservator Of Forests on 7 July, 2022
WP(C) NO. 17276 OF 2012 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 17276 OF 2012
PETITIONER/S:
A.NAVAS
AGED 37 YEARS
S/O.ABUBACKERKUTTY, ALTHAT SAW MILL, NJARAKKAL,
THRIKKARUVA, PERINAD, KOLLAM, RESIDING AT
PADAYALAYIL PUTHEN VEEDU, VADAKKUMTHALA P.O.,
KARUNAGAPPALLY, KOLLAM DISTRICT
BY ADV SRI.B.MOHANLAL
RESPONDENT/S:
1 THE CHIEF CONSERVATOR OF FORESTS
(SPECIAL FORESTATION & NODEL OFFICER), OFFICE OF THE
CHIEF CONSERVATOR OF FOREST, VAZHUTHACAUD,
THIRUVANANTHAPURAM.
2 THE DIVISIONAL FOREST OFFICER
PUNALUR P.O., KOLLAM DISTRICT
3 THE ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD, DISTRICT
OFFICE, USHUS BUILDING, HOSPITAL ROAD, KOLLAM-691001
4 THE DISTRICT MEDICAL OFFICER
COLLECTORATE, CUTCHERY P.O., KOLLAM-691013.
5 THE THRIKKARUVA GRAMA PANCHAYATH
REPRESENTED BY ITS SECRETARY, KANJAVELI P.O.,
ANCHALUMMOODU, KOLLAM DISTRICT
BY ADVS.
GOVERNMENT PLEADER
WP(C) NO. 17276 OF 2012 2
GOVERNMENT PLEADER
SRI.V.V.RAJA
SRI.M.T.SURESHKUMAR
SRI.M.R.ARUNKUMAR, SC, POLLUTION CONTROL BOARD
OTHER PRESENT:
SRI.SANGEETH.C.U, SPL.GP(FOREST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 17276 OF 2012 3
P.V.KUNHIKRISHNAN, J
--------------------------------------------
W.P.(C.) No. 17276 of 2012
--------------------------------------
Dated this the 7th day of July, 2022
JUDGMENT
The counsel for the petitioner submitted that the prayers in the writ petition are infructuous.
Therefore, this writ petition is dismissed as infructuous.
SD/-
P.V.KUNHIKRISHNAN JUDGE SKS